Showing 17791 - 17805 of 41947 judgements
23 January 2007
Supreme Court
7 pages
ROSALI V. Vs TAICO BANK .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-006129-006129 / 2000
Diary number: 1861 / 1999
Advocates: S. N. BHAT Vs P. R. RAMASESH

23 January 2007
Supreme Court
4 pages
M/S.AGRI GOLD EXIMS LTD. Vs M/S.SRI LAKSHMI KNITS &WOVENS .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-000326-000326 / 2007
Diary number: 9833 / 2006
Advocates: ANNAM D. N. RAO Vs ANUPAM LAL DAS

23 January 2007
Supreme Court
8 pages
P.V. GEORGE Vs STATE OF KERALA .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-000322-000322 / 2007
Diary number: 11589 / 2006
Advocates: M. P. VINOD Vs

23 January 2007
Supreme Court
8 pages
NAVJOT SINGH SIDHU Vs THE STATE OF PUNJAB AND ANR ETC

Bench: G.P. MATHUR,R.V. RAVEENDRAN
Case number: Crl.A. No.-000059-000059 / 2007
Diary number: 32930 / 2006
Advocates: SUDARSHAN SINGH RAWAT Vs

22 January 2007
Supreme Court
3 pages
MAHAVIR Vs LAKHMI

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-000301-000301 / 2007
Diary number: 26246 / 2004
Advocates: SATYA MITRA GARG Vs RAMESHWAR PRASAD GOYAL

22 January 2007
Supreme Court
2 pages
P.S.E.B. Vs LEELA SINGH

Case number: C.A. No.-000486-000486 / 2007
Diary number: 25072 / 2005
Advocates: KAILASH CHAND Vs A. P. MOHANTY

18 January 2007
Supreme Court
3 pages
DAYANAND RAYU MANDREKAR Vs CHANDRAKANT UTTAM CHODANKAR .

Bench: K.G. BALAKRISHNAN,DALVEER BHANDARI,D.K. JAIN
Case number: C.A. No.-003578-003578 / 2005
Diary number: 11957 / 2005
Advocates: Vs LAWYER S KNIT & CO

18 January 2007
Supreme Court
3 pages
SHIV DASS Vs UNION OF INDIA .

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-000274-000274 / 2007
Diary number: 25265 / 2005
Advocates: Vs ANIL KATIYAR

18 January 2007
Supreme Court
1 pages
KRISHNANANDA Vs KATTU SIVA ASHRAM

Case number: C.A. No.-006196-006196 / 2000
Diary number: 19265 / 1998
Advocates: SUCHITRA ATUL CHITALE Vs

17 January 2007
Supreme Court
5 pages
NEW INDIA ASSURANCE CO. LTD. Vs KALPANA .

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-000255-000255 / 2007
Diary number: 4775 / 2005
Advocates: HETU ARORA SETHI Vs

17 January 2007
Supreme Court
14 pages
MILKMEN COLONY VIKAS SAMITI Vs STATE OF RAJASTHAN AND ORS. CHIEF SECRETARY

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-000246-000246 / 2007
Diary number: 16134 / 2004
Advocates: SURYA KANT Vs MILIND KUMAR

17 January 2007
Supreme Court
19 pages
GHAZIABAD ZILA SAHKARI BANK LTD. Vs ADDL. LABOUR COMMNR. .

Bench: DR. AR. LAKSHMANAN,TARUN CHATTERJEE
Case number: C.A. No.-005230-005230 / 2004
Diary number: 11131 / 2003
Advocates: KAMLENDRA MISHRA Vs BHARAT SANGAL

17 January 2007
Supreme Court
1 pages
DIR. HARYANA STATE LOTTERIES DEPTT. Vs SURESH

Case number: SLP(C) No.-001332-001332 / 2007
Diary number: 31939 / 2006
Advocates: T. V. GEORGE Vs

17 January 2007
Supreme Court
1 pages
STATE OF HARYANA Vs SAROJ BALA .

Case number: C.A. No.-000250-000250 / 2007
Diary number: 23939 / 2005
Advocates: T. V. GEORGE Vs VINAY GARG

17 January 2007
Supreme Court
8 pages
GURU JAMBHESWHAR UNI.THR.REGISTRAR Vs DHARM PAL

Bench: G.P. MATHUR,DALVEER BHANDARI
Case number: C.A. No.-000252-000252 / 2007
Diary number: 14404 / 2005
Advocates: UGRA SHANKAR PRASAD Vs A. P. MOHANTY