Showing 17311 - 17325 of 41947 judgements
01 May 2007
Supreme Court
3 pages
ANIL PRAKASH SHUKLA Vs ARVIND SHUKLA

Case number: Crl.A. No.-000830-000830 / 2002
Diary number: 12056 / 2002
Advocates: R. D. UPADHYAY Vs K. K. MOHAN

01 May 2007
Supreme Court
6 pages
M/S. RAM SINGH VIJAY PAL SINGH Vs STATE OF U.P. .

Case number: C.A. No.-002300-002300 / 2007
Diary number: 27563 / 2003
Advocates: SHAIL KUMAR DWIVEDI Vs PRADEEP MISRA

30 April 2007
Supreme Court
11 pages
THE SECRETARY, MIN.OF DEFENCE Vs PRABHASH CHANDRA MIRDHA

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: C.A. No.-002333-002333 / 2007
Diary number: 7761 / 2005
Advocates: ANIL KATIYAR Vs

30 April 2007
Supreme Court
4 pages
K.THULASEEDHARAN Vs THE KERALA STATE OF PUB.SEV.COMMN.TRI&OR

Case number: C.A. No.-002258-002258 / 2007
Diary number: 20654 / 2004

30 April 2007
Supreme Court
15 pages
M/S. SPAN DIAGNOSTICS LTD. Vs COMMNR. OF CENTRAL EXCISE, SURAT

Case number: C.A. No.-001076-001080 / 2002
Diary number: 63224 / 2002
Advocates: S. NARAIN & CO. Vs B. KRISHNA PRASAD

30 April 2007
Supreme Court
4 pages
M/S SREE DURGA DISTRIBUTORS Vs STATE OF KARNATAKA

Case number: C.A. No.-002274-002274 / 2007
Diary number: 4459 / 2007

30 April 2007
Supreme Court
3 pages
STATE OF PUNJAB Vs M/S. ATUL FASTENERS LTD.

Case number: C.A. No.-005648-005648 / 2006
Diary number: 12507 / 2005
Advocates: AJAY PAL Vs S. JANANI

30 April 2007
Supreme Court
3 pages
SATISH JAGGI Vs STATE OF CHHATTISGARH .

Case number: Crl.A. No.-000651-000651 / 2007
Diary number: 14488 / 2006
Advocates: Vs DHARMENDRA KUMAR SINHA

27 April 2007
Supreme Court
8 pages
BIKASH BHUSHAN GHOSH Vs M/S NOVARTIS INDIA LIMITED

Case number: C.A. No.-002201-002201 / 2007
Diary number: 15162 / 2006
Advocates: Vs P. V. DINESH

27 April 2007
Supreme Court
7 pages
BHARAT PETROLEUM CORPN.LTD. Vs MADDULA RATNAVALLI

Case number: C.A. No.-002202-002202 / 2007
Diary number: 15454 / 2006

27 April 2007
Supreme Court
4 pages
RAMKRUSHNA Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-001157-001157 / 2006
Diary number: 23164 / 2006
Advocates: VENKATESWARA RAO ANUMOLU Vs RAVINDRA KESHAVRAO ADSURE

27 April 2007
Supreme Court
9 pages
RAMAPPA HALAPA PUJAR Vs STATE OF KARNATAKA

Case number: Crl.A. No.-001344-001344 / 2005
Diary number: 19062 / 2005

27 April 2007
Supreme Court
4 pages
I.G. (KARMIK) Vs PRAHALAD MANI TRIPATHI

Case number: C.A. No.-002208-002208 / 2007
Diary number: 14342 / 2003
Advocates: Vs RAMESHWAR PRASAD GOYAL

27 April 2007
Supreme Court
3 pages
S.T. KRISHNAPPA Vs SHIVAKUMAR .

Case number: C.A. No.-002207-002207 / 2007
Diary number: 24239 / 2006

27 April 2007
Supreme Court
10 pages
M/S HAMDARD (WAKF) LABORATORIES Vs DEPUTY LABOUR COMMR. .

Case number: C.A. No.-002204-002204 / 2007
Diary number: 26501 / 2006
Advocates: Vs BHARAT SANGAL