Judgements

Showing 17056 - 17070 of 41947 judgements
09 July 2007
Supreme Court
7 pages
M/S. A.P. PRODUCTS Vs STATE OF A.P..

Bench: ASHOK BHAN,DALVEER BHANDARI
Case number: C.A. No.-006104-006106 / 2001
Diary number: 12494 / 2001
Advocates: B. SUNITA RAO Vs GUNTUR PRABHAKAR

09 July 2007
Supreme Court
5 pages
NATIONAL INSURANCE CO. LTD. Vs SOBINA IAKAI .

Bench: A. K. MATHUR,DALVEER BHANDARI
Case number: C.A. No.-001393-001393 / 2001
Diary number: 3855 / 2000
09 July 2007
Supreme Court
16 pages
COMMNR. OF INCOME TAX, KERALA Vs M/S. TARA AGENCIES

Bench: ASHOK BHAN,DALVEER BHANDARI
Case number: C.A. No.-003568-003568 / 2001
Diary number: 13455 / 2000
Advocates: SUSHMA SURI Vs BHARGAVA V. DESAI

09 July 2007
Supreme Court
6 pages
KISHOR KIRTILAL MEHTA Vs LILAVATI KIRTILAL MEHTA MED.TRUST .

Bench: TARUN CHATTERJEE,P.K. BALASUBRAMANYAN
Case number: C.A. No.-002917-002917 / 2007
Diary number: 17850 / 2007
Advocates: SUJATA KURDUKAR Vs PRAVEEN KUMAR

09 July 2007
Supreme Court
9 pages
CHAIRMAN & M.D., K.S.R.T.C. Vs K.O. VARGHESE .

Bench: H.K. SEMA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-002916-002916 / 2007
Diary number: 18423 / 2004
Advocates: RADHA SHYAM JENA Vs A. RAGHUNATH

09 July 2007
Supreme Court
1 pages
RAMCHANDRA Vs RAJENDRA SHRIKRISHNA DESHMUKH .

Case number: SLP(C) No.-005753-005753 / 2006
Diary number: 7471 / 2006
Advocates: ANIRUDDHA P. MAYEE Vs

09 July 2007
Supreme Court
6 pages
RAMCHANDRA SAKHARAM MAHAJAN Vs DAMODAR TRIMBAK TANKSALE (D) .

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-002920-002920 / 2007
Diary number: 8799 / 2005
Advocates: ANIRUDDHA P. MAYEE Vs CHANDER SHEKHAR ASHRI

09 July 2007
Supreme Court
3 pages
GENERAL INSURANCE COUNCIL Vs STATE OF A.P..

Bench: DR. ARIJIT PASAYAT,P.P. NAOLEKAR
Case number: W.P.(C) No.-000282-000282 / 2007
Diary number: 15411 / 2007
Advocates: Vs SHAILENDRA SWARUP

09 July 2007
Supreme Court
2 pages
STATE OF KARNATAKA Vs KHATU @ HANUMANTHARAYA

Bench: DR. ARIJIT PASAYAT,P.P. NAOLEKAR
Case number: Crl.A. No.-000995-000996 / 2002
Diary number: 18948 / 2001
Advocates: Vs K. SARADA DEVI

09 July 2007
Supreme Court
6 pages
STATE OF KERALA Vs K.PRASAD

Bench: ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-002913-002913 / 2007
Diary number: 30450 / 2006
Advocates: R. SATHISH Vs HIMINDER LAL

09 July 2007
Supreme Court
8 pages
COMMISSIONER OF CUSTOMS, CALCUTTA Vs M/S. SOUTH INDIA TELEVISION(P) LTD.

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-001137-001137 / 2002
Diary number: 16122 / 2001
Advocates: B. KRISHNA PRASAD Vs TARA CHANDRA SHARMA

09 July 2007
Supreme Court
23 pages
DIT (INTERNATIONAL TAXATION), MUMBAI Vs M/S. MORGAN STANLEY & CO.

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-002914-002914 / 2007
Diary number: 14255 / 2006
Advocates: B. V. BALARAM DAS Vs JAY SAVLA

09 July 2007
Supreme Court
4 pages
PEOPLE'S UNION FOR CIVIL LIBERTIES Vs UNION OF INDIA .

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: W.P.(C) No.-000196-000196 / 2001
Diary number: 6723 / 2001
Advocates: JYOTI MENDIRATTA Vs

03 July 2007
Supreme Court
14 pages
RAM KRISHAN MAHAJAN Vs U.T. OF CHANDIGARH .

Bench: B.P. SINGH,ALTAMAS KABIR
Case number: C.A. No.-002558-002559 / 2004
Diary number: 12121 / 2003
Advocates: PREM MALHOTRA Vs KAMINI JAISWAL

03 July 2007
Supreme Court
19 pages
STATE OF PUNJAB Vs SANJEET SINGH GREWAL .

Bench: B.P. SINGH,ALTAMAS KABIR
Case number: C.A. No.-005721-005725 / 2001
Diary number: 9699 / 2001
Advocates: RACHANA JOSHI ISSAR Vs P. N. PURI