Showing 17431 - 17445 of 41947 judgements
10 April 2007
Supreme Court
18 pages
DILIP S. DAHANUKAR Vs KOTAK MAHINDRA CO. LTD.

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: Crl.A. No.-000521-000521 / 2007
Diary number: 17495 / 2006
Advocates: KAMAL MOHAN GUPTA Vs NANDINI GORE

10 April 2007
Supreme Court
4 pages
NARESH KUMAR MADAN Vs STATE OF M.P

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000519-000519 / 2007
Diary number: 22875 / 2006
Advocates: ASHA GOPALAN NAIR Vs

10 April 2007
Supreme Court
8 pages
EVEREST ADVERTISING PVT. LTD. Vs STATE, GOVT. OF NCT OF DELHI .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000520-000520 / 2007
Diary number: 23062 / 2005
Advocates: KAILASH CHAND Vs ANIL KATIYAR

10 April 2007
Supreme Court
4 pages
MAGAN Vs STATE OF M.P.

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000099-000099 / 2006
Diary number: 4092 / 2005

10 April 2007
Supreme Court
6 pages
F.C.I. Vs M/S. CHANDU CONSTRUCTION

Bench: TARUN CHATTERJEE,D.K. JAIN
Case number: C.A. No.-001874-001874 / 2007
Diary number: 1610 / 2006
Advocates: AJIT PUDUSSERY Vs P. V. YOGESWARAN

10 April 2007
Supreme Court
5 pages
NARAVAN @ NARAN Vs STATE OF RAJASTHAN

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: Crl.A. No.-000526-000526 / 2007
Diary number: 21509 / 2006
Advocates: JAIL PETITION Vs JATINDER KUMAR BHATIA

10 April 2007
Supreme Court
11 pages
COMMISSIONER OF INCOME TAX, KOLKATA Vs MUKUNDRAY K.SHAH

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-001873-001873 / 2007
Diary number: 14599 / 2006
Advocates: B. V. BALARAM DAS Vs RADHA RANGASWAMY

10 April 2007
Supreme Court
5 pages
DIVISIONAL FORESTS OFFICER Vs M.RAMALINGA REDDY

Case number: C.A. No.-001872-001872 / 2007
Diary number: 16180 / 2005
Advocates: T. V. GEORGE Vs R. V. KAMESHWARAN

09 April 2007
Supreme Court
8 pages
SECY., TECHNICAL EDUCATION,U.P. Vs LALIT MOHAN UPADHYAY

Bench: A. K. MATHUR,LOKESHWAR SINGH PANTA
Case number: C.A. No.-000534-000534 / 2001
Diary number: 929 / 2000
Advocates: NIRANJANA SINGH Vs PRASHANT KUMAR

09 April 2007
Supreme Court
11 pages
LOK SEWA SHIKSHAN MANDAL Vs A.R. MUNDHADA CHARITABLE TRUST .

Bench: C.K. THAKKER,H.S. BEDI
Case number: C.A. No.-006663-006663 / 2000
Diary number: 8119 / 2000
Advocates: VISHWAJIT SINGH Vs V. N. RAGHUPATHY

09 April 2007
Supreme Court
4 pages
UNIVERSITY OF KERALA Vs COUNCIL,PRINCIPALS',COLLEGES,KERALA &ORS

Case number: C.A. No.-000887-000887 / 2009
Diary number: 21965 / 2004
Advocates: R. SATHISH Vs E. M. S. ANAM

09 April 2007
Supreme Court
5 pages
SHIV KANT YADAV Vs INDIAN OIL CORPN. .

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-001844-001844 / 2007
Diary number: 4139 / 2006
Advocates: ANIRUDDHA P. MAYEE Vs M. P. SHORAWALA

09 April 2007
Supreme Court
3 pages
STATE OF KERALA &ANR. Vs M.A.MATHAI

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-007333-007333 / 2004
Diary number: 10013 / 2004
Advocates: G. PRAKASH Vs T. G. NARAYANAN NAIR

09 April 2007
Supreme Court
3 pages
MOHD. SHAFI Vs MOHD. RAFIQ

Case number: Crl.A. No.-000530-000530 / 2007
Diary number: 3565 / 2007
Advocates: AFTAB ALI KHAN Vs ASHOK KUMAR SINGH

05 April 2007
Supreme Court
7 pages
MANZAR SAYEED KHAN Vs STATE OF MAHARASHTRA

Bench: K. G. BALAKRISHNAN,LOKESHWAR SINGH PANTA,D. K. JAIN
Case number: Crl.A. No.-000491-000491 / 2007
Diary number: 10510 / 2004
Advocates: Vs RAVINDRA KESHAVRAO ADSURE