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30 March 2007
Supreme Court 10 pages COMMNR.OF INCOME TAX,THIRUVANANTHAPURAM Vs M/S BABY MARINE EXPORTS KOLLAM
Bench: ASHOK BHAN,DALVEER BHANDARI |
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30 March 2007
Supreme Court 6 pages MAKHAN SINGH (D) BY LRS. Vs KULWANT SINGH
Case number: C.A. No.-004446-004446 / 2005 |
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30 March 2007
Supreme Court 17 pages RAVI KHULLAR Vs UNION OF INDIA .
Bench: B.P. SINGH,ALTAMAS KABIR |
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30 March 2007
Supreme Court 4 pages SHIV GOPAL SAH @ SHIV GOPAL SAHU Vs SITA RAM SARAUGI .
Bench: ASHOK BHAN,V.S. SIRPURKAR |
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30 March 2007
Supreme Court 4 pages MANJURI BERA Vs ORIENTAL INSURANCE CO. LTD.
Case number: C.A. No.-001702-001702 / 2007 |
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30 March 2007
Supreme Court 2 pages R.N. SHARMA Vs B.M GUPTA (EX. REGISTRAR J-I)AND ANR
Case number: Writ Petition (crl.) D8445 of 2004 |
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29 March 2007
Supreme Court 4 pages ESSAR STEEL LTD. Vs UNION OF INDIA .
Bench: S. H. KAPADIA,B. SUDERSHAN REDDY |
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29 March 2007
Supreme Court 14 pages ASHOKA KUMAR THAKUR Vs UNION OF INDIA
Case number: W.P.(C) No.-000265-000265 / 2006 |
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29 March 2007
Supreme Court 3 pages HBM PRINT LTD. Vs SCANTRANS INDIA PVT. LTD.
Case number: ARBIT.CASE(C) No.-000017-000017 / 2005 |
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29 March 2007
Supreme Court 7 pages M. SRINIVASA PRASAD Vs CONTROLLER & AUDITOR GEN.OF INDIA .
Bench: H.K. SEMA,V.S.SIRPURKAR |
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29 March 2007
Supreme Court 15 pages ZUARI INDUSTRIES LTD. Vs COMMNR. OF CENTRAL EXCISE & CUSTOMS
Bench: S. H. KAPADIA,B. SUDERSHAN REDDY |
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29 March 2007
Supreme Court 5 pages GOVT. A.P. Vs CORPORATION BANK
Case number: C.A. No.-000299-000299 / 2002 |
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29 March 2007
Supreme Court 3 pages COMMISSIONER OF CUSTOMS, MUMBAI Vs M/S CLARIANT (INDIA) LIMITED, WORLI
Case number: C.A. No.-000509-000509 / 2002 |
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29 March 2007
Supreme Court 3 pages M/S. KEMROCK INDUSTRIES & EXPORTS LTD. Vs COMMNR. OF CENTRAL EXCISE, VADODARA
Case number: C.A. No.-000527-000527 / 2002 |
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28 March 2007
Supreme Court 2 pages NATIONAL THERMAL POWER CORPN. Vs JAWAHAR LAL
Case number: C.A. No.-001600-001600 / 2007 |