Showing 16996 - 17010 of 41947 judgements
25 July 2007
Supreme Court
5 pages
B.C. DEVA @ DYAVA Vs STATE OF KARNATAKA

Bench: R. V. RAVEENDRAN,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000205-000205 / 2001
Diary number: 14197 / 2000
Advocates: KAMAL MOHAN GUPTA Vs

25 July 2007
Supreme Court
4 pages
IDDAR Vs AABIDA

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-000934-000934 / 2007
Diary number: 9131 / 2006
Advocates: LAKSHMI RAMAN SINGH Vs

25 July 2007
Supreme Court
3 pages
STATE OF U.P. Vs MUSHTAQ ALAM

Bench: DR. ARIJIT PASAYAT,P.P. NAOLEKAR
Case number: Crl.A. No.-000284-000284 / 2001
Diary number: 7522 / 2000
Advocates: JAVED MAHMUD RAO Vs (MRS. ) VIPIN GUPTA

24 July 2007
Supreme Court
4 pages
COMMNR. OF CENTRAL EXCISE Vs M/S. SOLARIS CHEMTECH LIMITED .

Case number: C.A. No.-006465-006475 / 2001
Diary number: 18248 / 2000
Advocates: B. KRISHNA PRASAD Vs UMESH KUMAR KHAITAN

24 July 2007
Supreme Court
4 pages
HAFIZUN BEGUM Vs MD. IKRAM HEQUE .

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-003216-003216 / 2007
Diary number: 15363 / 2005
Advocates: ABHIJIT SENGUPTA Vs PRAVIR CHOUDHARY

24 July 2007
Supreme Court
2 pages
U.P. COOP. FEDERATION LTD. Vs L.P. RAI

Case number: C.A. No.-003218-003218 / 2007
Diary number: 16983 / 2003
Advocates: RACHANA SRIVASTAVA Vs RAJESH KUMAR

24 July 2007
Supreme Court
2 pages
SUBHA RAJ Vs SANKAR SARKAR

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-000927-000927 / 2007
Diary number: 9205 / 2006
Advocates: SARLA CHANDRA Vs TARA CHANDRA SHARMA

24 July 2007
Supreme Court
3 pages
SANTANU CHAUDHURI Vs SUBIR GHOSH

Bench: G.P. MATHUR,P.K. BALASUBRAMANYAN
Case number: CONMT.PET.(C) No.-000249-000249 / 2006
Diary number: 29905 / 2006
Advocates: ABHIJIT SENGUPTA Vs

24 July 2007
Supreme Court
5 pages
ARVIND KUMAR Vs STATE OF M.P.

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000452-000452 / 2001
Diary number: 18883 / 2000
Advocates: B. K. SATIJA Vs C. D. SINGH

24 July 2007
Supreme Court
2 pages
U.P. COOP. FEDERATION LTD. Vs L.P. RAI

Case number: C.A. No.-003218-003218 / 2007
Diary number: 16983 / 2003
Advocates: RACHANA SRIVASTAVA Vs RAJESH KUMAR

24 July 2007
Supreme Court
4 pages
COMMNR. OF CENTRAL EXCISE Vs M/S. SOLARIS CHEMTECH LIMITED .

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-006465-006475 / 2001
Diary number: 18248 / 2000
Advocates: B. KRISHNA PRASAD Vs UMESH KUMAR KHAITAN

24 July 2007
Supreme Court
3 pages
SANTANU CHAUDHURI Vs SUBIR GHOSH

Case number: CONMT.PET.(C) No.-000249-000249 / 2006
Diary number: 29905 / 2006
Advocates: ABHIJIT SENGUPTA Vs

24 July 2007
Supreme Court
3 pages
COMMNR. OF INCOME TAX, SALEM Vs K. CHINNATHAMBAN

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-003230-003230 / 2007
Diary number: 14801 / 2006
Advocates: B. V. BALARAM DAS Vs

23 July 2007
Supreme Court
5 pages
B.S. GORAYA Vs U.T. OF CHANDIGARH

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-001205-001205 / 1999
Diary number: 4847 / 1999
Advocates: Vs SUSHMA SURI

23 July 2007
Supreme Court
4 pages
Vs

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: /
Diary number: / 7218