Showing 17581 - 17595 of 41947 judgements
08 March 2007
Supreme Court
7 pages
COMMNR. OF SALES TAX, ORISSA Vs CROWN RE-ROLLER (P) LTD. .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-001215-001215 / 2007
Diary number: 5098 / 2004
Advocates: KIRTI RENU MISHRA Vs ASHOK MATHUR

08 March 2007
Supreme Court
5 pages
SWAMI PRASAD Vs STATE OF M.P.

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000731-000731 / 2000
Diary number: 8502 / 2000
Advocates: Vs C. D. SINGH

08 March 2007
Supreme Court
12 pages
COMMNR. OF CUSTOMS (PREVENTIVE) Vs VIJAY DASHARATH PATEL

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-001204-001204 / 2007
Diary number: 10634 / 2006
Advocates: B. KRISHNA PRASAD Vs HEMANTIKA WAHI

08 March 2007
Supreme Court
6 pages
VICE CHANCELLOR, M.D. UNIVERSITY, ROHTAK Vs JAHAN SINGH

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-000853-000853 / 2006
Diary number: 8513 / 2005
Advocates: S. JANANI Vs RESPONDENT-IN-PERSON

08 March 2007
Supreme Court
3 pages
SANJAY Vs STATE OF MAHARASHTRA

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000292-000292 / 2007
Diary number: 27046 / 2006
Advocates: Vs RAVINDRA KESHAVRAO ADSURE

08 March 2007
Supreme Court
5 pages
VEDIC GIRLS SENIOR SECONDARY SCHOOL Vs RAJWANTI .

Bench: DR.AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-001220-001220 / 2007
Diary number: 14289 / 2004
Advocates: SANJAY SHARAWAT Vs SHREE PAL SINGH

08 March 2007
Supreme Court
6 pages
SUNIL PANNALAL BANTHIA Vs C&I DEV.COPRPN.OF MAHARASHTRA LTD.

Bench: DR.AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-001219-001219 / 2007
Diary number: 21101 / 2006
Advocates: K. RAJEEV Vs A. S. BHASME

08 March 2007
Supreme Court
10 pages
M/S SRIRAM INDUSTRIAL ENTERPRIESES LTD. Vs MAHAK SINGH .

Bench: DR.AR. LAKSHMANAN,ALTAMAS KABIR
Case number: SLP(C) No.-016456-016460 / 2005
Diary number: 15365 / 2005
Advocates: Vs ANISH KUMAR GUPTA

08 March 2007
Supreme Court
4 pages
THE MANAGING DIRECTOR, TNSTC Vs SRIPRIYA .

Case number: C.A. No.-001200-001200 / 2007
Diary number: 3864 / 2005
Advocates: R. AYYAM PERUMAL Vs P. N. RAMALINGAM

08 March 2007
Supreme Court
2 pages
U.O.I. Vs JAI PRAKASH SINGH

Case number: C.A. No.-005687-005687 / 2000
Diary number: 10650 / 1999
Advocates: P. PARMESWARAN Vs

07 March 2007
Supreme Court
2 pages
STATE OF PUNJAB Vs SWARAN KAUR .

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-001185-001185 / 2007
Diary number: 60656 / 2005
Advocates: ARUN K. SINHA Vs ANIS AHMED KHAN

07 March 2007
Supreme Court
3 pages
M/S. WYAWAHARE & SONS Vs MADHUKAR RAGHUNATH BHAVE

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-001187-001187 / 2007
Diary number: 1525 / 2005
Advocates: ANIRUDDHA P. MAYEE Vs

07 March 2007
Supreme Court
2 pages
JANARDHAN NARASIMHA NAYAK Vs BALWANT VENKATESH KULKARNI

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005807-005807 / 2000
Diary number: 2862 / 2000
Advocates: Vs VIJAY KUMAR

07 March 2007
Supreme Court
2 pages
M. VISHWESHWARA SHASTRY Vs M. GOPALAKRISHNA BHAT .

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005809-005809 / 2000
Diary number: 10742 / 2000
Advocates: S. N. BHAT Vs RR-EX-PARTE

07 March 2007
Supreme Court
2 pages
REGIONAL PROVIDENT FUND COMMISSIONER Vs M/S. RAJ'S CONTINENTAL EXPORTS(P) LTD.

Case number: C.A. No.-007345-007345 / 2000
Diary number: 3528 / 2000
Advocates: SHAIL KUMAR DWIVEDI Vs BHARAT SANGAL