Showing 17026 - 17040 of 41947 judgements
17 July 2007
Supreme Court
3 pages
MAULANA NASEERUDDIN MOHD. HANEEFUDDIN Vs STATE OF GUJARAT

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000904-000904 / 2007
Diary number: 13359 / 2006
Advocates: KAMINI JAISWAL Vs HEMANTIKA WAHI

16 July 2007
Supreme Court
2 pages
ISHWAR SINGH Vs UNION OF INDIA .

Case number: C.A. No.-003024-003024 / 2007
Diary number: 16035 / 2006
Advocates: S. USHA REDDY Vs D. S. MAHRA

16 July 2007
Supreme Court
11 pages
HARIDAS DAS Vs USHA RANI BANIK .

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-007948-007948 / 2004
Diary number: 5372 / 2004
Advocates: Vs RESPONDENT-IN-PERSON

16 July 2007
Supreme Court
10 pages
UNITED INDIA INSURANCE CO. LTD. Vs M/S. GREAT EASTERN SHIPPING CO. LTD.

Bench: A.K.MATHUR,TARUN CHATTERJEE
Case number: C.A. No.-002319-002319 / 2004
Diary number: 4565 / 2004
Advocates: Vs E. C. AGRAWALA

16 July 2007
Supreme Court
1 pages
B.R. Gupta and another Vs Rohit Jain

Case number: Transfer Petition (crl.) 230 of 2006

13 July 2007
Supreme Court
4 pages
STATE, C.B.I., HYDERABAD Vs EDWIN DEVASAHAYAM

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-001009-001009 / 2002
Diary number: 14376 / 2002
Advocates: P. PARMESWARAN Vs D. BHARATHI REDDY

13 July 2007
Supreme Court
2 pages
MUKARRAM ALI KHAN Vs STATE OF UP

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-000632-000632 / 2001
Diary number: 19833 / 1997
Advocates: M. C. DHINGRA Vs KAMLENDRA MISHRA

13 July 2007
Supreme Court
4 pages
M/S. HMT LTD. Vs COMMR.CENTRAL EXCISE &CUSTOMS,AURANGABAD

Bench: DR. ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-001176-001176 / 2006
Diary number: 2537 / 2006
Advocates: KAILASH CHAND Vs B. KRISHNA PRASAD

12 July 2007
Supreme Court
6 pages
PAPER PRODUCTS LTD. Vs COMMNR. OF CENTRAL EXCISE, MUMBAI

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005317-005318 / 2002
Diary number: 15919 / 2002
Advocates: MANIK KARANJAWALA Vs B. KRISHNA PRASAD

12 July 2007
Supreme Court
3 pages
BANSHILAL SONI(DEAD)THROUGH L.RS. Vs KASTOOR CHAND BEGANI(DEAD)BY L.RS..

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005453-005453 / 2000
Diary number: 9513 / 1999
Advocates: KANCHAN KAUR DHODI Vs CHANDER SHEKHAR ASHRI

12 July 2007
Supreme Court
4 pages
A.M. RAMANNA Vs LAND TRIBUNAL,MANDYA TALUK

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-000669-000669 / 2001
Diary number: 907 / 1999
Advocates: Vs BABY KRISHNAN

12 July 2007
Supreme Court
2 pages
ASIS KUMAR SAMANTA Vs STATE OF WEST BENGAL .

Bench: A.K.MATHUR,DALVEER BHANDARI
Case number: C.A. No.-001331-001331 / 2001
Diary number: 11421 / 1999
Advocates: RUPESH KUMAR Vs SARLA CHANDRA

12 July 2007
Supreme Court
3 pages
NEHRU YUVA KENDRA SANGATHAN Vs RAJESH MOHAN SHUKLA .

Case number: C.A. No.-007356-007356 / 2000
Diary number: 4183 / 2000
Advocates: RANA RANJIT SINGH Vs SHAIL KUMAR DWIVEDI

11 July 2007
Supreme Court
12 pages
MAHATMA GANDHI SAHAKARA SAKKARE KARKHANE Vs NATIONAL HEAVY ENGG. COOP. LTD.

Bench: TARUN CHATTERJEE,B. SUDERSHAN REDDY
Case number: C.A. No.-002952-002952 / 2007
Diary number: 4303 / 2005
Advocates: E. C. VIDYA SAGAR Vs MANISH K. BISHNOI

11 July 2007
Supreme Court
7 pages
PUNJAB NATIONAL BANK Vs SAHUJAIN CHARITABLE SOCIETY .

Bench: C.K. THAKKER,P.K. BALASUBRAMANYAN
Case number: C.A. No.-002950-002950 / 2007
Diary number: 18934 / 2005
Advocates: Vs ATISHI DIPANKAR