Judgements

14 March 2007
Supreme Court
7 pages

CHANDIGARH HOUSING BOARD Vs DEVINDER SINGH

Case number: C.A. No.-007171-007171 / 2000
Diary number: 14470 / 2000
Advocates: RACHANA JOSHI ISSAR Vs KAMAL MOHAN GUPTA

14 March 2007
Supreme Court
3 pages

P.K. ARJUNAN Vs STATE OF KERALA

Case number: Crl.A. No.-001114-001114 / 2000
Diary number: 12122 / 2000
Advocates: HIMINDER LAL Vs RAMESH BABU M. R.

14 March 2007
Supreme Court
4 pages

UNION OF INDIA Vs HARISH KUMAR

Case number: Crl.A. No.-000343-000343 / 2007
Diary number: 15726 / 2005
Advocates: P. PARMESWARAN Vs K. V. MOHAN

14 March 2007
Supreme Court
8 pages

Smt. Parminder Kaur Vs State of U.P. & Anr

Case number: Special Leave Petition (crl.) 6163 of 2004

13 March 2007
Supreme Court
3 pages

SUBHAKAR Vs HARIDEESH KUMAR

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004992-004993 / 2000
Diary number: 9604 / 1999
Advocates: S. N. BHAT Vs A. S. BHASME

13 March 2007
Supreme Court
12 pages

ASHOK KUMAR KAPUR AND ORS Vs ASHOK KHANNA AND ORS.

Bench: S.B. SINHA
Case number: C.A. No.-001320-001320 / 2007
Diary number: 12033 / 2006
Advocates: BIJOY KUMAR JAIN Vs FOX MANDAL & CO.

13 March 2007
Supreme Court
12 pages

NAMDEO Vs STATE OF MAHARASHTRA

Bench: C.K. THAKKER,P.K. BALASUBRAMANYAN
Case number: Crl.A. No.-000914-000914 / 2006
Diary number: 20842 / 2006
Advocates: SUSHIL BALWADA Vs V. N. RAGHUPATHY

13 March 2007
Supreme Court
3 pages

ASHOK KUMAR KAPUR AND ORS Vs ASHOK KHANNA AND ORS.

Bench: MARKANDEY KATJU
Case number: C.A. No.-001320-001320 / 2007
Diary number: 12033 / 2006
Advocates: BIJOY KUMAR JAIN Vs FOX MANDAL & CO.

13 March 2007
Supreme Court
2 pages

MOHAN Vs STATE OF MAHARASHTRA .

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-001321-001321 / 2007
Diary number: 17068 / 2005
Advocates: KULDIP SINGH Vs NARESH KUMAR

13 March 2007
Supreme Court
7 pages

VIJAY SINGH GOND Vs UNION OF INDIA .

Bench: C.K. THAKKER,V.S. SIRPURKAR
Case number: W.P.(C) No.-000363-000363 / 2006
Diary number: 19205 / 2006
Advocates: S. R. SETIA Vs

13 March 2007
Supreme Court
1 pages

I.C.A.R. Vs ASIT BARAN CHAUDHURI

Bench: DR.AR.LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-001329-001329 / 2007
Diary number: 18854 / 2005
Advocates: Vs GHANSHYAM JOSHI

12 March 2007
Supreme Court
2 pages

SATISH SHARMA Vs PINKI DHAWAN

Case number: Crl.A. No.-000319-000319 / 2007
Diary number: 3361 / 2005
Advocates: K. V. MOHAN Vs

12 March 2007
Supreme Court
8 pages

BOC INDIA LTD. Vs BHAGWATI OXYGEN LTD.

Bench: DR.AR.LAKSHMANAN,TARUN CHATTERJEE
Case number: C.A. No.-001280-001280 / 2007
Diary number: 13586 / 2005
Advocates: Vs PRAVEEN KUMAR

12 March 2007
Supreme Court
9 pages

GEEJAGANDA SOMAIAH Vs STATE OF KARNATAKA

Case number: Crl.A. No.-000311-000311 / 2007
Diary number: 26279 / 2006
Advocates: V. RAMASUBRAMANIAN Vs

12 March 2007
Supreme Court
6 pages

SHRISTI INFRASTRUCTURE DEVT.CORP.LTD. Vs SUNWAY CONSTRUCTION SDN BHD

Case number: ARBIT.CASE(C) No.-000018-000018 / 2007
Diary number: 25887 / 2007