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10 April 2007
Supreme Court 18 pages DILIP S. DAHANUKAR Vs KOTAK MAHINDRA CO. LTD.
Bench: S.B. SINHA,DALVEER BHANDARI |
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10 April 2007
Supreme Court 4 pages NARESH KUMAR MADAN Vs STATE OF M.P
Bench: S.B. SINHA,MARKANDEY KATJU |
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10 April 2007
Supreme Court 8 pages EVEREST ADVERTISING PVT. LTD. Vs STATE, GOVT. OF NCT OF DELHI .
Bench: S.B. SINHA,MARKANDEY KATJU |
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10 April 2007
Supreme Court 4 pages MAGAN Vs STATE OF M.P.
Bench: S.B. SINHA,MARKANDEY KATJU |
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10 April 2007
Supreme Court 6 pages F.C.I. Vs M/S. CHANDU CONSTRUCTION
Bench: TARUN CHATTERJEE,D.K. JAIN |
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10 April 2007
Supreme Court 5 pages NARAVAN @ NARAN Vs STATE OF RAJASTHAN
Bench: S.H. KAPADIA,B. SUDERSHAN REDDY |
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10 April 2007
Supreme Court 11 pages COMMISSIONER OF INCOME TAX, KOLKATA Vs MUKUNDRAY K.SHAH
Bench: S.H. KAPADIA,B. SUDERSHAN REDDY |
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10 April 2007
Supreme Court 5 pages DIVISIONAL FORESTS OFFICER Vs M.RAMALINGA REDDY
Case number: C.A. No.-001872-001872 / 2007 |
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09 April 2007
Supreme Court 8 pages SECY., TECHNICAL EDUCATION,U.P. Vs LALIT MOHAN UPADHYAY
Bench: A. K. MATHUR,LOKESHWAR SINGH PANTA |
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09 April 2007
Supreme Court 11 pages LOK SEWA SHIKSHAN MANDAL Vs A.R. MUNDHADA CHARITABLE TRUST .
Bench: C.K. THAKKER,H.S. BEDI |
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09 April 2007
Supreme Court 4 pages UNIVERSITY OF KERALA Vs COUNCIL,PRINCIPALS',COLLEGES,KERALA &ORS
Case number: C.A. No.-000887-000887 / 2009 |
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09 April 2007
Supreme Court 5 pages SHIV KANT YADAV Vs INDIAN OIL CORPN. .
Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA |
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09 April 2007
Supreme Court 3 pages STATE OF KERALA &ANR. Vs M.A.MATHAI
Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA |
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09 April 2007
Supreme Court 3 pages MOHD. SHAFI Vs MOHD. RAFIQ
Case number: Crl.A. No.-000530-000530 / 2007 |
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05 April 2007
Supreme Court 7 pages MANZAR SAYEED KHAN Vs STATE OF MAHARASHTRA
Bench: K. G. BALAKRISHNAN,LOKESHWAR SINGH PANTA,D. K. JAIN |