Showing 16921 - 16935 of 41947 judgements
20 August 2007
Supreme Court
5 pages
RAMDAS SHIVRAM SATTUR Vs RAMESHCHANDRA POPATLAL SHAH .

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-003807-003807 / 2007
Diary number: 14265 / 2006
Advocates: GAURAV AGRAWAL Vs PRASHANT KUMAR

20 August 2007
Supreme Court
5 pages
JESU ASIR SINGH Vs STATE OF TAMIL NADU

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-001090-001090 / 2007
Diary number: 15156 / 2006
Advocates: V. J. FRANCIS Vs V. G. PRAGASAM

20 August 2007
Supreme Court
7 pages
NATIONAL INSURANCE CO. LTD. Vs ANJANA SHYAM .

Bench: A.K. MATHUR,P.K. BALASUBRAMANYAN
Case number: C.A. No.-002422-002459 / 2001
Diary number: 7989 / 2000
Advocates: M. K. DUA Vs BALRAJ DEWAN

20 August 2007
Supreme Court
11 pages
M/S. PRESTIGE LIGHTS LTD. Vs STATE BANK OF INDIA

Bench: C.K. THAKKER,ALTAMAS KABIR
Case number: C.A. No.-003827-003827 / 2007
Diary number: 8849 / 2005
Advocates: RAMESHWAR PRASAD GOYAL Vs SANJAY KAPUR

17 August 2007
Supreme Court
8 pages
PRADEEP KUMAR @ PRADEEP KUMAR VERMA Vs STATE OF BIHAR

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-001086-001086 / 2007
Diary number: 8472 / 2006
Advocates: AKHILESH KUMAR PANDEY Vs VARINDER KUMAR SHARMA

17 August 2007
Supreme Court
7 pages
TAX RECOVERY OFFICER CENTRAL RANGE-1 Vs CUSTODIAN APPOINTED UNDER,SPL.COURT &ORS

Bench: G.P. MATHUR,P.K. BALASUBRAMANYAN
Case number: C.A. No.-006316-006323 / 2005
Diary number: 16505 / 2005

17 August 2007
Supreme Court
6 pages
M/S. IBEX GALLAGHER PVT. LTD. Vs C.C.E., BANGALORE

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-006790-006791 / 2005
Diary number: 21427 / 2005
Advocates: Vs B. KRISHNA PRASAD

17 August 2007
Supreme Court
7 pages
GAFAR Vs MORADABAD DEVELOPMENT AUTHORITY

Bench: P.K. BALASUBRAMANYAN,D.K. JAIN
Case number: C.A. No.-005355-005355 / 2006
Diary number: 7736 / 2004
Advocates: JATIN ZAVERI Vs AJAY K. AGRAWAL

17 August 2007
Supreme Court
7 pages
SUKHRAM Vs STATE OF MAHARASHTRA

Bench: C.K. THAKKER,D.K. JAIN
Case number: Crl.A. No.-001203-001203 / 2006
Diary number: 25464 / 2005
Advocates: Vs V. N. RAGHUPATHY

17 August 2007
Supreme Court
3 pages
STATE OF MAHARASHTRA Vs VASHISHTHA RAMBHAU ANDHALE

Bench: CJI K.G. BALAKRISHNAN,P.K. BALASUBRAMANYAN
Case number: Crl.A. No.-001087-001087 / 2007
Diary number: 17247 / 2004
Advocates: P. PARMESWARAN Vs

17 August 2007
Supreme Court
3 pages
C.B.I. Vs PRADEEP BHALCHANDRA SAWANT

Bench: CJI K.G. BALAKRISHNAN,P.K. BALASUBRAMANYAN
Case number: Crl.A. No.-001088-001088 / 2007
Diary number: 25213 / 2004
Advocates: P. PARMESWARAN Vs SHIVAJI M. JADHAV

17 August 2007
Supreme Court
7 pages
CENTRAL POWER DISTRIBUTION CO. Vs CENTRAL ELECTRICITY REGULATORE COMM.&ANR

Bench: H.K. SEMA,LOKESHWAR SINGH PANTA
Case number: C.A. No.-002104-002104 / 2006
Diary number: 6691 / 2006
Advocates: SANJAY JAIN Vs K. V. MOHAN

16 August 2007
Supreme Court
3 pages
M/S. HINDUSTAN COCA COLA BEVREGE P.LTD. Vs COMMISSIONER OF INCOME TAX

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-003765-003765 / 2007
Diary number: 2203 / 2007
Advocates: BHARGAVA V. DESAI Vs B. V. BALARAM DAS

16 August 2007
Supreme Court
2 pages
UNION OF INDIA Vs M.S. MOHAMMED RAWTHER

Bench: A.K. MATHUR,MARKANDEY KATJU
Case number: C.A. No.-007336-007336 / 2002
Diary number: 15034 / 2001
Advocates: SUSHMA SURI Vs SANJAY PARIKH

14 August 2007
Supreme Court
3 pages
]OZAN MIAN Vs TAHERA BEGUM .

Bench: H.K. SEMA,LOKESHWAR SINGH PANTA
Case number: C.A. No.-000814-000814 / 2005
Diary number: 9522 / 2004
Advocates: RAUF RAHIM Vs