Showing 17506 - 17520 of 41947 judgements
22 March 2007
Supreme Court
8 pages
BHARAT COOP. BANK (MUMBAI) Vs COOP. BANK EMPLOYEES UNION

Bench: CJI K.G. BALAKRISHNAN,LOKESHWAR SINGH PANTA,D.K. JAIN
Case number: C.A. No.-001542-001542 / 2007
Diary number: 8235 / 2005
Advocates: MANIK KARANJAWALA Vs K. RAJEEV

22 March 2007
Supreme Court
3 pages
PUNJAB NATIONAL BANK Vs VILAS

Case number: C.A. No.-001547-001547 / 2007
Diary number: 15762 / 2005
Advocates: Vs SHIVAJI M. JADHAV

22 March 2007
Supreme Court
5 pages
Mohd. Aslam @ Bhure Vs State of U.P. & Ors

Bench: CJI K.G. BALAKRISHNAN,G.P. MATHUR,R.V. RAVEENDRAN
Case number: Review Petition (crl.) 163-166 of 2003

21 March 2007
Supreme Court
13 pages
GOVT. OF A.P. Vs G. JAYA PRASAD RAO .

Bench: A.K.MATHUR,TARUN CHATTERJEE
Case number: C.A. No.-007384-007388 / 2003
Diary number: 1832 / 2003
Advocates: D. BHARATHI REDDY Vs VENKATESWARA RAO ANUMOLU

21 March 2007
Supreme Court
2 pages
SHANKAR DIWAL WADU Vs STATE OF MAHARASHTRA

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000402-000402 / 2007
Diary number: 10299 / 2006

21 March 2007
Supreme Court
9 pages
M/S SHREE RAM MILLS LTD. Vs M/S UTILITY PREMISES (P) LTD.

Bench: H.K. SEMA,V.S. SIRPURKAR
Case number: C.A. No.-001523-001523 / 2007
Diary number: 23052 / 2006
Advocates: MANIK KARANJAWALA Vs VENKATESWARA RAO ANUMOLU

21 March 2007
Supreme Court
17 pages
FEDERAL BANK LTD. Vs STATE OF KERALA .

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-006459-006459 / 2003
Diary number: 14661 / 2003
Advocates: ROMY CHACKO Vs RAMESH BABU M. R.

21 March 2007
Supreme Court
3 pages
HIGH COURT OF A.P. Vs SPL. DY. COLLECTOR (LA), A.P. .

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004662-004662 / 2004
Diary number: 20204 / 2003
Advocates: T. V. RATNAM Vs T. V. GEORGE

21 March 2007
Supreme Court
8 pages
RAVI PRAKASH GOEL Vs CHANRA PRAKASH GOEL

Bench: DR. AR. LAKSHMANAN,ALTAMAS KABIR
Case number: C.A. No.-001526-001526 / 2007
Diary number: 9158 / 2006
Advocates: RAJESH Vs S. K. VERMA

21 March 2007
Supreme Court
4 pages
Vishwanath Gupta Vs State of Uttaranchal

Case number: Special Leave Petition (crl.) 4516 of 2006

20 March 2007
Supreme Court
3 pages
DNYANESHWAR Vs STATE OF MAHRASHTRA

Case number: Crl.A. No.-000653-000653 / 2006
Diary number: 9246 / 2006
Advocates: REVATHY RAGHAVAN Vs

20 March 2007
Supreme Court
3 pages
ALLAHABAD LADIES CLUB Vs JITENDRA NATH SINGH

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-006211-006211 / 2000
Diary number: 13568 / 1999
Advocates: PRASHANT BHUSHAN Vs RACHANA SRIVASTAVA

20 March 2007
Supreme Court
8 pages
DOPLOMA ENGINEERS SANGH Vs STATE OF U.P. .

Bench: H.K. SEMA,R.V. RAVEENDRAN
Case number: C.A. No.-003228-003228 / 2005
Diary number: 19139 / 2004
Advocates: Vs ANIL KUMAR JHA

20 March 2007
Supreme Court
15 pages
M/S PEEKAY RE-ROLLING MILLS(P) LTD. Vs THE ASST.COMMISSIONER

Bench: ASHOK BHAN,DALVEER BHANDARI
Case number: C.A. No.-002653-002653 / 2006
Diary number: 11011 / 2006
Advocates: E. M. S. ANAM Vs G. PRAKASH

20 March 2007
Supreme Court
8 pages
PALITANA SUGAR MILLS PVT. LTD. Vs SMT.VILASINIBEN RAMACHANDRAN .

Bench: CJI,DR. AR. LAKSHMANAN
Case number: CONMT.PET.(C) No.-000136-000137 / 2005
Diary number: 12775 / 2005
Advocates: Vs HEMANTIKA WAHI