Judgements

14 August 2007
Supreme Court
9 pages

LT. GOVERNOR OF DELHI Vs V.K. SODHI .

Bench: P.K. BALASUBRAMANYAN,P.P. NAOLEKAR
Case number: C.A. No.-003272-003272 / 2003
Diary number: 17401 / 2002
Advocates: ASHOK KUMAR SINGH Vs S. USHA REDDY

14 August 2007
Supreme Court
5 pages

DISTRICT RED CROSS SOCIETY Vs BABITA ARORA .

Bench: G.P. MATHUR,P.K. BALASUBRAMANYAN
Case number: C.A. No.-003735-003738 / 2007
Diary number: 12884 / 2003
Advocates: S. JANANI Vs PRAVEEN JAIN

14 August 2007
Supreme Court
7 pages

MAHARASHTRA ELECTY. REGLATORY COMMISSION Vs RELIANCE ENERGY LTD. .

Bench: A.K.MATHUR,MARKANDEY KATJU
Case number: C.A. No.-002846-002846 / 2006
Diary number: 16289 / 2006
Advocates: K. V. MOHAN Vs RAJESH KUMAR

14 August 2007
Supreme Court
3 pages

MAHARASHTRA STATE ELECTRICITY D.CO. LTD. Vs M/S.LLOYDS STEEL INDUSTRIES LTD.

Case number: C.A. No.-003551-003551 / 2006
Diary number: 16122 / 2006
Advocates: A. S. BHASME Vs GAGRAT AND CO

14 August 2007
Supreme Court
3 pages

M/S. ELGI EQUIPMENTS LTD. Vs COMMNR. OF CENTRAL EXISE, COIMBATORE

Bench: S.H. KAPADIA,V.S. SIRPURKAR
Case number: C.A. No.-007777-007780 / 2001
Diary number: 15351 / 2001
Advocates: M. P. DEVANATH Vs B. KRISHNA PRASAD

13 August 2007
Supreme Court
4 pages

UNION OF INDIA Vs M/S BHARAT BATTERY MANUFACTURING CO.P.LT

Bench: H.K. SEMA,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003692-003692 / 2007
Diary number: 23070 / 2006
Advocates: V. K. VERMA Vs SHAILENDRA BHARDWAJ

13 August 2007
Supreme Court
4 pages

ASIAN THERMAL INSULATION (I) P.LTD. Vs BRIDGE & ROOF CO.(I) LTD.

Case number: C.A. No.-003696-003696 / 2007
Diary number: 29217 / 2005
Advocates: KUMUD LATA DAS Vs SUSHIL KUMAR JAIN

13 August 2007
Supreme Court
3 pages

STATE OF GUJARAT Vs NARENDRA K. AMIN

Bench: TARUN CHATTERJEE,P.K. BALASUBRAMANYAN
Case number: Crl.A. No.-001065-001065 / 2007
Diary number: 22452 / 2007
Advocates: HEMANTIKA WAHI Vs SHEELA GOEL

13 August 2007
Supreme Court
3 pages

KITTUSAMY Vs STATE OF TAMIL NADU

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-001061-001061 / 2007
Diary number: 1913 / 2006
Advocates: VIDYA DHAR GAUR Vs V. G. PRAGASAM

13 August 2007
Supreme Court
4 pages

ASIAN THERMAL INSULATION (I) P.LTD. Vs BRIDGE & ROOF CO.(I) LTD.

Bench: DR. ARIJIT PASAYAT,C.K. THAKKER,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003696-003696 / 2007
Diary number: 29217 / 2005
Advocates: KUMUD LATA DAS Vs SUSHIL KUMAR JAIN

10 August 2007
Supreme Court
2 pages

STATE OF U.P.. Vs GOVIND DAS @ GUDDA

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-001049-001050 / 2007
Diary number: 26830 / 2005
Advocates: JAVED MAHMUD RAO Vs SANJAY JAIN

10 August 2007
Supreme Court
7 pages

THE COMMNR.OF INCOME TAX, MADURAI Vs M/S.SARAVANA SPINNING MILLS PVT. LTD.

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-007604-007605 / 2005
Diary number: 22808 / 2005
Advocates: B. V. BALARAM DAS Vs K. K. MANI

10 August 2007
Supreme Court
5 pages

COMMNR. OF INCOME TAX, BANGALORE Vs M/S. CENTURY BUILDING INDUSTRIES PVT.LTD

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-006820-006820 / 2005
Diary number: 18158 / 2004
Advocates: B. V. BALARAM DAS Vs LALITA KAUSHIK

08 August 2007
Supreme Court
1 pages

M/S. LOH VANIZYA UDYOG PVT. LTD. Vs RICKIE KHOSLA

Case number: C.A. No.-003551-003551 / 2007
Diary number: 4131 / 2006
Advocates: SHANKAR DIVATE Vs P. D. SHARMA

08 August 2007
Supreme Court
6 pages

BONGAIGAON REFINERY & P.C. LTD. Vs GIRISH CHANDRA SARMAH

Case number: C.A. No.-002367-002367 / 2007
Diary number: 8138 / 2006
Advocates: AJIT PUDUSSERY Vs