Showing 17011 - 17025 of 41947 judgements
23 July 2007
Supreme Court
3 pages
STATE OF ORISSA Vs SURENDRANATH MALLICK .

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-003203-003203 / 2007
Diary number: 16319 / 2003
Advocates: Vs SHIBASHISH MISRA

20 July 2007
Supreme Court
6 pages
OIL & NATURAL GAS CORPORATION LTD. Vs CITY & INDUST.DEV.CORP.,MAHARASHTRA &ORS

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003143-003143 / 2007
Diary number: 21198 / 2004
Advocates: Vs A. S. BHASME

20 July 2007
Supreme Court
11 pages
SANDEEP POLYMERS PVT. LTD. Vs BAJAJ AUTO LTD. .

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-007749-007749 / 2004
Diary number: 17729 / 2004
Advocates: PRAVEEN KUMAR Vs SHAILENDRA SWARUP

20 July 2007
Supreme Court
6 pages
STATE OF UTTAR PRADESH Vs LALLO SINGH

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-000963-000963 / 2001
Diary number: 13812 / 2000
Advocates: PRAVEEN SWARUP Vs SHAKEEL AHMED

20 July 2007
Supreme Court
3 pages
K. SRIKANTH SINGH Vs M/S. NORTH EAST SECURITIES LTD.

Bench: S.B. SINHA,H.S. BEDI
Case number: Crl.A. No.-000919-000919 / 2007
Diary number: 27226 / 2006
Advocates: ANIL KUMAR TANDALE Vs

19 July 2007
Supreme Court
3 pages
STATE OF M.P Vs KUSUM

Bench: DR. ARIJIT PASAYAT,P.P. NAOLEKAR
Case number: Crl.A. No.-000913-000913 / 2007
Diary number: 17904 / 2006
Advocates: C. D. SINGH Vs SHIV SAGAR TIWARI

19 July 2007
Supreme Court
3 pages
UNION OF INDIA Vs S.S. GILL

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005353-005353 / 2000
Diary number: 10176 / 2000
Advocates: SUSHMA SURI Vs E. C. AGRAWALA

19 July 2007
Supreme Court
2 pages
R.J. SHAH & CO Vs H.P. STATE ELECTRICITY BOARD

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-005593-005593 / 1997
Diary number: 1862 / 1995
Advocates: SUCHITRA ATUL CHITALE Vs

19 July 2007
Supreme Court
4 pages
A.A. GOPALAKRISHNAN Vs COCHIN DEVASWOM BOARD .

Bench: K. G. BALAKRISHNAN,R V RAVEENDRAN,DALVEER BHANDARI
Case number: C.A. No.-003135-003135 / 2007
Diary number: 26098 / 2005
Advocates: Vs ROMY CHACKO

18 July 2007
Supreme Court
2 pages
MICROWAVE PROJECT, KOTA Vs RAMESH CHAND

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-002851-002851 / 2005
Diary number: 9997 / 2004
Advocates: K. K. MOHAN Vs AJAY CHOUDHARY

18 July 2007
Supreme Court
3 pages
STATE OF MAHARASHTRA Vs RAJU BHASKAR POTPHODE

Bench: DR. ARIJIT PASAYAT,P.P. NAOLEKAR
Case number: Crl.A. No.-000339-000339 / 2002
Diary number: 5904 / 2001
Advocates: RAVINDRA KESHAVRAO ADSURE Vs MANIK KARANJAWALA

18 July 2007
Supreme Court
5 pages
RAJESH KUMAR DARIA Vs RAJASTHAN PUBLIC SERVICE COMMISSION &ORS

Bench: K. G. BALAKRISHNAN,R. V. RAVEENDRAN,DALVEER BHANDARI
Case number: C.A. No.-003132-003132 / 2007
Diary number: 18160 / 2003
Advocates: Vs SURYA KANT

18 July 2007
Supreme Court
4 pages
Aleque Padamsee and Ors Vs Union of India and Ors

Bench: DR. ARIJIT PASAYAT P.K. BALASUBRAMANYAN,D.K. JAIN
Case number: Writ Petition (crl.) 11-15 of 2003

17 July 2007
Supreme Court
2 pages
SETHUSAMUDRAM CORPORATION LTD. Vs RAMA GOPALAN .

Case number: T.P.(C) No.-000430-000432 / 2007
Diary number: 19724 / 2007
Advocates: Vs ANISH KUMAR GUPTA

17 July 2007
Supreme Court
3 pages
MOHD. YASEEN Vs STATE OF U.P.

Bench: DR. ARIJIT PASAYAT,P.P. NAOLEKAR
Case number: Crl.A. No.-001039-001039 / 2001
Diary number: 1709 / 2001
Advocates: Vs PRADEEP MISRA