Showing 17371 - 17385 of 41947 judgements
23 April 2007
Supreme Court
7 pages
RASHTRIYA CHEM. & FERTILIZERS LTD. Vs GENERAL EMPLOYEES ASSOCIATION .

Case number: C.A. No.-002122-002122 / 2007
Diary number: 26867 / 2003
Advocates: MANIK KARANJAWALA Vs

20 April 2007
Supreme Court
7 pages
TAMIL NADU STATE ELECTRICITY BOARD Vs CENTRAL ELECTRICITY REG.COMMISION .

Case number: C.A. No.-002149-002149 / 2006
Diary number: 9524 / 2006
Advocates: PRADEEP MISRA Vs K. V. MOHAN

20 April 2007
Supreme Court
7 pages
U.O.I. Vs KESHAR SINGH

Case number: C.A. No.-016471-016471 / 1999
Diary number: 16471 / 1999

20 April 2007
Supreme Court
6 pages
MOHIT BHARGAVA Vs BHARAT BHUSHAN BHARGAVA .

Case number: C.A. No.-002078-002078 / 2007
Diary number: 4306 / 2006
Advocates: Vs ASHOK MATHUR

20 April 2007
Supreme Court
7 pages
M/S. ADHUNIK FOOD PRODUCTS (P) LTD.,U.P. Vs COMNR. OF CENTRAL EXCISE, MEERUT

Case number: C.A. No.-000654-000654 / 2002
Diary number: 22584 / 2001
Advocates: M. P. DEVANATH Vs B. KRISHNA PRASAD

19 April 2007
Supreme Court
4 pages
J. YASHODA Vs K. SHOBHA RANI

Case number: C.A. No.-002060-002060 / 2007
Diary number: 8865 / 2005
Advocates: Vs PROMILA

19 April 2007
Supreme Court
5 pages
PRADEEP SINGH Vs U.O.I.

Case number: C.A. No.-005799-005799 / 2000
Diary number: 15942 / 1999
Advocates: P. D. SHARMA Vs B. V. BALARAM DAS

19 April 2007
Supreme Court
10 pages
M/S. GUPTA MODERN BREWERIES Vs STATE OF JAMMU & KASHMIR .

Case number: C.A. No.-002700-002701 / 2000
Diary number: 5700 / 2000
Advocates: E. C. AGRAWALA Vs

19 April 2007
Supreme Court
2 pages
AUTH.OFFICER & DY.CONSER.OF FORESTS Vs ASGARLIKHAN

Case number: Crl.A. No.-000591-000591 / 2007
Diary number: 15879 / 2004
Advocates: Vs RAJESH MAHALE

19 April 2007
Supreme Court
4 pages
COMMR. OF CENTRAL EXCISE CHENNAI-I Vs CHENNAI PETROLEUM CORPN. LTD.

Case number: C.A. No.-000318-000322 / 2006
Diary number: 11309 / 2005
Advocates: P. PARMESWARAN Vs M. P. DEVANATH

19 April 2007
Supreme Court
2 pages
STATE OF MANIPUR Vs CHABUNGBAM THOIBISANA DEVI .

Case number: C.A. No.-002065-002065 / 2007
Diary number: 10919 / 2006

19 April 2007
Supreme Court
9 pages
N. RANGACHARI Vs BHARAT SANCHAR NIGAM LTD

Case number: Writ Petition (crl.) 592 of 2007

19 April 2007
Supreme Court
8 pages
Union of India & Anr Vs T.V. Patel

Case number: Appeal (civil) 2067 of 2005

18 April 2007
Supreme Court
6 pages
V.R. SUDHAKARA RAO Vs T.V. KAMESWARI

Case number: C.A. No.-008303-008304 / 2003
Diary number: 24236 / 2002
Advocates: C. S. N. MOHAN RAO Vs

18 April 2007
Supreme Court
9 pages
USHA BALASHAHEB SWAMI Vs KIRAN APPASO SWAMI .

Case number: C.A. No.-002019-002019 / 2007
Diary number: 314 / 2006
Advocates: PUNAM KUMARI Vs VENKATESWARA RAO ANUMOLU