Showing 17446 - 17460 of 41947 judgements
05 April 2007
Supreme Court
5 pages
COMMNR. OF INCOME TAX Vs M/S. DISTILLERS CO. LTD.

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-001813-001813 / 2007
Diary number: 14269 / 2004
Advocates: B. V. BALARAM DAS Vs

05 April 2007
Supreme Court
9 pages
SECY., AKOLA TALUKA EDUCATION STY. Vs SHIVAJI .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-001816-001816 / 2007
Diary number: 18226 / 2006
Advocates: KULDIP SINGH Vs SHIVAJI M. JADHAV

05 April 2007
Supreme Court
5 pages
INSPECTOR PREM CHAND Vs GOVT.OF N.C.T OF DELHI

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-001815-001815 / 2007
Diary number: 17596 / 2006
Advocates: YASH PAL DHINGRA Vs D. S. MAHRA

05 April 2007
Supreme Court
5 pages
MADHYA PRADESH ADMINISTRATION Vs TRIBHUBAN

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-001817-001817 / 2007
Diary number: 15913 / 2005
Advocates: SIBO SANKAR MISHRA Vs ANITHA SHENOY

05 April 2007
Supreme Court
3 pages
MAHENDRA SINGH Vs STATE OF M.P

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000486-000486 / 2007
Diary number: 12701 / 2006
Advocates: R. C. KOHLI Vs

05 April 2007
Supreme Court
4 pages
RAGHU LAKSHMINARAYANAN Vs M/S. FINE TUBES

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000485-000485 / 2007
Diary number: 21253 / 2006
Advocates: L. K. PANDEY Vs

05 April 2007
Supreme Court
5 pages
BHAGUBHAI DHANABHAI KHALASI Vs STATE OF GUJARAT .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-001818-001818 / 2007
Diary number: 1475 / 2006
Advocates: RUTWIK PANDA Vs PRATIBHA JAIN

05 April 2007
Supreme Court
4 pages
M. VENKATARAMANA HEBBAR(D)BY .L.RS. Vs M. RAJAGOPAL HEBBAR .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-007061-007061 / 2000
Diary number: 19141 / 1999
Advocates: S. N. BHAT Vs K. K. MANI

05 April 2007
Supreme Court
9 pages
VISHWAMITRA RAM KUMAR Vs M/S VESTA TIME COMPANY

Bench: H.K. SEMA,P.K. BALASUBRAMANYAN
Case number: Writ Petition (civil) 1829 of 2007

04 April 2007
Supreme Court
18 pages
M/S BINANI INDUSTRIES LTD. KERELA Vs ASSTT. C.C.T. VI CIRCLE, BANGALORE

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-001784-001784 / 2007
Diary number: 206 / 2006

04 April 2007
Supreme Court
33 pages
GREATER BOMBAY COOP. BANK LTD. Vs M/S. UNITED YARN TEX PVT. LTD..

Bench: B. N. AGRAWAL,P. P. NAOLEKAR,LOKESHWAR SINGH PANTA
Case number: C.A. No.-000432-000432 / 2004
Diary number: 900 / 2004
Advocates: SIDDHARTHA CHOWDHURY Vs BHARGAVA V. DESAI

04 April 2007
Supreme Court
4 pages
M/S M.S.SHOES EAST LTD. Vs COMMR.OF CUSTOMS,NEW DELHI

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-004426-004426 / 2006
Diary number: 20662 / 2006

04 April 2007
Supreme Court
2 pages
RAM CHARITTAR Vs STATE OF UTTAR PRADESH

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000329-000329 / 2006
Diary number: 4923 / 2006

04 April 2007
Supreme Court
8 pages
ACE PIPELINE CONTRACTS PVT. LTD. Vs BHARAT PETROLEUM CORPN. LTD.

Bench: A.K. MATHUR,TARUN CHATTERJEE
Case number: C.A. No.-001783-001783 / 2007
Diary number: 7503 / 2006
Advocates: CHIRAG M. SHROFF Vs PARIJAT SINHA

04 April 2007
Supreme Court
3 pages
LAXMAN ANAJI DHUNDALE Vs STATE OF MAHARASHTRA

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000481-000481 / 2007
Diary number: 21092 / 2006
Advocates: JAGJIT SINGH CHHABRA Vs RAVINDRA KESHAVRAO ADSURE