Judgements

Showing 17806 - 17820 of 41947 judgements
17 January 2007
Supreme Court
2 pages
DHANALAKSHMI Vs P. MOHAN .

Bench: DR. AR. LAKSHMANAN,V.S. SIRPURKAR
Case number: C.A. No.-000262-000262 / 2007
Diary number: 5415 / 2005
Advocates: REVATHY RAGHAVAN Vs R. NEDUMARAN

17 January 2007
Supreme Court
1 pages
M/S. SUCHITRA COMPONENTS LTD. Vs COMMISSIONER OF CENTRAL EXCISE, GUNTUR

Bench: DR. AR. LAKSHMANAN,V.S. SIRPURKAR
Case number: C.A. No.-003596-003596 / 2005
Diary number: 8347 / 2005
Advocates: Vs B. KRISHNA PRASAD

17 January 2007
Supreme Court
3 pages
M/S. ENGINEER SYNDICATE Vs STATE OF BIHAR .

Bench: DR.AR.LAKSHMANAN,V.S. SIRPURKAR
Case number: C.A. No.-000266-000266 / 2007
Diary number: 2294 / 2005
Advocates: Vs GOPAL SINGH

17 January 2007
Supreme Court
2 pages
P.A.INAMDAR Vs STATE OF MAHARASHTRA .

Case number: W.P.(C) No.-000205-000205 / 2006
Diary number: 10920 / 2006
17 January 2007
Supreme Court
2 pages
P.T. SUJA Vs STATE OF KERALA .

Bench: DR. AR. LAKSHMANAN,V.S. SIRPURKAR
Case number: C.A. No.-000223-000223 / 2004
Diary number: 8110 / 2001
Advocates: Vs T. G. NARAYANAN NAIR

17 January 2007
Supreme Court
1 pages
M/S FARWOOD INDUSTRIES (P) LTD. Vs COMMNR.OF CENTRAL EXCISE, CHENNAI

Bench: DR.AR.LAKSHMANAN,V.S. SIRPURKAR
Case number: C.A. No.-003715-003715 / 2005
Diary number: 12393 / 2005
Advocates: Vs B. KRISHNA PRASAD

17 January 2007
Supreme Court
3 pages
M/S. ENGINEER SYNDICATE Vs STATE OF BIHAR .

Case number: C.A. No.-000266-000266 / 2007
Diary number: 2294 / 2005
Advocates: Vs GOPAL SINGH

17 January 2007
Supreme Court
2 pages
PRANAY MAJUMDAR Vs BINA MAJUMDAR

Bench: DR.AR.LAKSHMANAN,V.S. SIRPURKAR
Case number: C.A. No.-000267-000267 / 2007
Diary number: 6430 / 2004
Advocates: SHARMILA UPADHYAY Vs RAMESHWAR PRASAD GOYAL

17 January 2007
Supreme Court
7 pages
BHAG MAL Vs MUNSHI(DEAD)

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-002370-002370 / 1998
Diary number: 20455 / 1997
Advocates: AMIT KUMAR Vs BALBIR SINGH GUPTA

17 January 2007
Supreme Court
2 pages
I.C.M.R. Vs K. RAJYALAKSHMI

Case number: C.A. No.-004349-004349 / 2006
Diary number: 10667 / 2005
Advocates: MADHU SIKRI Vs SHIVAJI M. JADHAV

17 January 2007
Supreme Court
2 pages
STATE OF PUNJAB Vs TEJA SINGH .

Case number: C.A. No.-006401-006407 / 2000
Diary number: 16077 / 2000
Advocates: ARUN K. SINHA Vs MANOJ SWARUP

17 January 2007
Supreme Court
3 pages
MEHAR CHAND DAS Vs LAL BABU SIDDIQUE .

Case number: C.A. No.-006413-006413 / 2000
Diary number: 1567 / 2000
Advocates: KUMUD LATA DAS Vs NAVIN PRAKASH

17 January 2007
Supreme Court
2 pages
A.P.S.R.T.C. Vs B. BODAN REDDY(DEAD) BY LRS..

Case number: C.A. No.-006449-006449 / 2000
Diary number: 16538 / 2000
Advocates: G. RAMAKRISHNA PRASAD Vs

17 January 2007
Supreme Court
2 pages
Vinay Shukla Vs Union of India & Ors

Case number: Writ Petition (crl.) 205 of 2006
17 January 2007
Supreme Court
2 pages
Vinay Shukla � Petitioner Vs Union of India & Ors

Case number: Appeal (civil) 205 of 2006