Showing 17071 - 17085 of 41947 judgements
21 June 2007
Supreme Court
3 pages
SUKHDEV Vs STATE OF PUNJAB

Bench: DR. ARIJIT PASAYAT,P.P. NAOLEKAR
Case number: Crl.A. No.-000101-000101 / 2002
Diary number: 16895 / 2001
Advocates: Vs KULDIP SINGH

21 June 2007
Supreme Court
3 pages
CENTRAL BUREAU OF INVESTIGATION Vs STATE OF GUJARAT

Bench: DR. ARIJIT PASAYAT,B.P. SINGH
Case number: Crl.A. No.-001181-001181 / 2001
Diary number: 12178 / 2001
Advocates: P. PARMESWARAN Vs RR-EX-PARTE

21 June 2007
Supreme Court
2 pages
STATE OF PUNJAB Vs KULDIP SINGH

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-001295-001295 / 2002
Diary number: 21719 / 2002
Advocates: AJAY PAL Vs JYOTI MENDIRATTA

21 June 2007
Supreme Court
6 pages
KRISHNA Vs STATE OF U.P.

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-000835-000835 / 2007
Diary number: 13641 / 2006
Advocates: Vs JAVED MAHMUD RAO

21 June 2007
Supreme Court
4 pages
STATE, NCT OF DELHI Vs MALVINDER SINGH

Bench: DR. ARIJIT PASAYAT,P.P. NAOLEKAR
Case number: Crl.A. No.-000433-000433 / 2002
Diary number: 63128 / 2002
Advocates: D. S. MAHRA Vs K. SARADA DEVI

21 June 2007
Supreme Court
3 pages
STATE OF RAJASTHAN Vs CHITTERMAL

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-000477-000477 / 2001
Diary number: 11441 / 2000

21 June 2007
Supreme Court
4 pages
KULWANT SINGH @ KULBANSH SINGH Vs STATE OF BIHAR

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-000834-000834 / 2007
Diary number: 18900 / 2006
Advocates: Vs GOPAL SINGH

21 June 2007
Supreme Court
4 pages
SHAIKH BAKSHU Vs STATE OF MAHARASHTRA

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-000833-000833 / 2007
Diary number: 19615 / 2006

21 June 2007
Supreme Court
3 pages
MANUBHAI ATABHAI Vs STATE OF GUJARAT

Bench: DR. ARIJIT PASAYAT,P.P. NAOLEKAR
Case number: Crl.A. No.-000636-000637 / 2002
Diary number: 63162 / 2002
Advocates: SHREE PAL SINGH Vs HEMANTIKA WAHI

21 June 2007
Supreme Court
6 pages
PRABHAKARAN Vs STATE OF KERALA

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-000775-000775 / 2005
Diary number: 23740 / 2004
Advocates: RAMESH BABU M. R. Vs M. T. GEORGE

21 June 2007
Supreme Court
3 pages
STATE OF MADHYA PRADESH Vs BACCHA LAL

Bench: DR. ARIJIT PASAYAT,ALTAMAS KABIR
Case number: C.A. No.-002904-002904 / 2007
Diary number: 3524 / 2005
Advocates: Vs CHANDER SHEKHAR ASHRI

21 June 2007
Supreme Court
4 pages
BALBIR SINGH Vs STATE OF DELHI

Bench: DR. ARIJIT PASAYAT,P.P. NAOLEKAR
Case number: Crl.A. No.-000844-000844 / 2002
Diary number: 10899 / 2002
Advocates: R. NEDUMARAN Vs D. S. MAHRA

21 June 2007
Supreme Court
2 pages
STATE OF U.P. Vs SURENDRA KUMAR SOLANKI

Bench: DR. ARIJIT PASAYAT,P.P. NAOLEKAR
Case number: Crl.A. No.-000934-000934 / 2002
Diary number: 63204 / 2002
Advocates: Vs K. SARADA DEVI

20 June 2007
Supreme Court
3 pages
LALA RAM Vs STATE OF RAJASTHAN

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-001116-001116 / 2006
Diary number: 17393 / 2006
Advocates: SHAKEEL AHMED Vs

20 June 2007
Supreme Court
6 pages
HEERA Vs STATE OF RAJASTHAN

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-001307-001307 / 2006
Diary number: 12670 / 2006
Advocates: JAIL PETITION Vs