Showing 16981 - 16995 of 41947 judgements
01 August 2007
Supreme Court
8 pages
MUNICIPAL COMMITTEE, PATIALA Vs MODEL TOWN RESIDENTS ASSON. .

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-000684-000684 / 2003
Diary number: 7496 / 2002
Advocates: Vs S. JANANI

31 July 2007
Supreme Court
4 pages
M/S AUROHILL GLOBAL COMMODITIES LTD. Vs M/S M.S.T.C. LTD.

Bench: S.H. KAPADIA J
Case number: ARBIT.CASE(C) No.-000008-000008 / 2007
Diary number: 32743 / 2006
Advocates: Vs ANIL SHRIVASTAV

30 July 2007
Supreme Court
4 pages
N.P. JHARIA Vs STATE OF M.P.

Bench: DR. ARIJIT PASAYAT,P.P. NAOLEKAR
Case number: Crl.A. No.-001262-001262 / 2001
Diary number: 7401 / 2001

30 July 2007
Supreme Court
5 pages
BANK OF INDIA Vs TARUN KR. BISWAN .

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-008036-008037 / 2004
Diary number: 16595 / 2003
Advocates: BINA GUPTA Vs G. RAMAKRISHNA PRASAD

30 July 2007
Supreme Court
15 pages
M/S. GUJARAT PRADESH PANCHAYAT PARISHAD Vs STATE OF GUJARAT .

Bench: C.K. THAKKER,P.K. BALASUBRAMANYAN
Case number: C.A. No.-003340-003340 / 2007
Diary number: 12573 / 2005
Advocates: E. C. AGRAWALA Vs HEMANTIKA WAHI

30 July 2007
Supreme Court
2 pages
COMMNR. OF INCOME TAX, KARNATAKA Vs M/S. CANARA BANK

Case number: C.A. No.-006724-006729 / 2003
Diary number: 7592 / 2003

30 July 2007
Supreme Court
19 pages
INDIAN AIRLINES OFFICER'S ASSOCIATION Vs INDIAN AIRLINES LTD. .

Bench: H.K. SEMA,V.S. SIRPURKAR
Case number: C.A. No.-001269-001269 / 2007
Diary number: 7922 / 2006
Advocates: LALITA KAUSHIK Vs BINA GUPTA

27 July 2007
Supreme Court
2 pages
IDRISHAN YAKUBKHAN PATHAN Vs STATE OF GUJARAT TR.PUBLIC PROSECUTOR

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-000943-000943 / 2007
Diary number: 7017 / 2007
Advocates: KAMINI JAISWAL Vs HEMANTIKA WAHI

27 July 2007
Supreme Court
8 pages
COMMR.OF INCOME TAX,CHENNAI Vs M/S ALAGENDRAN FINANCE LTD.

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-003301-003301 / 2007
Diary number: 20097 / 2006
Advocates: B. V. BALARAM DAS Vs BINA GUPTA

27 July 2007
Supreme Court
7 pages
M.C.D. Vs QIMAT RAI GUPTA .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-003303-003303 / 2007
Diary number: 726 / 2005
Advocates: PRAVEEN SWARUP Vs

27 July 2007
Supreme Court
5 pages
SHAKUNTALA Vs STATE OF HARYANA

Bench: DR. ARIJIT PASAYAT,P.P. NAOLEKAR
Case number: Crl.A. No.-000376-000376 / 2002
Diary number: 63143 / 2002
Advocates: BHASKAR Y. KULKARNI Vs T. V. GEORGE

27 July 2007
Supreme Court
15 pages
JAPANI SAHOO Vs CHANDRA SEKHAR MOHANTY

Bench: C.K. THAKKER,TARUN CHATTERJEE
Case number: Crl.A. No.-000942-000942 / 2007
Diary number: 21308 / 2006
Advocates: SURESH CHANDRA TRIPATHY Vs

27 July 2007
Supreme Court
6 pages
INDRADEO PASWAN Vs UNION OF INDIA

Bench: G.P. MATHUR,P.K. BALASUBRAMANYAN
Case number: C.A. No.-003307-003307 / 2007
Diary number: 24929 / 2006
Advocates: MANISH KUMAR SARAN Vs P. PARMESWARAN

26 July 2007
Supreme Court
6 pages
M/S. SWAN MILLS LTD. Vs UNION OF INDIA .

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-003281-003281 / 2007
Diary number: 16912 / 2006
Advocates: S. NARAIN & CO. Vs B. KRISHNA PRASAD

26 July 2007
Supreme Court
4 pages
STATE OF U.P. Vs ABDUL KARIM .

Bench: DR. ARIJIT PASAYAT,P.P. NAOLEKAR
Case number: Crl.A. No.-000364-000364 / 2002
Diary number: 17757 / 2000
Advocates: PRAVEEN SWARUP Vs SURYA KANT