Showing 16876 - 16890 of 41947 judgements
30 August 2007
Supreme Court
5 pages
RAM PREETI YADAV Vs MAHENDRA PRATAP YADAV .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: CONMT.PET.(C) No.-000512-000512 / 2004
Diary number: 16939 / 2004
Advocates: Vs NIRANJANA SINGH

30 August 2007
Supreme Court
7 pages
MAHESH GUPTA Vs YASHWANT KUMAR AHIRWAR .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-003984-003984 / 2007
Diary number: 12687 / 2004
Advocates: Vs B. SUNITA RAO

30 August 2007
Supreme Court
7 pages
COMMNR. OF CENTRAL EXCISE, NAGPUR Vs M/S. BALLARPUR INDUSTRIES LTD.

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-001373-001373 / 2002
Diary number: 20506 / 2001
Advocates: B. KRISHNA PRASAD Vs VIKAS MEHTA

30 August 2007
Supreme Court
2 pages
KIRPAL KAUR Vs V.M. SINGH .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-006327-006327 / 2005
Diary number: 15035 / 2003
Advocates: Vs K. L. JANJANI

30 August 2007
Supreme Court
14 pages
SYNDICATE BANK Vs ESTATE OFFICER AND MANAGER (RECOVERIES)

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-007824-007828 / 2004
Diary number: 18387 / 2003
Advocates: RAJIV NANDA Vs S.. UDAYA KUMAR SAGAR

30 August 2007
Supreme Court
5 pages
A.P.S.R.T.C REP.BY ITS CHIEF LAW OFFICER Vs M.PENTAIAH CHARY

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-003988-003988 / 2007
Diary number: 1426 / 2007
Advocates: Vs NAVEEN R. NATH

30 August 2007
Supreme Court
6 pages
COMNR. OF CUSTOMS CHENNAI Vs M/S. HEWLETT PACKARD INDIA SALES (P) LTD

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005854-005854 / 2006
Diary number: 26093 / 2006
Advocates: B. KRISHNA PRASAD Vs M. P. DEVANATH

29 August 2007
Supreme Court
5 pages
M/S CONTINENTAL FOUNDATION JT.VENTURE Vs COMMNR. OF CENTRAL EXCISE, CHANDIGARH

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-003139-003139 / 2002
Diary number: 6916 / 2002
Advocates: KAMLENDRA MISHRA Vs B. KRISHNA PRASAD

29 August 2007
Supreme Court
4 pages
MARATHWADA AGRICULTURAL UNIVERSITY Vs MARATHWADA KRISHI VIDYAPITH,M.S.K.S.&ORS

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-004454-004466 / 2000
Diary number: 11971 / 2000
Advocates: ANIRUDDHA P. MAYEE Vs GOPAL BALWANT SATHE

29 August 2007
Supreme Court
2 pages
CHACKO Vs MAHADEVAN

Case number: C.A. No.-001619-001620 / 2001
Diary number: 20557 / 1999
Advocates: A. RAGHUNATH Vs K. SARADA DEVI

29 August 2007
Supreme Court
10 pages
BHARAT SEWA SANSTHAN Vs U.P. ELECTRONICS CORPN. LTD.

Bench: H.K. SEMA,LOKESHWAR SINGH PANTA
Case number: C.A. No.-002016-002016 / 2006
Diary number: 27150 / 2004
Advocates: PRASHANT BHUSHAN Vs MANOJ SWARUP AND CO.

27 August 2007
Supreme Court
4 pages
UNITED BANK OF INDIA Vs SIDHARTHA CHAKRABORTY

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-002001-002001 / 2006
Diary number: 11907 / 2005
Advocates: Vs GOPAL PRASAD

27 August 2007
Supreme Court
2 pages
STATE OF MAHARASHTRA Vs DATTATRAYA DIGAMBER BIRAJDAR

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-001000-001000 / 2006
Diary number: 19402 / 2004
Advocates: RAVINDRA KESHAVRAO ADSURE Vs

27 August 2007
Supreme Court
7 pages
U.O.I. Vs ARUN JYOTI KUNDU .

Bench: H.K. SEMA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-002468-002469 / 2005
Diary number: 12193 / 2003
Advocates: ANIL KATIYAR Vs

27 August 2007
Supreme Court
19 pages
M/S. GIRNAR TRADERS Vs STATE OF MAHARASHTRA .

Case number: C.A. No.-003703-003703 / 2003
Diary number: 9276 / 2000
Advocates: P. V. YOGESWARAN Vs SHIVAJI M. JADHAV