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27 August 2007
Supreme Court 5 pages RAMA RAO Vs M.G. MAHESHWARA RAO .
Bench: H.K. SEMA,P.K. BALASUBRAMANYAN |
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27 August 2007
Supreme Court 5 pages RAJ KUMAR Vs HARYANA STATE .
Bench: G.P. MATHUR,P.K. BALASUBRAMANYAN |
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27 August 2007
Supreme Court 21 pages M/S. GIRNAR TRADERS Vs STATE OF MAHARASHTRA .
Bench: B.N. AGRAWAL,P.K. BALASUBRAMANYAN,P.P. NAOLEKAR |
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27 August 2007
Supreme Court 4 pages RAGHUNANDAN Vs STATE OF M.P.
Bench: C.K. THAKKER,D.K. JAIN |
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27 August 2007
Supreme Court 10 pages GIRJA PRASAD Vs STATE OF M.P.
Bench: C.K. THAKKER,TARUN CHATTERJEE |
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27 August 2007
Supreme Court 9 pages HARYANA STATE INDUSTRIAL DEVELT.CORPN. Vs M/S CORK MANUFACTURING CO.
Bench: TARUN CHATTERJEE,P.K. BALASUBRAMANYAN |
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27 August 2007
Supreme Court 10 pages HARYANA STATE INDUSTRIAL DEVELT.CORPN. Vs M/S CORK MANUFACTURING CO.
Case number: C.A. No.-003940-003940 / 2007 |
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24 August 2007
Supreme Court 6 pages PRAMOD KUMAR Vs BIHAR VYAVASAYIK SANGHARSH MORCHA .
Bench: DR. ARIJIT PASAYAT,ALTAMAS KABIR |
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24 August 2007
Supreme Court 5 pages SUDHA VERMA Vs STATE OF U.P
Bench: DR. ARIJIT PASAYAT,ALTAMAS KABIR |
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24 August 2007
Supreme Court 2 pages BAL RAM BALI Vs UNION OF INDIA
Case number: W.P.(C) No.-000478-000478 / 2006 |
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24 August 2007
Supreme Court 18 pages M/S.MEGHAL HOMES PVT. LTD. Vs SHREE NIWAS GIRNI K.K. SAMITI .
Bench: G.P. MATHUR,P.K. BALASUBRAMANYAN |
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24 August 2007
Supreme Court 3 pages UNION OF INDIA Vs S.S. AHLUWALIA
Bench: G.P. MATHUR,P.K. BALASUBRAMANYAN |
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24 August 2007
Supreme Court 5 pages SAROJA Vs CHINNUSAMY (DEAD) BY LRS.
Bench: TARUN CHATTERJEE,P.K.BALASUBRAMANYAN |
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24 August 2007
Supreme Court 4 pages M.C.CHAMARAJU Vs HIND NIPPON RURAL INDUSTRIAL (P) LTD.
Bench: C.K. THAKKER,TARUN CHATTERJEE |
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24 August 2007
Supreme Court 5 pages SUKHDEO PANDEY Vs UNION OF INDIA
Bench: C.K. THAKKER,TARUN CHATTERJEE |