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08 August 2007
Supreme Court 10 pages COMMR.OF CENTRAL EXCISE-I,MUMBAI Vs M/S BOMBAY DYEING & MFG.CO.LTD.
Bench: S. H. KAPADIA,B. SUDERSHAN REDDY |
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08 August 2007
Supreme Court 6 pages STATE OF UP Vs M/S P.N.C.CONSTRUCTION CO. LTD. .
Bench: S. H. KAPADIA,B. SUDERSHAN REDDY |
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08 August 2007
Supreme Court 3 pages FOOD CORPN. OF INDIA Vs RAMESH KUMAR
Bench: A.K. MATHUR,MARKANDEY KATJU |
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07 August 2007
Supreme Court 4 pages SONIA Vs ORIENTAL INSRUANCE CO. LTD. .
Bench: TARUN CHATTERJEE,P.K.BALASUBRAMANYAN |
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07 August 2007
Supreme Court 9 pages HIMADRI CHEMICALS INDUSTRIES LTD. Vs COAL TAR REFINING COMPANY
Bench: TARUN CHATTERJEE,P.K.BALASUBRAMANYAN |
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07 August 2007
Supreme Court 7 pages CENTRAL BANK OF INDIA Vs SIRIGUPPA SUGARS & CHEMICALS LTD. .
Bench: TARUN CHATTERJEE,P.K. BALASUBRAMANYAN |
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07 August 2007
Supreme Court 12 pages SONIA Vs ORIENTAL INSRUANCE CO. LTD. .
Case number: C.A. No.-003521-003521 / 2007 |
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07 August 2007
Supreme Court 2 pages Anand Singh Kunwar and Ors. Vs Election Commission of India, through Chief Election Commi Delhi & Ors.
Case number: Transfer Case (civil) 20 of 2004 |
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06 August 2007
Supreme Court 5 pages M/S TRUTUF SAFETY GLASS INDUSTRIES Vs CIMMISSIONER OF SALES TAX U.P.
Bench: DR. ARIJIT PASAYAT,D.K. JAIN |
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06 August 2007
Supreme Court 3 pages M/S. JAY MAHAKALI ROLLING MILLS Vs UNION OF INDIA .
Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA |
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06 August 2007
Supreme Court 4 pages SILAK RAM Vs STATE OF HARYANA
Bench: DR. ARIJIT PASAYAT,D.K. JAIN |
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06 August 2007
Supreme Court 3 pages KULWINDER SINGH Vs STATE OF PUNJAB
Bench: S. B. SINHA,MARKANDEY KATJU |
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06 August 2007
Supreme Court 6 pages RAJENDRA SINGH Vs STATE OF U.P
Bench: G.P. MATHUR,P.K. BALASUBRAMANYAN |
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06 August 2007
Supreme Court 3 pages RAJENDRA SINGH Vs STATE OF U.P
Bench: G.P. MATHUR,P.K. BALASUBRAMANYAN |
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03 August 2007
Supreme Court 5 pages SHAIK MASTAN VALI Vs STATE OF ANDHRA PRADESH
Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA |