Judgements

28 February 2007
Supreme Court
2 pages

UNION OF INDIA Vs P.K. KUTTAPPAN

Bench: DR.AR.LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-001122-001122 / 2007
Diary number: 12567 / 2005
Advocates: Vs G. PRAKASH

28 February 2007
Supreme Court
4 pages

SARDAR KHAN Vs SYED NAJMUL HASAN (SETH) .

Case number: C.A. No.-001107-001107 / 2007
Diary number: 15287 / 2005
Advocates: Vs PRATIBHA JAIN

28 February 2007
Supreme Court
3 pages

AMAR NATH AGARWALLA Vs DHILLON TRANSPORT AGENCY

Case number: C.A. No.-001223-001224 / 2005
Diary number: 6610 / 2003
Advocates: Vs PRADEEP KUMAR BAKSHI

28 February 2007
Supreme Court
7 pages

NATIONAL THERMAL POWER CORPN. LTD. Vs SIEMENS ATKEINGESELLSCHAFT

Case number: C.A. No.-001953-001953 / 2006
Diary number: 16472 / 2005
Advocates: Vs RAHUL PRASANNA DAVE

27 February 2007
Supreme Court
4 pages

S.N.S.(MINERALS) LTD. Vs UNION OF INDIA .

Bench: DR. ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-000804-000804 / 2005
Diary number: 26945 / 2003
Advocates: RAJESH KUMAR Vs B. KRISHNA PRASAD

27 February 2007
Supreme Court
3 pages

NALINI SHANKARAN & OTHERS Vs NEELKANTH MAHADEO KAMBLE .

Bench: DR. ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: Crl.A. No.-000811-000811 / 1999
Diary number: 20680 / 1998
Advocates: Vs VISHWAJIT SINGH

27 February 2007
Supreme Court
6 pages

FOOD CORPN. OF INDIA Vs RAM KESH YADAV

Bench: TARUN CHATTERJEE,R. V. RAVEENDRAN
Case number: C.A. No.-003451-003451 / 2006
Diary number: 27701 / 2005
Advocates: AJIT PUDUSSERY Vs BHARAT SANGAL

27 February 2007
Supreme Court
5 pages

STATE OF RAJASTHAN Vs NETRAPAL .

Bench: C.K. THAKKER,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000711-000712 / 1996
Diary number: 73096 / 1991
Advocates: Vs KRISHAN SINGH CHAUHAN

27 February 2007
Supreme Court
3 pages

T. VENGAMA NAIDU Vs T. DORA SWAMY NAIDU .

Bench: P.K. BALASUBRAMANYAN,V.S. SIRPURKAR
Case number: Crl.A. No.-000274-000274 / 2007
Diary number: 19902 / 2004
Advocates: VENKATESWARA RAO ANUMOLU Vs G. RAMAKRISHNA PRASAD

27 February 2007
Supreme Court
4 pages

KIRAN SINGH Vs UNION OF INDIA .

Bench: C. K. THAKKER,LOKESHWAR SINGH PANTA
Case number: C.A. No.-001021-001021 / 2007
Diary number: 7208 / 2005
Advocates: T. N. SINGH Vs V. K. VERMA

27 February 2007
Supreme Court
6 pages

PROBODH PURKAIT Vs STATE OF WEST BENGAL .

Bench: B.N. AGRAWAL,P.P. NAOLEKAR,ALTAMAS KABIR
Case number: Crl.A. No.-001077-001077 / 2005
Diary number: 17303 / 2005
Advocates: GHANSHYAM JOSHI Vs

27 February 2007
Supreme Court
3 pages

B.C. SHIVASHANKARA Vs B.R. NAGARAJ

Bench: DR. ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-005452-005452 / 2000
Diary number: 777 / 1999
Advocates: S. N. BHAT Vs RR-EX-PARTE

27 February 2007
Supreme Court
5 pages

STATE OF H.P. Vs GEHAR SINGH

Bench: DR.AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-001037-001037 / 2007
Diary number: 4884 / 2006
Advocates: Vs M. C. DHINGRA

27 February 2007
Supreme Court
5 pages

LALSAI KHUNTE Vs NIRMAL SINHA .

Bench: A.K.MATHUR,V.S. SIRPURKAR
Case number: C.A. No.-004055-004055 / 2006
Diary number: 21601 / 2006
Advocates: Vs GOPAL PRASAD

27 February 2007
Supreme Court
4 pages

RABINDRA CHANDRA PAUL Vs COMMR.OF CUSTOMS (PREVENTIVE) SHILLONG

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-004498-004498 / 2006
Diary number: 22303 / 2006
Advocates: Vs B. KRISHNA PRASAD