Judgements

07 March 2007
Supreme Court
15 pages

A.V. PAPAYYA SASTRY Vs GOVT. OF A.P. .

Bench: C.K. THAKKER,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005097-005099 / 2004
Diary number: 7447 / 2002
Advocates: Y. RAJA GOPALA RAO Vs T. V. GEORGE

02 March 2007
Supreme Court
17 pages

NATIONAL INSURANCE CO. LTD. Vs LAXMI NARAIN DHUT

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-001140-001140 / 2007
Diary number: 24021 / 2004
Advocates: B. K. SATIJA Vs EQUITY LEX ASSOCIATES

02 March 2007
Supreme Court
8 pages

RASHIDA KAMALUDDIN SYED Vs SHAIKH SAHEBLAL MARADN (D) TH.LRS.

Bench: C.K. THAKKER,LOKESHWAR SINGH PANT
Case number: Crl.A. No.-000283-000283 / 2007
Diary number: 2280 / 2006
Advocates: VISHWAJIT SINGH Vs LAWYER S KNIT & CO

02 March 2007
Supreme Court
16 pages

STATE OF GOA Vs SANJAY THAKRAN

Bench: B.N. AGRAWAL,P.P. NAOLEKAR
Case number: Crl.A. No.-000873-000873 / 2004
Diary number: 7912 / 2004
Advocates: Vs VINAY GARG

02 March 2007
Supreme Court
11 pages

NELSON FERNANDES Vs SPL. L.A.O. SOUTH GOA .

Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-001136-001136 / 2007
Diary number: 13878 / 2005
Advocates: MADHU MOOLCHANDANI Vs SUCHITRA ATUL CHITALE

02 March 2007
Supreme Court
8 pages

JATINDER NATH Vs M/S. CHOPRA LAND DEV.P.LTD.

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-001134-001134 / 2007
Diary number: 17759 / 2006
Advocates: JATIN ZAVERI Vs

01 March 2007
Supreme Court
4 pages

KRISHNAMOORTHY Vs STATE BY INSPECTOR OF POLICE .

Case number: Crl.A. No.-000182-000182 / 2005
Diary number: 352 / 2005
Advocates: S. USHA REDDY Vs

01 March 2007
Supreme Court
5 pages

C.M.C. LTD. Vs UNIT TRUST OF INDIA .

Bench: P.K. BALASUBRAMANYAN,V.S. SIRPURKAR
Case number: C.A. No.-001119-001119 / 2007
Diary number: 26651 / 2003
Advocates: Vs AVIJIT BHATTACHARJEE

01 March 2007
Supreme Court
13 pages

VISHWANATH CHATURVEDI Vs UNION OF INDIA .

Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR
Case number: W.P.(C) No.-000633-000633 / 2005
Diary number: 26352 / 2005
Advocates: Vs D. S. MAHRA

01 March 2007
Supreme Court
3 pages

M/S. MIL INDIA LTD. Vs COMMISSIONER OF CENTRAL EXCISE, NOIDA

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-006988-006988 / 2005
Diary number: 7084 / 2005
Advocates: Vs B. KRISHNA PRASAD

01 March 2007
Supreme Court
14 pages

GURBACHAN LAL Vs REGIONAL ENGG.COLLEGE, KURUKSHETRA

Bench: DR. AR. LAKSHMANAN,TARUN CHATTERJEE
Case number: C.A. No.-001120-001120 / 2007
Diary number: 14999 / 2005
Advocates: LAKSHMI RAMAN SINGH Vs S. SRINIVASAN

28 February 2007
Supreme Court
3 pages

KARNATAKA POWER CORPORATION LTD. Vs A.T. CHANDRASHEKAR

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-001097-001097 / 2007
Diary number: 11759 / 2004

28 February 2007
Supreme Court
3 pages

SPIC PHARMACUTICALS DIVN. Vs AUTHORITY UNDER SEC.48(1) OF A.P.

Bench: DR. ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-000766-000766 / 2004
Diary number: 221 / 2004
Advocates: S. S. RANA & CO. Vs D. MAHESH BABU

28 February 2007
Supreme Court
4 pages

NATIONAL THERMAL POWER CORPN. LTD. Vs SIEMENS ATKEINGESELLSCHAFT

Bench: P.K. BALASUBRAMANYAN
Case number: C.A. No.-001953-001953 / 2006
Diary number: 16472 / 2005
Advocates: Vs RAHUL PRASANNA DAVE

28 February 2007
Supreme Court
4 pages

STATE OF ARUNACHAL PRADESH Vs M/S. DAMANI CONSTRUCTION CO.

Bench: A.K.MATHUR,V.S. SIRPURKAR
Case number: C.A. No.-001099-001099 / 2007
Diary number: 12744 / 2005
Advocates: Vs RAMESHWAR PRASAD GOYAL