Showing 16951 - 16965 of 41947 judgements
08 August 2007
Supreme Court
10 pages
COMMR.OF CENTRAL EXCISE-I,MUMBAI Vs M/S BOMBAY DYEING & MFG.CO.LTD.

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-001767-001767 / 2007
Diary number: 1892 / 2007
Advocates: B. KRISHNA PRASAD Vs MANIK KARANJAWALA

08 August 2007
Supreme Court
6 pages
STATE OF UP Vs M/S P.N.C.CONSTRUCTION CO. LTD. .

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-007256-007256 / 2005
Diary number: 11010 / 2002
Advocates: GUNNAM VENKATESWARA RAO Vs E. C. AGRAWALA

08 August 2007
Supreme Court
3 pages
FOOD CORPN. OF INDIA Vs RAMESH KUMAR

Bench: A.K. MATHUR,MARKANDEY KATJU
Case number: C.A. No.-001611-001611 / 2006
Diary number: 1090 / 2006
Advocates: INDRA SAWHNEY Vs M. C. DHINGRA

07 August 2007
Supreme Court
4 pages
SONIA Vs ORIENTAL INSRUANCE CO. LTD. .

Bench: TARUN CHATTERJEE,P.K.BALASUBRAMANYAN
Case number: C.A. No.-003521-003521 / 2007
Diary number: 22218 / 2004
Advocates: Vs B. K. SATIJA

07 August 2007
Supreme Court
9 pages
HIMADRI CHEMICALS INDUSTRIES LTD. Vs COAL TAR REFINING COMPANY

Bench: TARUN CHATTERJEE,P.K.BALASUBRAMANYAN
Case number: C.A. No.-003522-003522 / 2007
Diary number: 17700 / 2007
Advocates: RUKHSANA CHOUDHURY Vs

07 August 2007
Supreme Court
7 pages
CENTRAL BANK OF INDIA Vs SIRIGUPPA SUGARS & CHEMICALS LTD. .

Bench: TARUN CHATTERJEE,P.K. BALASUBRAMANYAN
Case number: C.A. No.-003499-003500 / 2007
Diary number: 354 / 2004
Advocates: RAMESHWAR PRASAD GOYAL Vs

07 August 2007
Supreme Court
12 pages
SONIA Vs ORIENTAL INSRUANCE CO. LTD. .

Case number: C.A. No.-003521-003521 / 2007
Diary number: 22218 / 2004
Advocates: Vs B. K. SATIJA

07 August 2007
Supreme Court
2 pages
Anand Singh Kunwar and Ors. Vs Election Commission of India, through Chief Election Commi Delhi & Ors.

Case number: Transfer Case (civil) 20 of 2004

06 August 2007
Supreme Court
5 pages
M/S TRUTUF SAFETY GLASS INDUSTRIES Vs CIMMISSIONER OF SALES TAX U.P.

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-003467-003467 / 2007
Diary number: 649 / 2006
Advocates: PRAVEEN KUMAR Vs KAMLENDRA MISHRA

06 August 2007
Supreme Court
3 pages
M/S. JAY MAHAKALI ROLLING MILLS Vs UNION OF INDIA .

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005109-005109 / 2002
Diary number: 63189 / 2002
Advocates: BHARGAVA V. DESAI Vs B. KRISHNA PRASAD

06 August 2007
Supreme Court
4 pages
SILAK RAM Vs STATE OF HARYANA

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-001020-001020 / 2007
Diary number: 33335 / 2006
Advocates: CHANDER SHEKHAR ASHRI Vs T. V. GEORGE

06 August 2007
Supreme Court
3 pages
KULWINDER SINGH Vs STATE OF PUNJAB

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000116-000116 / 2006
Diary number: 1668 / 2005
Advocates: KUSUM CHAUDHARY Vs

06 August 2007
Supreme Court
6 pages
RAJENDRA SINGH Vs STATE OF U.P

Bench: G.P. MATHUR,P.K. BALASUBRAMANYAN
Case number: Crl.A. No.-001019-001019 / 2007
Diary number: 16701 / 2006
Advocates: BRIJ BHUSHAN Vs T. N. SINGH

06 August 2007
Supreme Court
3 pages
RAJENDRA SINGH Vs STATE OF U.P

Bench: G.P. MATHUR,P.K. BALASUBRAMANYAN
Case number: Crl.A. No.-001019-001019 / 2007
Diary number: 16701 / 2006
Advocates: BRIJ BHUSHAN Vs T. N. SINGH

03 August 2007
Supreme Court
5 pages
SHAIK MASTAN VALI Vs STATE OF ANDHRA PRADESH

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-001003-001003 / 2007
Diary number: 10598 / 2006
Advocates: CHANDER SHEKHAR ASHRI Vs D. BHARATHI REDDY