Showing 17776 - 17790 of 41947 judgements
01 February 2007
Supreme Court
2 pages
TEJ PAL SINGH Vs UNION OF INDIA .

Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-000422-000422 / 2007
Diary number: 24535 / 2003
Advocates: PRAVEEN JAIN Vs SHREEKANT N. TERDAL

01 February 2007
Supreme Court
6 pages
P.K.KAPUR Vs UNION OF INDIA .

Bench: DR. ARIJIT PASAYAT,S. H. KAPADIA
Case number: C.A. No.-004356-004356 / 2006
Diary number: 1010 / 2005
Advocates: PETITIONER-IN-PERSON Vs ANIL KATIYAR

01 February 2007
Supreme Court
13 pages
AMEY CO-OP HOUSING SOCIETY LTD. Vs PUBLIC CONCERN FOR GOVERNANCE TRUST&ORS.

Bench: DR.AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-000408-000408 / 2007
Diary number: 598 / 2006
Advocates: PAREKH & CO. Vs R. P. WADHWANI

31 January 2007
Supreme Court
9 pages
SELLAPPAN Vs STATE OF TAMIL NADU

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000123-000123 / 2007
Diary number: 17962 / 2006
Advocates: Vs V. G. PRAGASAM

31 January 2007
Supreme Court
2 pages
PRINCIPAL SECY.,GOVT.FIN.&PLAN.DEPT.,A.P Vs A.P. PENSIONERS SAMAJ .

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-005367-005368 / 2005
Diary number: 10259 / 2004
Advocates: D. MAHESH BABU Vs R. N. KESWANI

31 January 2007
Supreme Court
3 pages
UDAIPUR PHOSPHATES FERTILIZERS LTD. Vs UNION OF INDIA

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-006202-006202 / 2000
Diary number: 728 / 2000
Advocates: Vs B. KRISHNA PRASAD

31 January 2007
Supreme Court
3 pages
HARISHCHANDRA PRASAD MANI Vs STATE OF JHARKHAND

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000124-000124 / 2007
Diary number: 20391 / 2006
Advocates: Vs VENKATESWARA RAO ANUMOLU

31 January 2007
Supreme Court
3 pages
MELTON INDIA Vs COMMNR. TRADE TAX, U.P.

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-000373-000373 / 2007
Diary number: 1727 / 2005
Advocates: T. MAHIPAL Vs KAMLENDRA MISHRA

25 January 2007
Supreme Court
8 pages
SUBHODKUMAR Vs BHAGWANT NAMDEORAO MEHETRE .

Bench: DR. ARIJIT PASAYAT,S. H. KAPADIA
Case number: C.A. No.-001584-001584 / 2004
Diary number: 15315 / 2003
Advocates: Vs VENKATESWARA RAO ANUMOLU

25 January 2007
Supreme Court
6 pages
BODDAM NARSIMHA Vs HASAN ALI KHAN (DEAD) BY L.R. .

Bench: DR. ARIJIT PASAYAT,S. H. KAPADIA
Case number: C.A. No.-003429-003429 / 2002
Diary number: 15109 / 2001
Advocates: REKHA PANDEY Vs

25 January 2007
Supreme Court
5 pages
COMMNR. OF CENTRAL EXCISE, JAIPUR Vs M/S. BIRLA CORP. LTD.

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-001983-001984 / 2004
Diary number: 3311 / 2004
Advocates: Vs MEERA MATHUR

25 January 2007
Supreme Court
3 pages
GOVERNMANT OF A.P. Vs V.APPALA SWAMY

Case number: C.A. No.-000393-000393 / 2007
Diary number: 18047 / 2005
Advocates: D. BHARATHI REDDY Vs R. V. KAMESHWARAN

24 January 2007
Supreme Court
6 pages
HARENDRA NATH BORAH Vs STATE OF ASSAM

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000107-000107 / 2007
Diary number: 23583 / 2006
Advocates: ABHIJIT SENGUPTA Vs CORPORATE LAW GROUP

23 January 2007
Supreme Court
3 pages
MOHINDER SINGH Vs STATE OF PUNJAB .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-000325-000325 / 2007
Diary number: 14178 / 2003
Advocates: RAJESH SRIVASTAVA Vs

23 January 2007
Supreme Court
3 pages
ASHOK KUMAR Vs STATE OF HARYANA

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-000324-000324 / 2007
Diary number: 25736 / 2004
Advocates: DINESH KUMAR GARG Vs T. V. GEORGE