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22 March 2007
Supreme Court 8 pages BHARAT COOP. BANK (MUMBAI) Vs COOP. BANK EMPLOYEES UNION
Bench: CJI K.G. BALAKRISHNAN,LOKESHWAR SINGH PANTA,D.K. JAIN |
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22 March 2007
Supreme Court 3 pages PUNJAB NATIONAL BANK Vs VILAS
Case number: C.A. No.-001547-001547 / 2007 |
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22 March 2007
Supreme Court 5 pages Mohd. Aslam @ Bhure Vs State of U.P. & Ors
Bench: CJI K.G. BALAKRISHNAN,G.P. MATHUR,R.V. RAVEENDRAN |
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21 March 2007
Supreme Court 13 pages GOVT. OF A.P. Vs G. JAYA PRASAD RAO .
Bench: A.K.MATHUR,TARUN CHATTERJEE |
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21 March 2007
Supreme Court 2 pages SHANKAR DIWAL WADU Vs STATE OF MAHARASHTRA
Bench: S. B. SINHA,MARKANDEY KATJU |
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21 March 2007
Supreme Court 9 pages M/S SHREE RAM MILLS LTD. Vs M/S UTILITY PREMISES (P) LTD.
Bench: H.K. SEMA,V.S. SIRPURKAR |
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21 March 2007
Supreme Court 17 pages FEDERAL BANK LTD. Vs STATE OF KERALA .
Bench: S.H. KAPADIA,B. SUDERSHAN REDDY |
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21 March 2007
Supreme Court 3 pages HIGH COURT OF A.P. Vs SPL. DY. COLLECTOR (LA), A.P. .
Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA |
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21 March 2007
Supreme Court 8 pages RAVI PRAKASH GOEL Vs CHANRA PRAKASH GOEL
Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR |
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21 March 2007
Supreme Court 4 pages Vishwanath Gupta Vs State of Uttaranchal
Case number: Special Leave Petition (crl.) 4516 of 2006 |
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20 March 2007
Supreme Court 3 pages DNYANESHWAR Vs STATE OF MAHRASHTRA
Case number: Crl.A. No.-000653-000653 / 2006 |
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20 March 2007
Supreme Court 3 pages ALLAHABAD LADIES CLUB Vs JITENDRA NATH SINGH
Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA |
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20 March 2007
Supreme Court 8 pages DOPLOMA ENGINEERS SANGH Vs STATE OF U.P. .
Bench: H.K. SEMA,R.V. RAVEENDRAN |
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20 March 2007
Supreme Court 15 pages M/S PEEKAY RE-ROLLING MILLS(P) LTD. Vs THE ASST.COMMISSIONER
Bench: ASHOK BHAN,DALVEER BHANDARI |
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20 March 2007
Supreme Court 8 pages PALITANA SUGAR MILLS PVT. LTD. Vs SMT.VILASINIBEN RAMACHANDRAN .
Bench: CJI,DR. AR. LAKSHMANAN |