Showing 17761 - 17775 of 41947 judgements
02 February 2007
Supreme Court
2 pages
RAJESH KUMAR SHARMA Vs UNION OF INDIA .

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: SLP(C) No.-021435-021435 / 2006
Diary number: 32453 / 2006

02 February 2007
Supreme Court
5 pages
M/S.B.G.SHIRKE CONSTN.TECHS(P) LTD. Vs THE ADDL.COMMNR.OF COMMERCIAL TAXES

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-000439-000439 / 2007
Diary number: 22724 / 2005
Advocates: PRASHANT KUMAR Vs

02 February 2007
Supreme Court
5 pages
INDU BHUSHAN Vs MUNNU LAL

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-000438-000438 / 2007
Diary number: 23985 / 2004

02 February 2007
Supreme Court
2 pages
RAM ABHILAKH Vs STATE OF U.P. .

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000150-000150 / 2007
Diary number: 20679 / 2006
Advocates: RAJESH KUMAR Vs

02 February 2007
Supreme Court
17 pages
M/S PURAVANKARA PROJECTS LTD. Vs M/S HOTEL VENUS INTERNATIONAL .

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-007560-007560 / 2005
Diary number: 16393 / 2005
Advocates: Vs JOHN MATHEW

02 February 2007
Supreme Court
6 pages
VYALIKAVAL HOUSE BUILDING CO.OP.SOCIETY Vs V. CHANDRAPPA .

Bench: G.P. MATHUR,A.K. MATHUR
Case number: C.A. No.-002086-002087 / 2004
Diary number: 12983 / 2002
Advocates: S. N. BHAT Vs

02 February 2007
Supreme Court
10 pages
PREM LALA NAHATA Vs CHANDI PRASAD SIKARIA

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-000446-000446 / 2007
Diary number: 21623 / 2005
Advocates: KHAITAN & CO. Vs

02 February 2007
Supreme Court
2 pages
PABBATHI VENKATARAMAIAH CHETTY Vs PABBATHI N. RATHNAMAIAH CHETTY .

Case number: C.A. No.-000444-000444 / 2007
Diary number: 33613 / 2006
Advocates: Vs A. SUBBA RAO

01 February 2007
Supreme Court
5 pages
STATE BANK OF INDIA Vs JASPAL KAUR

Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-000409-000409 / 2007
Diary number: 864 / 2006
Advocates: SANJAY KAPUR Vs P. N. PURI

01 February 2007
Supreme Court
3 pages
PARTHIBAN BLUE METAL ETC. Vs THE MEMBER SECY,T.N.POLLN CONT.BD&ORS.

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-000411-000411 / 2007
Diary number: 20519 / 2005
Advocates: Vs V. G. PRAGASAM

01 February 2007
Supreme Court
2 pages
L.I.C. OF INDIA Vs STATE OF RAJASTHAN .

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-000413-000413 / 2007
Diary number: 18388 / 2005
Advocates: A. V. RANGAM Vs

01 February 2007
Supreme Court
9 pages
INDER JEET KHURANA Vs STATE OF HARYANA

Case number: C.A. No.-003874-003874 / 2001
Diary number: 10015 / 1995
Advocates: KISHAN DATTA Vs T. V. GEORGE

01 February 2007
Supreme Court
2 pages
NATIONAL INSURANCE CO. LTD. Vs MAM CHAND

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-000412-000412 / 2007
Diary number: 3813 / 2005
Advocates: SUDHIR KUMAR GUPTA Vs KAILASH CHAND

01 February 2007
Supreme Court
5 pages
NATIONAL INSURANCE CO. LTD. Vs MUBASIR AHMED

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-005623-005623 / 2006
Diary number: 26763 / 2004
Advocates: SUDHIR KUMAR GUPTA Vs ANJANI AIYAGARI

01 February 2007
Supreme Court
11 pages
J.K. SYNTHETICS LTD. Vs K.P. AGRAWAL

Bench: B. P. SINGH,R. V. RAVEENDRAN
Case number: C.A. No.-007657-007657 / 2004
Diary number: 24342 / 2003
Advocates: NIKHIL NAYYAR Vs BHARAT SANGAL