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23 April 2007
Supreme Court 7 pages RASHTRIYA CHEM. & FERTILIZERS LTD. Vs GENERAL EMPLOYEES ASSOCIATION .
Case number: C.A. No.-002122-002122 / 2007 |
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20 April 2007
Supreme Court 7 pages TAMIL NADU STATE ELECTRICITY BOARD Vs CENTRAL ELECTRICITY REG.COMMISION .
Case number: C.A. No.-002149-002149 / 2006 |
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20 April 2007
Supreme Court 7 pages U.O.I. Vs KESHAR SINGH
Case number: C.A. No.-016471-016471 / 1999 |
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20 April 2007
Supreme Court 6 pages MOHIT BHARGAVA Vs BHARAT BHUSHAN BHARGAVA .
Case number: C.A. No.-002078-002078 / 2007 |
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20 April 2007
Supreme Court 7 pages M/S. ADHUNIK FOOD PRODUCTS (P) LTD.,U.P. Vs COMNR. OF CENTRAL EXCISE, MEERUT
Case number: C.A. No.-000654-000654 / 2002 |
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19 April 2007
Supreme Court 4 pages J. YASHODA Vs K. SHOBHA RANI
Case number: C.A. No.-002060-002060 / 2007 |
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19 April 2007
Supreme Court 5 pages PRADEEP SINGH Vs U.O.I.
Case number: C.A. No.-005799-005799 / 2000 |
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19 April 2007
Supreme Court 10 pages M/S. GUPTA MODERN BREWERIES Vs STATE OF JAMMU & KASHMIR .
Case number: C.A. No.-002700-002701 / 2000 |
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19 April 2007
Supreme Court 2 pages AUTH.OFFICER & DY.CONSER.OF FORESTS Vs ASGARLIKHAN
Case number: Crl.A. No.-000591-000591 / 2007 |
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19 April 2007
Supreme Court 4 pages COMMR. OF CENTRAL EXCISE CHENNAI-I Vs CHENNAI PETROLEUM CORPN. LTD.
Case number: C.A. No.-000318-000322 / 2006 |
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19 April 2007
Supreme Court 2 pages STATE OF MANIPUR Vs CHABUNGBAM THOIBISANA DEVI .
Case number: C.A. No.-002065-002065 / 2007 |
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19 April 2007
Supreme Court 9 pages N. RANGACHARI Vs BHARAT SANCHAR NIGAM LTD
Case number: Writ Petition (crl.) 592 of 2007 |
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19 April 2007
Supreme Court 8 pages Union of India & Anr Vs T.V. Patel
Case number: Appeal (civil) 2067 of 2005 |
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18 April 2007
Supreme Court 6 pages V.R. SUDHAKARA RAO Vs T.V. KAMESWARI
Case number: C.A. No.-008303-008304 / 2003 |
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18 April 2007
Supreme Court 9 pages USHA BALASHAHEB SWAMI Vs KIRAN APPASO SWAMI .
Case number: C.A. No.-002019-002019 / 2007 |