Showing 16966 - 16980 of 41947 judgements
03 August 2007
Supreme Court
4 pages
DEEPAK SINGCHI Vs STATE OF RAJASTHAN

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-001002-001002 / 2007
Diary number: 30910 / 2006
Advocates: SHEKHAR KUMAR Vs

03 August 2007
Supreme Court
25 pages
M/S GULJAG INDUSTRIES Vs COMMERCIAL TAXES OFFICER

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-005197-005197 / 2005
Diary number: 2850 / 2004
Advocates: Vs SUSHIL KUMAR JAIN

02 August 2007
Supreme Court
5 pages
BANK OF INDIA Vs T.JOGRAM

Bench: H.K. SEMA,LOKESHWAR SINGH PANTA
Case number: C.A. No.-000298-000298 / 2005
Diary number: 21212 / 2004
Advocates: BINA GUPTA Vs A. SUBBA RAO

02 August 2007
Supreme Court
2 pages
MOHAMMAD SHAFA-AT KHAN Vs NATIONAL CAPITAL TERRITORY OF DELHI &ORS

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-001000-001000 / 2007
Diary number: 13620 / 2004
Advocates: S. K. BHATTACHARYA Vs

02 August 2007
Supreme Court
5 pages
POTHULA RAMA RAO Vs PENDYALA VENAKATA KRISHNA RAO &ORS.

Bench: K. G. BALAKRISHNAN,R. V. RAVEENDRAN,DALVEER BHANDARI
Case number: C.A. No.-003553-003554 / 2005
Diary number: 7299 / 2005
Advocates: BIJOY KUMAR JAIN Vs D. BHARATHI REDDY

02 August 2007
Supreme Court
3 pages
STATE OF RAJASTHAN Vs NANA .

Bench: DR. ARIJIT PASAYAT,P.P.NAOLEKAR
Case number: Crl.A. No.-000817-000817 / 2002
Diary number: 63187 / 2002

01 August 2007
Supreme Court
2 pages
STATE OF PUNJAB Vs NIRMAL SINGH

Case number: C.A. No.-003383-003383 / 2007
Diary number: 25893 / 2006
Advocates: SANJAY JAIN Vs AMBAR QAMARUDDIN

01 August 2007
Supreme Court
4 pages
MEHIBOOBSAB ABBASABI NADAF Vs STATE OF KARNATAKA

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-000130-000130 / 2006
Diary number: 775 / 2006

01 August 2007
Supreme Court
4 pages
VEER PRAKASH SHARMA Vs ANIL KUMAR AGRAWAL & ANOTHER

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-000980-000980 / 2007
Diary number: 8878 / 2006
Advocates: Vs JITENDRA MOHAN SHARMA

01 August 2007
Supreme Court
5 pages
STATE OF KARNATAKA Vs MADESHA .

Bench: DR. ARIJIT PASAYAT,P.P. NAOLEKAR
Case number: Crl.A. No.-000407-000407 / 2001
Diary number: 20490 / 2000
Advocates: Vs K. SARADA DEVI

01 August 2007
Supreme Court
3 pages
STATE OF MADHYA PRADESH Vs BASODI

Bench: DR. ARIJIT PASAYAT,P.P. NAOLEKAR
Case number: Crl.A. No.-000050-000050 / 2002
Diary number: 9206 / 2000

01 August 2007
Supreme Court
6 pages
MUNICIPAL COMMITTEE, PATIALA Vs MODEL TOWN RESIDENTS ASSON. .

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-000684-000684 / 2003
Diary number: 7496 / 2002
Advocates: Vs S. JANANI

01 August 2007
Supreme Court
11 pages
STATE OF KARNATAKA Vs K.K. MOHANDAS & ETC.

Bench: A.K. MATHUR,P.K. BALASUBRAMANYAN
Case number: C.A. No.-007102-007105 / 2002
Diary number: 20243 / 2001
Advocates: Vs S. N. BHAT

01 August 2007
Supreme Court
2 pages
M/S. O.N.G.C. LTD. Vs COMMNR. OF CUSTOMS, MUMBAI

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-001882-001882 / 2004
Diary number: 3093 / 2004
Advocates: Vs B. KRISHNA PRASAD

01 August 2007
Supreme Court
8 pages
MUNICIPAL COMMITTEE, PATIALA Vs MODEL TOWN RESIDENTS ASSON. .

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-000684-000684 / 2003
Diary number: 7496 / 2002
Advocates: Vs S. JANANI