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15 December 2006
Supreme Court 8 pages MOHAMED KHASIM Vs MOHAMMED DASTAGIR .
Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR |
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15 December 2006
Supreme Court 10 pages NIRANJAN UMESHCHANDRA JOSHI Vs MRUDULA JYOTI RAO .
Bench: S.B. SINHA,MARKANDEY KATJU |
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15 December 2006
Supreme Court 7 pages U.P.S.I.D.C. Vs RISHABH ISAPAT LTD. .
Bench: B.P. SINGH,ALTAMAS KABIR |
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15 December 2006
Supreme Court 9 pages YOUARAJ RAI Vs CHANDER BAHADUR KARKI
Bench: Y.K. SABHARWAL,C.K. THAKKER,R.V. RAVEENDRAN |
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15 December 2006
Supreme Court 4 pages S.R. BATRA Vs TARUNA BATRA
Case number: C.A. No.-005837-005837 / 2006 |
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15 December 2006
Supreme Court 6 pages Triveni Chemicals Limited Vs Union of India & Anr
Bench: S.B. SINHA,MARKANDEY KATJU |
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15 December 2006
Supreme Court 0 pages M.V. KARUNAKARAN Vs KRISHNAN(DEAD) BY L.RS.
Bench: S.B. SINHA,MARKANDEY KATJU |
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14 December 2006
Supreme Court 3 pages MAHARASHTRA STATE ROAD TRPT. CORPN. Vs LALNIPUII
Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA |
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14 December 2006
Supreme Court 14 pages MORGAN SECURITIES AND CREDIT PVT. LTD. Vs MODI RUBBER LTD.
Case number: C.A. No.-002572-002572 / 2006 |
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14 December 2006
Supreme Court 4 pages SHANTI DEVI Vs DAROPTI DEVI .
Bench: S.B. SINHA,MARKANDEY KATJU |
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14 December 2006
Supreme Court 13 pages OFFICIAL TRUSTEE OF WEST BENGAL Vs STEPHEN COURT LTD.
Bench: S.B. SINHA,MARKANDEY KATJU |
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14 December 2006
Supreme Court 12 pages M/S A.P. STEEL RE-ROLLING MILL LTD. Vs STATE OF KERALA .
Bench: S.B. SINHA,MARKANDEY KATJU |
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14 December 2006
Supreme Court 2 pages MORGAN SECURITIES AND CREDIT PVT. LTD. Vs MODI RUBBER LTD.
Bench: P.K. BALASUBRAMANYAN |
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14 December 2006
Supreme Court 3 pages FRANCIS STANLEY @ STALIN Vs INTELLIGENCE OFFICER, N.C.B.
Bench: S. B. SINHA,MARKANDEY KATJU |
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14 December 2006
Supreme Court 2 pages MURARI THAKUR Vs STATE OF BIAHR
Bench: S. B. SINHA,MARKANDEY KATJU |