Showing 17341 - 17355 of 41947 judgements
27 April 2007
Supreme Court
5 pages
HAMIDA Vs RASHID @ RASHEED .

Case number: Crl.A. No.-000632-000632 / 2007
Diary number: 18364 / 2005
Advocates: Vs MUSHTAQ AHMAD

27 April 2007
Supreme Court
8 pages
HINDUSTAN AERONAUTICS LTD. Vs DAN BAHADUR SINGH .

Case number: C.A. No.-002195-002195 / 2007
Diary number: 8725 / 2005

27 April 2007
Supreme Court
5 pages
HAMIDA Vs RASHID @ RASHEED .

Case number: Crl.A. No.-000632-000632 / 2007
Diary number: 18364 / 2005
Advocates: Vs MUSHTAQ AHMAD

26 April 2007
Supreme Court
7 pages
UNION OF INDIA Vs A.S. GANGOLI .

Case number: C.A. No.-002737-002737 / 2002
Diary number: 17368 / 2001
Advocates: B. V. BALARAM DAS Vs PRAVEEN JAIN

26 April 2007
Supreme Court
4 pages
JAGDISH CHANDER Vs RAMESH CHANDER .

Case number: C.A. No.-004467-004467 / 2002
Diary number: 18813 / 2001
Advocates: MANOJ SWARUP Vs ROHIT MINOCHA

26 April 2007
Supreme Court
3 pages
SATYA NARAYAN AGARWAL Vs STATE OF ASSAM

Case number: Crl.A. No.-000629-000629 / 2007
Diary number: 5571 / 2006
Advocates: SHANKAR DIVATE Vs CORPORATE LAW GROUP

26 April 2007
Supreme Court
7 pages
SHAKTI DAN Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-000630-000630 / 2007
Diary number: 26419 / 2006
Advocates: RANA RANJIT SINGH Vs JATINDER KUMAR BHATIA

26 April 2007
Supreme Court
12 pages
DHARAPPA Vs BIJAPUR CO-OP.MILK P.SOCIETES UNION LTD.

Case number: C.A. No.-002175-002175 / 2007
Diary number: 27328 / 2005
Advocates: URMILA SIRUR Vs ANNAM D. N. RAO

26 April 2007
Supreme Court
5 pages
STATE OF ORISSA Vs PRASANA KUMAR SAHOO

Case number: C.A. No.-002167-002167 / 2007
Diary number: 21302 / 2006
Advocates: Vs BHARAT SANGAL

26 April 2007
Supreme Court
13 pages
PUNJAB WATER SUPPLY SEWERAGE BOARD Vs RAM SAJIVAN

Case number: C.A. No.-002164-002164 / 2007
Diary number: 20086 / 2005
Advocates: KAILASH CHAND Vs

26 April 2007
Supreme Court
16 pages
M/S PRAGATI SILICONS PVT. LIMITED Vs COMMISSIONER OF CENTRAL EXCISE, DELHI

Case number: C.A. No.-005345-005345 / 2001
Diary number: 11149 / 2001
Advocates: M. P. DEVANATH Vs B. KRISHNA PRASAD

25 April 2007
Supreme Court
7 pages
NADIA DISTT.PRIMARY SCHOOL COUNCIL Vs SRISTIDHAR BISWAS .

Case number: C.A. No.-001020-001020 / 2005
Diary number: 19890 / 2004
Advocates: RUBY SINGH AHUJA Vs

25 April 2007
Supreme Court
8 pages
MAHARSHI DAYANAND UNIVERSITY Vs ANAND COOP. L/C SOCIETY LTD.

Case number: C.A. No.-002133-002133 / 2007
Diary number: 16312 / 2005
Advocates: S. JANANI Vs

25 April 2007
Supreme Court
9 pages
STATE OF WEST BENGAL Vs DINESH DALMIA

Case number: Crl.A. No.-000623-000623 / 2007
Diary number: 25923 / 2006
Advocates: TARA CHANDRA SHARMA Vs ASHOK KUMAR SINGH

25 April 2007
Supreme Court
5 pages
M.P. RAM MOHAN RAJA Vs STATE OF TAMIL NADU .

Case number: C.A. No.-002138-002138 / 2007
Diary number: 19107 / 2006
Advocates: E. C. AGRAWALA Vs K. K. MANI