Showing 17746 - 17760 of 41947 judgements
07 February 2007
Supreme Court
4 pages
VIDYA VIKAS MANDAL Vs EDUCATION OFFICER

Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-000640-000640 / 2007
Diary number: 5302 / 2004
Advocates: CHANDER SHEKHAR ASHRI Vs NIKHIL NAYYAR

07 February 2007
Supreme Court
4 pages
TAMIL NADU WATER SUPPLY & DRAINAGE BOARD Vs M/S. SATYANARAYANA BROTHERS PVT. LTD.

Bench: DR.AR.LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-002880-002881 / 2005
Diary number: 14964 / 2004
Advocates: M. YOGESH KANNA Vs T. G. NARAYANAN NAIR

06 February 2007
Supreme Court
4 pages
UNION OF INDIA Vs F.H. DUBASH

Case number: C.A. No.-000503-000503 / 2007
Diary number: 6481 / 2006
Advocates: ANIL KATIYAR Vs SANJAY KAPUR

06 February 2007
Supreme Court
4 pages
V.K. PANDEY Vs UNION OF INDIA .

Case number: C.A. No.-002631-002631 / 2005
Diary number: 22837 / 2003
Advocates: K. K. MOHAN Vs SUSHMA SURI

06 February 2007
Supreme Court
17 pages
M/S.VIRTUAL SOFT SYSTEMS LTD. Vs COMMISSIONER OF INCOME TAX, DELHI-I

Bench: ASHOK BHAN,DALVEER BHANDARI
Case number: C.A. No.-007115-007115 / 2005
Diary number: 22559 / 2005
Advocates: HARINDER MOHAN SINGH Vs B. V. BALARAM DAS

06 February 2007
Supreme Court
4 pages
UNION OF INDIA Vs F.H. DUBASH

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-000503-000503 / 2007
Diary number: 6481 / 2006
Advocates: ANIL KATIYAR Vs SANJAY KAPUR

05 February 2007
Supreme Court
5 pages
FOOD CORP. OF INDIA Vs PARASHOTAM DAS BANSAL .

Case number: C.A. No.-000991-000991 / 2008
Diary number: 34118 / 2006
Advocates: S. CHANDRA SHEKHAR Vs PARIJAT SINHA

02 February 2007
Supreme Court
7 pages
NATIONAL INSTITUTE OF TECHNLGY Vs NIRAJ KUMAR SINGH

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-000429-000429 / 2007
Diary number: 14589 / 2006
Advocates: PUNIT DUTT TYAGI Vs

02 February 2007
Supreme Court
6 pages
S/S. KUMAR MOTORS Vs COMMNR. OF SALES TAX, U.P.

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-000427-000427 / 2007
Diary number: 14660 / 2004
Advocates: PRAVEEN KUMAR Vs KAMLENDRA MISHRA

02 February 2007
Supreme Court
6 pages
PRASAR BHARTI Vs AMARJEET SINGH .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-003244-003244 / 2002
Diary number: 20684 / 2001

02 February 2007
Supreme Court
3 pages
DHANANJAY @ DHANANJAY KUMAR SINGH Vs STATE OF BIHAR

Case number: Crl.A. No.-000149-000149 / 2007
Diary number: 20611 / 2006
Advocates: P. V. YOGESWARAN Vs GOPAL SINGH

02 February 2007
Supreme Court
5 pages
COMMR.OF CUSTOMS(PORT) Vs M/S J.K. CORPORATION LTD.

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-004663-004663 / 2006
Diary number: 21716 / 2006
Advocates: Vs RAJIV TYAGI

02 February 2007
Supreme Court
5 pages
JANARDHANAM PRASAD Vs RAMDAS

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-006141-006141 / 2000
Diary number: 19713 / 1999
Advocates: REVATHY RAGHAVAN Vs NARESH KUMAR

02 February 2007
Supreme Court
5 pages
HARDEV SINGH Vs GURMAIL SINGH (DEAD)BY LRS.

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-006222-006222 / 2000
Diary number: 12664 / 1999
Advocates: Vs ANIS AHMED KHAN

02 February 2007
Supreme Court
3 pages
M/S. GOMZI ACTIVE Vs M/S. REEBOK INDIA CO.

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-000440-000440 / 2007
Diary number: 18664 / 2006
Advocates: Vs PRAVEEN CHATURVEDI