Showing 17356 - 17370 of 41947 judgements
25 April 2007
Supreme Court
2 pages
FAZILKA COOP. SUGGAR MILLS Vs JATINDER KUMAR GUPTA

Case number: C.A. No.-002144-002144 / 2007
Diary number: 15511 / 2004
Advocates: S. JANANI Vs

25 April 2007
Supreme Court
2 pages
STATE OF PUNJAB Vs ANIL KUMAR

Case number: C.A. No.-002139-002139 / 2007
Diary number: 19228 / 2005
Advocates: SANJAY JAIN Vs RANBIR SINGH YADAV

25 April 2007
Supreme Court
18 pages
COMMISSIONER OF INCOME TAX, COIMBATORE Vs M/S. LAKSHMI MACHINE WORKS

Case number: C.A. No.-004409-004409 / 2005
Diary number: 9033 / 2005
Advocates: B. V. BALARAM DAS Vs

25 April 2007
Supreme Court
7 pages
ASHARAM Vs STATE OF M.P.

Case number: Crl.A. No.-000624-000624 / 2007
Diary number: 20087 / 2006
Advocates: YASH PAL DHINGRA Vs

24 April 2007
Supreme Court
3 pages
UNION OF INDIA Vs S.P.S. RAJKUMAR .

Case number: C.A. No.-000127-000127 / 2003
Diary number: 20329 / 2002
Advocates: B. V. BALARAM DAS Vs ASHOK KUMAR SHARMA

24 April 2007
Supreme Court
8 pages
M/S. CO-OPERATIVE COMPANY LTD. Vs COMMNR. TRADE TAX, U.P.

Case number: C.A. No.-002124-002124 / 2007
Diary number: 12218 / 2006
Advocates: Vs KAMLENDRA MISHRA

24 April 2007
Supreme Court
4 pages
BABULAL JAIN Vs STATE OF M.P. .

Case number: C.A. No.-002125-002125 / 2007
Diary number: 26100 / 2005
Advocates: Vs B. S. BANTHIA

24 April 2007
Supreme Court
3 pages
A. RAMA RAO Vs RAGHU NATH PATNAIK .

Case number: C.A. No.-005130-005130 / 2005
Diary number: 1859 / 2002
Advocates: VINOO BHAGAT Vs M. C. DHINGRA

24 April 2007
Supreme Court
5 pages
SHEIKH RAFI Vs STATE OF A.P.

Case number: Crl.A. No.-000616-000616 / 2007
Diary number: 22774 / 2006
Advocates: PAREKH & CO. Vs D. BHARATHI REDDY

24 April 2007
Supreme Court
13 pages
P.T. MUNICHIKKANNA REDDY Vs REVAMMA .

Case number: C.A. No.-007062-007062 / 2000
Diary number: 3269 / 2000
Advocates: RAJIV MEHTA Vs K. R. SASIPRABHU

24 April 2007
Supreme Court
7 pages
ABDULVAHAB ABDULMAJID SHAIKH Vs STATE OF GUJARAT

Case number: Crl.A. No.-001228-001228 / 2004
Diary number: 19627 / 2004
Advocates: Vs HEMANTIKA WAHI

24 April 2007
Supreme Court
7 pages
ABDULVAHAB ABDUL MAJID SHAIKH Vs STATE OF GUJARAT

Case number: Crl.A. No.-000525-000525 / 2004
Diary number: 4865 / 2004
Advocates: Vs HEMANTIKA WAHI

24 April 2007
Supreme Court
4 pages
PRAKASH KUMAR @ PRAKASH BHUTTO Vs STATE OF GUJARAT

Case number: Crl.A. No.-000526-000526 / 2001
Diary number: 6693 / 2001
Advocates: Vs HEMANTIKA WAHI

23 April 2007
Supreme Court
4 pages
LIFE INSURANCE CORPORATION OF INDIA Vs ANWAR KHAN (D) BY LRS.

Case number: C.A. No.-006288-006289 / 2000
Diary number: 17408 / 2000
Advocates: S. RAJAPPA Vs BHARAT SANGAL

23 April 2007
Supreme Court
12 pages
MGMT. OF COIMBATORE DIST.CEN.COOP.BANK Vs SECY., COIMBATORE D.C.BANK EMP.ASCN.&ANR

Case number: C.A. No.-002106-002106 / 2007
Diary number: 4740 / 2005
Advocates: Vs S. R. SETIA