Judgements

Showing 17536 - 17550 of 41947 judgements
19 March 2007
Supreme Court
1 pages
Imran Ali Vs Habibullah and Anr.

Case number: Special Leave Petition (crl.) 3986 of 2006
16 March 2007
Supreme Court
5 pages
MUMMIDI HEMADRI Vs STATE OF A.P.

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000359-000359 / 2007
Diary number: 1691 / 2006
Advocates: V. N. RAGHUPATHY Vs D. BHARATHI REDDY

16 March 2007
Supreme Court
3 pages
SAI ENTERPRISES Vs BHIMREDDY LAXMAIAH

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-000576-000576 / 2005
Diary number: 5130 / 2004
Advocates: Vs D. BHARATHI REDDY

16 March 2007
Supreme Court
9 pages
ALCHEMIST LIMITED Vs STATE BANK OF SIKKIM

Bench: C.K. THAKKER,LOKESHWAR SINGH PANTA
Case number: C.A. No.-001426-001426 / 2007
Diary number: 13484 / 2006
Advocates: INDRA SAWHNEY Vs ARPUTHAM ARUNA AND CO

15 March 2007
Supreme Court
13 pages
SIDDHIVINAYAK REALTIES PVT. LTD. Vs TULIP HOSPITALITY SERVICES LTD. .

Bench: DR.AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-001403-001403 / 2007
Diary number: 31134 / 2006
Advocates: BINA GUPTA Vs E. C. AGRAWALA

15 March 2007
Supreme Court
8 pages
TAMIL NADU HOUSING BOARD Vs KEERAVANI AMMAL .

Bench: C.K. THAKKER,P.K. BALASUBRAMANYAN
Case number: C.A. No.-005928-005929 / 2004
Diary number: 7361 / 2004
Advocates: Vs RAKESH K. SHARMA

15 March 2007
Supreme Court
18 pages
RAMA NARANG Vs RAMESH NARANG

Bench: B.N. AGRAWAL DALVEER BHANDARI,LOKESHWAR SINGH PANTA
Case number: CONMT.PET.(C) No.-000148-000148 / 2003
Diary number: 8333 / 2003
Advocates: MANIK KARANJAWALA Vs BINA GUPTA

15 March 2007
Supreme Court
15 pages
A.P. COOP. OIL SEEDS GROWERS FED. LTD. Vs D. ACHYUTA RAO .

Bench: B.P. SINGH,ALTAMAS KABIR
Case number: C.A. No.-001391-001391 / 2007
Diary number: 14716 / 2004
Advocates: T. V. RATNAM Vs ANJANI AIYAGARI

15 March 2007
Supreme Court
10 pages
M/S. DURGA HOTEL COMPLEX Vs RESERVE BANK OF INDIA

Bench: H.K. SEMA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-001389-001389 / 2007
Diary number: 4735 / 2005
Advocates: SANJAY JAIN Vs R. N. KESWANI

15 March 2007
Supreme Court
5 pages
CENTRAL BUREAU OF INVESTIGATION Vs ASHOK KUMAR AGGARWAL .

Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR
Case number: Crl.A. No.-000353-000353 / 2007
Diary number: 6700 / 2007
Advocates: NIKHIL NAYYAR Vs P. N. PURI

15 March 2007
Supreme Court
11 pages
NUMALIGARH REFINERY LTD. Vs GREEN VIEW TEA & INDUSTRIES

Case number: C.A. No.-001401-001401 / 2007
Diary number: 12441 / 2005
Advocates: RAJIV MEHTA Vs FOX MANDAL & CO.

15 March 2007
Supreme Court
3 pages
STATE OF PUNJAB Vs DES BANDHU

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-009042-009042 / 2003
Diary number: 6465 / 2003
Advocates: ARUN K. SINHA Vs (MRS. ) VIPIN GUPTA

14 March 2007
Supreme Court
3 pages
M/S. UMA SHANKAR KAMAL NARAIN Vs M/S. M.D. OVERSEAS LTD.

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-001344-001344 / 2007
Diary number: 10530 / 2006
Advocates: Vs MANJULA GUPTA

14 March 2007
Supreme Court
12 pages
M/S. MEGHRAJ BISCUITS INDUSTRIES LTD. Vs COMMNR. OF CENTRAL EXCISE, U.P.

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-008739-008741 / 2001
Diary number: 60106 / 2001
Advocates: PUNIT DUTT TYAGI Vs P. PARMESWARAN

14 March 2007
Supreme Court
1 pages
DEEPAK JAIN Vs CHARU JAIN

Bench: DR.AR.LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-001404-001404 / 2007
Diary number: 3191 / 2006
Advocates: Vs RAJINDER MATHUR