Judgements

12 February 2007
Supreme Court
16 pages

MAHARASHTRA EKTA HAWKWERS UNION Vs MUNICIPAL CORPORATION,GREATER MUMBAI&ORS

Bench: H.K. SEMA,B. SUDERSHAN REDDY
Case number: C.A. No.-004156-004157 / 2002
Diary number: 14964 / 2000
Advocates: PRATIBHA JAIN Vs

09 February 2007
Supreme Court
5 pages

SHARADAMMA Vs SPL.LAND ACQ. OFFICER

Bench: C.K. THAKKER,LOKESHWAR SINGH PANTA
Case number: C.A. No.-006587-006588 / 2000
Diary number: 14909 / 1999
Advocates: P. R. RAMASESH Vs SHIV KUMAR SURI

09 February 2007
Supreme Court
2 pages

STATE OF U.P. Vs M/S. S.K. THEATRE PRODUCTIONS & ORS.'

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-000653-000653 / 2007
Diary number: 6540 / 2006
Advocates: KAMLENDRA MISHRA Vs B. VIJAYALAKSHMI MENON

09 February 2007
Supreme Court
4 pages

DATTATRAY KRISHNAJI GHULE Vs STATE OF MAHARASHTRA

Bench: CJI K.G. BALAKRISHNAN,D.K. JAIN
Case number: Crl.A. No.-000183-000183 / 2007
Diary number: 19345 / 2006
Advocates: LALITA KAUSHIK Vs V. N. RAGHUPATHY

09 February 2007
Supreme Court
4 pages

KAMLA PRASAD Vs SRI KRISHNA KANT PATHAK .

Bench: C.K. THAKKER,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003659-003659 / 2003
Diary number: 5997 / 2002
Advocates: ASHOK KUMAR SHARMA Vs KAMLENDRA MISHRA

09 February 2007
Supreme Court
3 pages

PUNJAB STATE ELECTRICITY BOARD Vs SUDESH KUMAR PURI

Case number: C.A. No.-000648-000648 / 2007
Diary number: 15010 / 2005
Advocates: ASHWANI BHARDWAJ Vs ANIS AHMED KHAN

09 February 2007
Supreme Court
3 pages

M/S. NAHAR ENTERPRISES Vs M/S. HYDERABAD ALLWYN LTD.

Case number: C.A. No.-000714-000714 / 2007
Diary number: 27104 / 2004

08 February 2007
Supreme Court
3 pages

STATE OF KARNATAKA Vs KARNATAKA STATE PATELS SANGHA

Case number: C.A. No.-004163-004164 / 2004
Diary number: 1835 / 2003
Advocates: Vs A. S. BHASME

08 February 2007
Supreme Court
10 pages

HMT LTD. Vs MUDAPPA

Case number: C.A. No.-007059-007060 / 2000
Diary number: 2401 / 1999
Advocates: S. N. BHAT Vs E. C. VIDYA SAGAR

08 February 2007
Supreme Court
5 pages

SAYARABANO @ SULTANABEGUM Vs STATE OF MAHARASHTRA

Bench: C.K. THAKKER,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000141-000141 / 2006
Diary number: 28271 / 2005
Advocates: Vs V. N. RAGHUPATHY

08 February 2007
Supreme Court
3 pages

L.P. SHASHI KUMAR Vs INDSUTRIAL DEV. BANK OF INDIA LTD.

Bench: DR.AR.LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-000644-000644 / 2007
Diary number: 14109 / 2006
Advocates: Vs AMIT KUMAR

07 February 2007
Supreme Court
4 pages

RAJAVEL Vs THIRUNAVUKKARASU

Case number: C.A. No.-003399-003399 / 2000
Diary number: 17822 / 1999
Advocates: Vs V. BALACHANDRAN

07 February 2007
Supreme Court
2 pages

ANURAN RASTOGI Vs STATE OF U.P

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000177-000177 / 2007
Diary number: 17227 / 2006
Advocates: ABHISHEK CHAUDHARY Vs P. NARASIMHAN

07 February 2007
Supreme Court
5 pages

LAND ACQUISITION OFFICER, A.P. Vs KAMADANA RAMAKRISHNA RAO

Bench: C. K. THAKKER,LOKESHWAR SINGH PANTA
Case number: C.A. No.-006489-006490 / 2000
Diary number: 9216 / 2000
Advocates: T. V. GEORGE Vs Y. RAJA GOPALA RAO

07 February 2007
Supreme Court
4 pages

UMESH Vs STATE OF MAHARASHTRA

Bench: C. K. THAKKER,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000744-000744 / 2006
Diary number: 7827 / 2006
Advocates: LAXMI ARVIND Vs V. N. RAGHUPATHY