Showing 17461 - 17475 of 41947 judgements
04 April 2007
Supreme Court
3 pages
BESANT TEOSPHICAL COLLEGE Vs N. ANANTHAIAH .

Case number: C.A. No.-000121-000121 / 2007
Diary number: 32588 / 2006
Advocates: A. SUBBA RAO Vs

04 April 2007
Supreme Court
5 pages
MORAN M.BASELIOS MARTHOMA MATHEWS II&ORS Vs STATE OF KERALA .

Case number: C.A. No.-005460-005466 / 2004
Diary number: 6862 / 2003
Advocates: E. M. S. ANAM Vs P. K. MANOHAR

03 April 2007
Supreme Court
6 pages
RAJ KUMAR SONI Vs STATE OF U.P.

Bench: P.K. BALASUBRAMANYAN,B. SUDERSHAN REDDY
Case number: C.A. No.-001763-001763 / 2007
Diary number: 13470 / 2005
Advocates: Vs JATINDER KUMAR BHATIA

03 April 2007
Supreme Court
10 pages
ARUN KUMAR Vs UNION OF INDIA .

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-004325-004325 / 2006
Diary number: 11926 / 2006
Advocates: D. MAHESH BABU Vs SUSHMA SURI

03 April 2007
Supreme Court
18 pages
STAR INDIA PVT. LTD. Vs SEA T.V. NETWORK LTD.

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-005524-005524 / 2005
Diary number: 19038 / 2005

03 April 2007
Supreme Court
7 pages
SECRETARY TO GOVERNMENT Vs M/S. PEEKAY RE-ROLLING MILLS (P) LTD.

Bench: S. H. KAPADIA,P. K. BALASUBRAMANYAN
Case number: C.A. No.-008031-008031 / 2004
Diary number: 43 / 2004
Advocates: G. PRAKASH Vs E. M. S. ANAM

03 April 2007
Supreme Court
2 pages
DEPOT MANAGER, APSRTC Vs B. SWAMY

Case number: C.A. No.-001766-001766 / 2007
Diary number: 25268 / 2005
Advocates: D. MAHESH BABU Vs VENKATESWARA RAO ANUMOLU

03 April 2007
Supreme Court
3 pages
RANJIT SINGH Vs STATE OF M.P.

Case number: Crl.A. No.-001106-001106 / 2006
Diary number: 10210 / 2006
Advocates: JAVED MAHMUD RAO Vs C. D. SINGH

03 April 2007
Supreme Court
10 pages
M/s Hindustan Granites Vs Union of India & Ors

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: Transfer Case (civil) 165 of 2006

02 April 2007
Supreme Court
12 pages
M/S.OJAS INDS. (P) LTD. Vs M/S.OUDH SUGAR MILLS LTD. .

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-001730-001730 / 2007
Diary number: 9053 / 2006
Advocates: SYED SHAHID HUSSAIN RIZVI Vs PRAVEEN KUMAR

02 April 2007
Supreme Court
12 pages
ORIENTAL INSURANCE CO. LTD. Vs MEENA VARIYAL .

Bench: C.K. THAKKER,P.K. BALASUBRAMANYAN
Case number: C.A. No.-005825-005825 / 2006
Diary number: 3233 / 2005
Advocates: Vs RAKESH K. SHARMA

02 April 2007
Supreme Court
5 pages
MANO Vs STATE OF TAMILNADU

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000462-000462 / 2007
Diary number: 21127 / 2006
Advocates: C. S. N. MOHAN RAO Vs V. G. PRAGASAM

02 April 2007
Supreme Court
3 pages
UNION OF INDIA Vs K.INDRASENA REDDY

Case number: C.A. No.-001915-001915 / 2007
Diary number: 19301 / 2005
Advocates: SUSHMA SURI Vs

30 March 2007
Supreme Court
4 pages
CHAIRMAN,U.P. JAL NIGAM Vs RADHEY SHYAM GAUTAM

Bench: DR. ARIJIT PASAYAT,R.V. RAVEENDRAN
Case number: C.A. No.-001701-001701 / 2007
Diary number: 15896 / 2005
Advocates: Vs RACHNA GUPTA

30 March 2007
Supreme Court
5 pages
SURINDER SINGH Vs U.O.I. .

Bench: A. K. MATHUR,LOKESHWAR SINGH PANTA
Case number: C.A. No.-000143-000143 / 2001
Diary number: 18840 / 2000
Advocates: HARBANS LAL BAJAJ Vs P. PARMESWARAN