Showing 17566 - 17580 of 41947 judgements
09 March 2007
Supreme Court
2 pages
BANDU Vs STATE OF MAHARASHTRA

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000502-000502 / 2006
Diary number: 4114 / 2006

09 March 2007
Supreme Court
12 pages
YOGESH NARAIN SAXENA Vs STATE OF UTTARANCHAL

Bench: C. K. THAKKER,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000371-000371 / 2005
Diary number: 28239 / 2004
Advocates: RAJESH Vs JATINDER KUMAR BHATIA

09 March 2007
Supreme Court
20 pages
ALL BENGAL EXCISE LICENSEES ASSOCIATION Vs RAGHABENDRA SINGH

Case number: C.A. No.-001246-001246 / 2007
Diary number: 22537 / 2006

09 March 2007
Supreme Court
3 pages
U.P.S.R.T.C. Vs U.P.R.SADAK PARIVAHAN KARMACHARI UNION

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-001235-001235 / 2007
Diary number: 136 / 2006
Advocates: PRADEEP MISRA Vs KAILASH CHAND

09 March 2007
Supreme Court
2 pages
R. BALASUBRAMANIAM Vs ADDITIONAL DEPUTY COMMERCIAL TAX OFFICER

Bench: DR.AR.LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-001244-001244 / 2007
Diary number: 22235 / 2005
Advocates: Vs R. NEDUMARAN

09 March 2007
Supreme Court
3 pages
UNION OF INDIA Vs ANANTO(DEAD)

Case number: C.A. No.-001234-001234 / 2007
Diary number: 7060 / 2003
Advocates: SUSHMA SURI Vs ASHOK MATHUR

09 March 2007
Supreme Court
3 pages
THE DIRECTOR GENERAL, I.C.M.R. Vs D.K. JAIN

Case number: C.A. No.-001377-001377 / 2007
Diary number: 18624 / 2006
Advocates: MADHU SIKRI Vs

09 March 2007
Supreme Court
4 pages
N.K. WAHI Vs SHEKHAR SINGH .

Case number: Crl.A. No.-000083-000085 / 2004
Diary number: 22653 / 2002
Advocates: RAJEEV SHARMA Vs J S WAD AND CO

08 March 2007
Supreme Court
6 pages
N.D.P. NAMBOODRIPAD(D) BY L.RS. Vs UOI .

Bench: H K SEMA,R V RAVEENDRAN
Case number: C.A. No.-002327-002328 / 1999
Diary number: 22286 / 1997
Advocates: Vs MALINI PODUVAL

08 March 2007
Supreme Court
6 pages
P. SURESH KUMAR Vs R. SHANKAR

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-001335-001335 / 2005
Diary number: 16082 / 2003
Advocates: RAKESH K. SHARMA Vs REVATHY RAGHAVAN

08 March 2007
Supreme Court
4 pages
ISHWAR CHANDRA Vs THE ORIENTAL INSURANCE CO.LTD

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-001213-001213 / 2007
Diary number: 18096 / 2006
Advocates: LAKSHMI RAMAN SINGH Vs SHIV PRAKASH PANDEY

08 March 2007
Supreme Court
7 pages
ANILBHAI M. PATEL Vs SURYAPUR BANK AGENT D.B.H. SAMITI .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-001210-001210 / 2007
Diary number: 18199 / 2004
Advocates: EJAZ MAQBOOL Vs H. S. PARIHAR

08 March 2007
Supreme Court
6 pages
INDIA HOUSEHOLD & HEALTHCARE LTD. Vs LG HOUSEHOLD & HEALTHCARE LTD.

Bench: S.B. SINHA
Case number: ARBIT.CASE(C) No.-000018-000018 / 2005
Diary number: 13195 / 2005
Advocates: Vs VIKAS MEHTA

08 March 2007
Supreme Court
5 pages
N.D.M.C. Vs PAN SINGH .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-001214-001214 / 2007
Diary number: 18852 / 2005
Advocates: SURYA KANT Vs ASHA JAIN MADAN

08 March 2007
Supreme Court
3 pages
OMKAR PRASAD VERMA Vs STATE OF MADHYA PRADESH

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000293-000293 / 2007
Diary number: 29062 / 2006