Judgements

Showing 17521 - 17535 of 41947 judgements
20 March 2007
Supreme Court
2 pages
SECRETARY PADIPPU K.S.SANGAM LTD. Vs C. VARGHESE

Bench: DR.AR.LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-001497-001497 / 2007
Diary number: 10221 / 2006
Advocates: Vs G. RAMAKRISHNA PRASAD

20 March 2007
Supreme Court
1 pages
A.S. SASTRY Vs CHIEF COMMNR. OF INCOME TAX .

Bench: DR.AR.LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-001527-001527 / 2007
Diary number: 11970 / 2006
Advocates: G. RAMAKRISHNA PRASAD Vs B. V. BALARAM DAS

19 March 2007
Supreme Court
3 pages
BISWAJIT HALDER @ BABU HALDER Vs STATE OF WEST BENGAL

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000371-000371 / 2007
Diary number: 7449 / 2006
Advocates: SARLA CHANDRA Vs RADHA RANGASWAMY

19 March 2007
Supreme Court
5 pages
RAMKRIPAL Vs STATE OF M.P.

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000370-000370 / 2007
Diary number: 23270 / 2006
Advocates: PROMILA Vs

19 March 2007
Supreme Court
7 pages
M/S. BAJAJ HINDUSTAN SUGAR & INDUS.LTD. Vs BALRAMPUR CHININ MILLS LTD.

Bench: DR.AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-001451-001451 / 2007
Diary number: 3041 / 2007
Advocates: SYED SHAHID HUSSAIN RIZVI Vs KHAITAN & CO.

19 March 2007
Supreme Court
7 pages
M/S CRANE BETEL NUT POWDER WORKS. Vs COMMR.OF C.C.E. TIRUPATHI

Bench: DR.AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-001453-001453 / 2007
Diary number: 21027 / 2005
Advocates: S. CHANDRA SHEKHAR Vs B. KRISHNA PRASAD

19 March 2007
Supreme Court
3 pages
SECRETARY, A.P.S.W.R. EDU.INSTITUTIONS Vs PINDIGA SRIDHAR .

Bench: H.K. SEMA,D.K. JAIN
Case number: C.A. No.-001470-001470 / 2007
Diary number: 26752 / 2005
Advocates: HIMINDER LAL Vs S. CHANDRA SHEKHAR

19 March 2007
Supreme Court
16 pages
SUBHASH MAHADEVASA HABIB Vs NEMASA AMBASA DHARMADAS (D) BY LRS. &ORS

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-001449-001449 / 2007
Diary number: 1348 / 2003
Advocates: S. N. BHAT Vs SHANKAR DIVATE

19 March 2007
Supreme Court
4 pages
KUSHESHWAR PRASAD SINGH Vs STATE OF BIHAR

Bench: C.K. THAKKER,LOKESHWAR SINGH PANTA
Case number: C.A. No.-007351-007351 / 2000
Diary number: 18338 / 1999
Advocates: BHARAT SANGAL Vs GOPAL SINGH

19 March 2007
Supreme Court
2 pages
NAND KISHORE OJHA Vs MADAN MOHAN JHA

Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR
Case number: CONMT.PET.(C) No.-000207-000207 / 2006
Diary number: 23078 / 2006
Advocates: Vs GOPAL SINGH

19 March 2007
Supreme Court
5 pages
M/S AMRIT AGRO INDUSTRIES LTD Vs COMMISSIONER OF CENTRAL EXCISE GHAZIABAD

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-008595-008596 / 2001
Diary number: 20449 / 2001
Advocates: Vs B. KRISHNA PRASAD

19 March 2007
Supreme Court
3 pages
COMMNR. OF CENTRAL EXCISE, MADRAS Vs M/S. HOME ASHOK LEYLAND LTD.

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-008607-008607 / 2001
Diary number: 12911 / 2001
Advocates: Vs E. C. AGRAWALA

19 March 2007
Supreme Court
5 pages
M/S. STERLITE INDUSTRIES(INDIA) LTD. Vs COMMISSIONER OF CUSTOMS, CHENNAI

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-000151-000151 / 2002
Diary number: 18990 / 2001
Advocates: Vs B. KRISHNA PRASAD

19 March 2007
Supreme Court
4 pages
THELAPALLI RAGHAVAIAH Vs STATION HOUSE OFFICER & ORS

Bench: DR.AR. LAKSHMANAN,ALTAMAS KABIR
Case number: Special Leave Petition (crl.) 3030 of 2006
19 March 2007
Supreme Court
8 pages
Akhlaq Vs State of U.P.

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: Special Leave Petition (crl.) 4772 of 2003