Judgements

16 January 2007
Supreme Court
4 pages

AJAY BANSAL Vs ANUP MEHTA

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-000230-000230 / 2007
Diary number: 60318 / 2006

16 January 2007
Supreme Court
4 pages

JAMEEL Vs STATE OF MAHARASHTRA

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000173-000173 / 2006
Diary number: 16972 / 2005
Advocates: P. V. YOGESWARAN Vs V. N. RAGHUPATHY

16 January 2007
Supreme Court
5 pages

VIRENDRA KUMAR Vs STATE OF U.P.

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000069-000069 / 2007
Diary number: 29137 / 2005
Advocates: Vs JAVED MAHMUD RAO

16 January 2007
Supreme Court
16 pages

BISHNU PRASAD SINHA Vs STATE OF ASSAM

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000453-000453 / 2006
Diary number: 8079 / 2006
Advocates: JAIL PETITION Vs CORPORATE LAW GROUP

16 January 2007
Supreme Court
6 pages

SAROJ KUMAR PODDAR Vs STATE (NCT OF DELHI)

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000070-000070 / 2007
Diary number: 21903 / 2006
Advocates: KHAITAN & CO. Vs D. S. MAHRA

16 January 2007
Supreme Court
6 pages

STATE OF MAHARASHTRA Vs SANJAY K. NIMJE

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-000231-000231 / 2007
Diary number: 7103 / 2006
Advocates: V. N. RAGHUPATHY Vs CHANDER SHEKHAR ASHRI

16 January 2007
Supreme Court
3 pages

ORIENTAL INSURANCE CO. LTD. Vs JHUMA SAHA .

Case number: C.A. No.-000280-000280 / 2007
Diary number: 1890 / 2004
Advocates: M. J. PAUL Vs K. SARADA DEVI

15 January 2007
Supreme Court
7 pages

NOIDA ENTREPRENEURS ASSOCN. Vs N O I D A

Bench: DR. ARIJIT PASAYAT,C.K. THAKKER,LOKESHWAR SINGH PANTA
Case number: W.P.(C) No.-000150-000150 / 1997
Diary number: 3501 / 1997
Advocates: E. C. VIDYA SAGAR Vs

15 January 2007
Supreme Court
2 pages

D. GOPINATHAN PILLAI Vs STATE OF KERALA

Bench: DR.AR.LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-000220-000220 / 2007
Diary number: 6523 / 2006
Advocates: T. G. NARAYANAN NAIR Vs R. SATHISH

15 January 2007
Supreme Court
2 pages

D. GOPINATHAN PILLAI Vs STATE OF KERALA

Case number: C.A. No.-000220-000220 / 2007
Diary number: 6523 / 2006
Advocates: T. G. NARAYANAN NAIR Vs R. SATHISH

12 January 2007
Supreme Court
7 pages

COMMERCIAL TAXATION OFFICER, UDAIPUR Vs M/S. RAJASTHAN TAXCHEM LTD.

Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-000177-000177 / 2007
Diary number: 14195 / 2005
Advocates: SUSHIL KUMAR JAIN Vs

12 January 2007
Supreme Court
7 pages

UNION BANK OF INDIA Vs VENKATESH GOPAL MAHISHI

Bench: G. P. MATHUR,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005503-005503 / 2003
Diary number: 11144 / 2002
Advocates: Vs K. RAJEEV

12 January 2007
Supreme Court
7 pages

S. NAZEER AHMED Vs STATE BANK OF MYSORE .

Bench: H.K. SEMA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-000175-000175 / 2007
Diary number: 14771 / 2004
Advocates: Vs R. N. KESWANI

12 January 2007
Supreme Court
6 pages

STATE OF RAJASTHAN Vs H.V. HOTELS PVT. LTD.

Case number: C.A. No.-000176-000176 / 2007
Diary number: 15599 / 2006
Advocates: JATINDER KUMAR BHATIA Vs KAILASH CHAND

12 January 2007
Supreme Court
2 pages

A.P.S.R.T.C. Vs ABDUL KAREEM

Bench: DR. ARIJIT PASAYAT,H.K. SEMA
Case number: C.A. No.-007797-007797 / 2003
Diary number: 3036 / 2003