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03 May 2007
Supreme Court 4 pages TIRUMALA TIRUPATI DEVASTHANAMS Vs K. JOTHEESWARA PILLAI (D) BY LRS. .
Bench: G.P. MATHUR,A.K. MATHUR |
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03 May 2007
Supreme Court 8 pages RAJU @ RAJ KUMAR Vs STATE OF RAJASTHAN
Case number: Crl.A. No.-000664-000664 / 2007 |
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03 May 2007
Supreme Court 5 pages ABDUL AZIZ Vs STATE OF RAJASTHAN
Case number: Crl.A. No.-000665-000665 / 2007 |
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03 May 2007
Supreme Court 3 pages RUBABBUDDIN SHEIKH Vs STATE OF GUJARAT & ORS
Case number: Writ Petition (crl.) 6 of 2007 |
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02 May 2007
Supreme Court 6 pages POST MASTER GENERAL, KOLKATA Vs TUTU DAS (DUTTA)
Case number: C.A. No.-002319-002319 / 2007 |
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02 May 2007
Supreme Court 5 pages M/S. LARSEN & TOUBRO LTD. Vs COMMNR. OF CENTRAL EXCISE, PUNE-II
Case number: C.A. No.-002990-002990 / 2006 |
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02 May 2007
Supreme Court 3 pages KAILASH PRASAD YADAV Vs STATE OF JHARKHAND
Case number: Crl.A. No.-000659-000659 / 2007 |
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02 May 2007
Supreme Court 7 pages RAJASTHAN P.S.C. Vs KAILA KUMAR PALIWAL
Case number: C.A. No.-002317-002317 / 2007 |
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02 May 2007
Supreme Court 2 pages M/S. SHILPA SHARES & SECURIUTIES Vs NATIONAL COOP. BANK LTD. .
Case number: C.A. No.-006760-006761 / 2004 |
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02 May 2007
Supreme Court 13 pages P. SUDHAKAR RAO Vs U. GOVINDA RAO .
Case number: C.A. No.-001712-001713 / 2002 |
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02 May 2007
Supreme Court 13 pages SRI BARAGUR RAMACHANDRAPPA Vs STATE OF KARNATAKA & ORS
Case number: Crl.A. No.-001228-001228 / 1998 |
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02 May 2007
Supreme Court 0 pages MASOODA PARVEEN Vs U.O.I.
Case number: W.P.(C) No.-000275-000275 / 1999 |
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01 May 2007
Supreme Court 3 pages K. BALAKRISHNA RAO Vs DY.COMMNR.,COMMERCIAL TAX,A.P. .
Case number: C.A. No.-002299-002299 / 2007 |
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01 May 2007
Supreme Court 1 pages INDIAN OIL CORPORATION LTD. Vs MEENA KUMARI .
Case number: C.A. No.-007215-007215 / 2000 |
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01 May 2007
Supreme Court 6 pages RAJENDRA PRABHU CHIKANE Vs STATE OF MAHARASHTRA
Case number: Crl.A. No.-000708-000708 / 2005 |