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01 May 2007
Supreme Court 3 pages ANIL PRAKASH SHUKLA Vs ARVIND SHUKLA
Case number: Crl.A. No.-000830-000830 / 2002 |
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01 May 2007
Supreme Court 6 pages M/S. RAM SINGH VIJAY PAL SINGH Vs STATE OF U.P. .
Case number: C.A. No.-002300-002300 / 2007 |
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30 April 2007
Supreme Court 11 pages THE SECRETARY, MIN.OF DEFENCE Vs PRABHASH CHANDRA MIRDHA
Bench: B.S. CHAUHAN,DIPAK MISRA |
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30 April 2007
Supreme Court 4 pages K.THULASEEDHARAN Vs THE KERALA STATE OF PUB.SEV.COMMN.TRI&OR
Case number: C.A. No.-002258-002258 / 2007 |
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30 April 2007
Supreme Court 15 pages M/S. SPAN DIAGNOSTICS LTD. Vs COMMNR. OF CENTRAL EXCISE, SURAT
Case number: C.A. No.-001076-001080 / 2002 |
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30 April 2007
Supreme Court 4 pages M/S SREE DURGA DISTRIBUTORS Vs STATE OF KARNATAKA
Case number: C.A. No.-002274-002274 / 2007 |
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30 April 2007
Supreme Court 3 pages STATE OF PUNJAB Vs M/S. ATUL FASTENERS LTD.
Case number: C.A. No.-005648-005648 / 2006 |
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30 April 2007
Supreme Court 3 pages SATISH JAGGI Vs STATE OF CHHATTISGARH .
Case number: Crl.A. No.-000651-000651 / 2007 |
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27 April 2007
Supreme Court 8 pages BIKASH BHUSHAN GHOSH Vs M/S NOVARTIS INDIA LIMITED
Case number: C.A. No.-002201-002201 / 2007 |
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27 April 2007
Supreme Court 7 pages BHARAT PETROLEUM CORPN.LTD. Vs MADDULA RATNAVALLI
Case number: C.A. No.-002202-002202 / 2007 |
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27 April 2007
Supreme Court 4 pages RAMKRUSHNA Vs STATE OF MAHARASHTRA
Case number: Crl.A. No.-001157-001157 / 2006 |
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27 April 2007
Supreme Court 9 pages RAMAPPA HALAPA PUJAR Vs STATE OF KARNATAKA
Case number: Crl.A. No.-001344-001344 / 2005 |
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27 April 2007
Supreme Court 4 pages I.G. (KARMIK) Vs PRAHALAD MANI TRIPATHI
Case number: C.A. No.-002208-002208 / 2007 |
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27 April 2007
Supreme Court 3 pages S.T. KRISHNAPPA Vs SHIVAKUMAR .
Case number: C.A. No.-002207-002207 / 2007 |
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27 April 2007
Supreme Court 10 pages M/S HAMDARD (WAKF) LABORATORIES Vs DEPUTY LABOUR COMMR. .
Case number: C.A. No.-002204-002204 / 2007 |