Showing 17041 - 17055 of 41947 judgements
11 July 2007
Supreme Court
5 pages
RAM SUNDER RAM Vs UNION OF INDIA .

Bench: TARUN CHATTERJEE,LOKESHWAR SINGH PANTA
Case number: C.A. No.-002951-002951 / 2007
Diary number: 5129 / 2005
Advocates: GP. CAPT. KARAN SINGH BHATI Vs ANIL KATIYAR

11 July 2007
Supreme Court
2 pages
M/S DLF POWER LIMITED Vs CENTRAL COALFIELDS LTD.

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003109-003109 / 2006
Diary number: 17619 / 2006

11 July 2007
Supreme Court
3 pages
KARNATAKA INDUSTRIAL AREAS DEV. BOARD Vs NANDI COLD STORAGE P.LTD.

Bench: DR. ARIJIT PASAYAT P.K. BALASUBRAMANYAN,D.K. JAIN
Case number: C.A. No.-005542-005542 / 2004
Diary number: 13650 / 2004
Advocates: Vs V. N. RAGHUPATHY

11 July 2007
Supreme Court
3 pages
MANJULA SINHA Vs STATE OF U.P. .

Bench: DR. ARIJIT PASAYAT C.K. THAKKER,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000860-000860 / 2007
Diary number: 3820 / 2006
Advocates: S. CHANDRA SHEKHAR Vs PAVAN KUMAR

10 July 2007
Supreme Court
10 pages
NATIONAL COUNCIL FOR CIVIL LIBERTIES Vs UNION OF INDIA .

Bench: C.K. THAKKER,ALTAMAS KABIR
Case number: W.P.(C) No.-000069-000069 / 2006
Diary number: 2110 / 2006

10 July 2007
Supreme Court
6 pages
ABDUL RASHID ABUDL RAHIMAN PATEL Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000009-000009 / 2001
Diary number: 7289 / 2000
Advocates: GOPAL BALWANT SATHE Vs RAVINDRA KESHAVRAO ADSURE

10 July 2007
Supreme Court
12 pages
ADHUNIK STEELS LTD. Vs ORISSA MANGANESE AND MINERALS PVT. LTD.

Bench: H.K. SEMA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-006569-006569 / 2005
Diary number: 7280 / 2005
Advocates: Vs SATYA MITRA GARG

10 July 2007
Supreme Court
2 pages
M/S. R.N. JADI & BROS. Vs SUBHASHCHANDRA

Case number: C.A. No.-002925-002925 / 2007
Diary number: 20308 / 2006
Advocates: SHANKAR DIVATE Vs ANIL SHRIVASTAV

10 July 2007
Supreme Court
6 pages
M/S. R.N. JADI & BROS. Vs SUBHASHCHANDRA

Case number: C.A. No.-002925-002925 / 2007
Diary number: 20308 / 2006
Advocates: SHANKAR DIVATE Vs ANIL SHRIVASTAV

10 July 2007
Supreme Court
2 pages
NEW INDIA ASSURANCE COMPANY LTD. Vs SHANTI PATHAK .

Case number: C.A. No.-002926-002927 / 2007
Diary number: 16698 / 2005
Advocates: Vs P. N. PURI

10 July 2007
Supreme Court
3 pages
CONTROLLER OF DEF. A/CS, DEHRADOON Vs DHANI RAM .

Bench: DR. ARIJIT PASAYAT P.K. BALASUBRAMANYAN,D.K. JAIN
Case number: C.A. No.-002940-002941 / 2007
Diary number: 14838 / 2005
Advocates: ANIL KATIYAR Vs SHALU SHARMA

10 July 2007
Supreme Court
4 pages
ANDHRA BANK Vs ABN AMRO BANK N.V..

Case number: C.A. No.-002946-002946 / 2007
Diary number: 17664 / 2007
Advocates: Vs SIDDHARTHA CHOWDHURY

10 July 2007
Supreme Court
6 pages
M/S. R.N. JADI & BROS. Vs SUBHASHCHANDRA

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-002925-002925 / 2007
Diary number: 20308 / 2006
Advocates: SHANKAR DIVATE Vs ANIL SHRIVASTAV

10 July 2007
Supreme Court
2 pages
NEW INDIA ASSURANCE COMPANY LTD. Vs SHANTI PATHAK .

Bench: DR. ARIJIT PASAYAT P.K. BALASUBRAMANYAN,D.K. JAIN
Case number: C.A. No.-002926-002927 / 2007
Diary number: 16698 / 2005
Advocates: Vs P. N. PURI

10 July 2007
Supreme Court
3 pages
CONTROLLER OF DEF. A/CS, DEHRADOON Vs DHANI RAM .

Bench: DR. ARIJIT PASAYAT P.K. BALASUBRAMANYAN,D.K. JAIN
Case number: C.A. No.-002940-002941 / 2007
Diary number: 14838 / 2005
Advocates: ANIL KATIYAR Vs SHALU SHARMA