Showing 16891 - 16905 of 41947 judgements
27 August 2007
Supreme Court
5 pages
RAMA RAO Vs M.G. MAHESHWARA RAO .

Bench: H.K. SEMA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-007474-007477 / 2003
Diary number: 16637 / 2002
Advocates: NAVEEN R. NATH Vs

27 August 2007
Supreme Court
5 pages
RAJ KUMAR Vs HARYANA STATE .

Bench: G.P. MATHUR,P.K. BALASUBRAMANYAN
Case number: C.A. No.-003262-003270 / 2002
Diary number: 11099 / 2001
Advocates: PREM MALHOTRA Vs T. V. GEORGE

27 August 2007
Supreme Court
21 pages
M/S. GIRNAR TRADERS Vs STATE OF MAHARASHTRA .

Bench: B.N. AGRAWAL,P.K. BALASUBRAMANYAN,P.P. NAOLEKAR
Case number: C.A. No.-003703-003703 / 2003
Diary number: 9276 / 2000
Advocates: P. V. YOGESWARAN Vs SHIVAJI M. JADHAV

27 August 2007
Supreme Court
4 pages
RAGHUNANDAN Vs STATE OF M.P.

Bench: C.K. THAKKER,D.K. JAIN
Case number: Crl.A. No.-001439-001439 / 2004
Diary number: 26724 / 2003
Advocates: Vs C. D. SINGH

27 August 2007
Supreme Court
10 pages
GIRJA PRASAD Vs STATE OF M.P.

Bench: C.K. THAKKER,TARUN CHATTERJEE
Case number: Crl.A. No.-000885-000885 / 2002
Diary number: 8571 / 2002
Advocates: SHIV SAGAR TIWARI Vs C. D. SINGH

27 August 2007
Supreme Court
9 pages
HARYANA STATE INDUSTRIAL DEVELT.CORPN. Vs M/S CORK MANUFACTURING CO.

Bench: TARUN CHATTERJEE,P.K. BALASUBRAMANYAN
Case number: C.A. No.-003940-003940 / 2007
Diary number: 13797 / 2006
Advocates: RAVINDRA BANA Vs BHATIA

27 August 2007
Supreme Court
10 pages
HARYANA STATE INDUSTRIAL DEVELT.CORPN. Vs M/S CORK MANUFACTURING CO.

Case number: C.A. No.-003940-003940 / 2007
Diary number: 13797 / 2006
Advocates: RAVINDRA BANA Vs BHATIA

24 August 2007
Supreme Court
6 pages
PRAMOD KUMAR Vs BIHAR VYAVASAYIK SANGHARSH MORCHA .

Bench: DR. ARIJIT PASAYAT,ALTAMAS KABIR
Case number: C.A. No.-003886-003887 / 2007
Diary number: 25903 / 2003
Advocates: S. CHANDRA SHEKHAR Vs GOPAL SINGH

24 August 2007
Supreme Court
5 pages
SUDHA VERMA Vs STATE OF U.P

Bench: DR. ARIJIT PASAYAT,ALTAMAS KABIR
Case number: Crl.A. No.-001122-001122 / 2007
Diary number: 15039 / 2006
Advocates: PRAMOD DAYAL Vs

24 August 2007
Supreme Court
2 pages
BAL RAM BALI Vs UNION OF INDIA

Case number: W.P.(C) No.-000478-000478 / 2006
Diary number: 19101 / 2006

24 August 2007
Supreme Court
18 pages
M/S.MEGHAL HOMES PVT. LTD. Vs SHREE NIWAS GIRNI K.K. SAMITI .

Bench: G.P. MATHUR,P.K. BALASUBRAMANYAN
Case number: C.A. No.-003179-003181 / 2005
Diary number: 8976 / 2005
Advocates: JATIN ZAVERI Vs NARESH KUMAR

24 August 2007
Supreme Court
3 pages
UNION OF INDIA Vs S.S. AHLUWALIA

Bench: G.P. MATHUR,P.K. BALASUBRAMANYAN
Case number: C.A. No.-004247-004247 / 2006
Diary number: 12173 / 2006
Advocates: SUSHMA SURI Vs RESPONDENT-IN-PERSON

24 August 2007
Supreme Court
5 pages
SAROJA Vs CHINNUSAMY (DEAD) BY LRS.

Bench: TARUN CHATTERJEE,P.K.BALASUBRAMANYAN
Case number: C.A. No.-003907-003907 / 2007
Diary number: 14295 / 2005
Advocates: R. NEDUMARAN Vs REVATHY RAGHAVAN

24 August 2007
Supreme Court
4 pages
M.C.CHAMARAJU Vs HIND NIPPON RURAL INDUSTRIAL (P) LTD.

Bench: C.K. THAKKER,TARUN CHATTERJEE
Case number: C.A. No.-003889-003889 / 2007
Diary number: 8888 / 2006
Advocates: MINAKSHI VIJ Vs

24 August 2007
Supreme Court
5 pages
SUKHDEO PANDEY Vs UNION OF INDIA

Bench: C.K. THAKKER,TARUN CHATTERJEE
Case number: C.A. No.-003888-003888 / 2007
Diary number: 20814 / 2006
Advocates: DHARMENDRA KUMAR SINHA Vs V. K. VERMA