Judgements

Showing 17491 - 17505 of 41947 judgements
28 March 2007
Supreme Court
5 pages
RISHI KUMAR GOVIL Vs MAQSOODAN .

Case number: C.A. No.-001601-001601 / 2007
Diary number: 28410 / 2006
Advocates: Vs KAILASH CHAND

26 March 2007
Supreme Court
10 pages
KUNWAR PAL SINGH(DEAD) Vs STATE OF U.P. .

Bench: C. K. THAKKER,LOKESHWAR SINGH PANTA
Case number: C.A. No.-006099-006099 / 2001
Diary number: 7787 / 2000
Advocates: T. MAHIPAL Vs

26 March 2007
Supreme Court
2 pages
SARWAN SINGH Vs KISHAN SINGH(DEAD) THR. LRS. .

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-001583-001583 / 2007
Diary number: 3658 / 2005
Advocates: KAILASH CHAND Vs LAXMI ARVIND

26 March 2007
Supreme Court
3 pages
M/S ADITYA HOTELS (P) LTD. Vs BOMBAY SWADESHI STORES LTD. .

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-001572-001572 / 2007
Diary number: 9693 / 2006
Advocates: KAILASH CHAND Vs

26 March 2007
Supreme Court
3 pages
S.V.MATHAPRASAD Vs LALCHAND MEGHRAJ

Case number: C.A. No.-001576-001576 / 2007
Diary number: 11127 / 2004
Advocates: E. C. AGRAWALA Vs A. T. M. SAMPATH

26 March 2007
Supreme Court
28 pages
SAMAR GHOSH Vs JAYA GHOSH

Bench: B.N. AGRAWAL,P.P. NAOLEKAR,DALVEER BHANDARI
Case number: C.A. No.-000151-000151 / 2004
Diary number: 18622 / 2003
Advocates: Vs RESPONDENT-IN-PERSON

26 March 2007
Supreme Court
2 pages
STATE BANK OF INDIA Vs VIJAY KUMAR

Case number: C.A. No.-001573-001573 / 2007
Diary number: 29545 / 2006
Advocates: SANJAY KAPUR Vs ANNAM D. N. RAO

26 March 2007
Supreme Court
2 pages
State of H.P Vs Mushtaq Ahmad

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Special Leave Petition (crl.) 1102 of 2007
23 March 2007
Supreme Court
2 pages
NANSHIBHAI GANESHBHAI MIRANI Vs BHUPENDER P. POPAT

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-001554-001554 / 2007
Diary number: 24877 / 2005
Advocates: HARESH RAICHURA Vs HARDEEP SINGH ANAND

23 March 2007
Supreme Court
5 pages
CHANDA (DEAD) THRO. LRS. Vs RATTNI

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005494-005494 / 2000
Diary number: 13656 / 1999
Advocates: UGRA SHANKAR PRASAD Vs LALITA KAUSHIK

23 March 2007
Supreme Court
13 pages
MADHUMILAN SYNTEX LTD. Vs U.O.I.

Bench: C.K. THAKKER,P.K. BALASUBRAMANYAN
Case number: Crl.A. No.-001377-001377 / 1999
Diary number: 7974 / 1999
Advocates: BINU TAMTA Vs B. V. BALARAM DAS

22 March 2007
Supreme Court
3 pages
SHRIDHAR SUMANT VAGAL Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000411-000411 / 2007
Diary number: 25094 / 2006
Advocates: SHIVAJI M. JADHAV Vs P. PARMESWARAN

22 March 2007
Supreme Court
2 pages
NETRAJ SINGH Vs STATE OF M.P.

Bench: DR. ARIJIT PASAYAT,R.V. RAVEENDRAN
Case number: Crl.A. No.-001006-001006 / 2006
Diary number: 18135 / 2006
22 March 2007
Supreme Court
5 pages
STATE OF U.P. Vs R.C. MISRA

Bench: G.P. MATHUR,LOKESHWAR SINGH PANTA
Case number: C.A. No.-001539-001539 / 2007
Diary number: 13152 / 2004
Advocates: NIRANJANA SINGH Vs SHAIL KUMAR DWIVEDI

22 March 2007
Supreme Court
4 pages
M/S. RASHTRIYA AUDYOGIK SANSTHAN Vs COMMISSIONER OF TRADE TAX, U.P.

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-001538-001538 / 2007
Diary number: 18146 / 2005
Advocates: BRIJ BHUSHAN Vs KAMLENDRA MISHRA