|
23 August 2007
Supreme Court 3 pages RAJINDRA SINGH (DEAD) THR.LRS & Vs PREM MAI .
Bench: A.K. MATHUR,MARKANDEY KATJU |
|
23 August 2007
Supreme Court 8 pages UNION OF INDIA Vs TATA TELESERVICES(MAHARASHTRA) LTD.
Bench: H.K. SEMA,P.K. BALASUBRAMANYAN |
|
22 August 2007
Supreme Court 21 pages M/S. JAYANTI FOOD PROCESSING (P) LTD. Vs COMMNR. OF CENTRAL EXCISE, RAJASTHAN
Bench: ASHOK BHAN,V.S. SIRPURKAR |
|
22 August 2007
Supreme Court 9 pages CHIEF COMMERCIAL MANAGER Vs G. RATNAM
Bench: H.K. SEMA,LOKESHWAR SINGH PANTA |
|
22 August 2007
Supreme Court 6 pages CENTRAL BANK OF INDIA Vs MADAN CHANDRA BRAHMA
Bench: K.G. BALAKRISHNAN,P.K. BALASUBRAMANYAN |
|
21 August 2007
Supreme Court 5 pages S.C. CHANDRA Vs STATE OF JHARKHAND .
Bench: A. K. MATHUR,MARKANDEY KATJU |
|
21 August 2007
Supreme Court 3 pages SANTOSH AJIT SACHDEVA Vs ANOOPI SHAHANI
Bench: A.K.MATHUR,MARKANDEY KATJU |
|
21 August 2007
Supreme Court 6 pages S.C. CHANDRA Vs STATE OF JHARKHAND .
Bench: A.K.MATHUR,MARKANDEY KATJU |
|
21 August 2007
Supreme Court 6 pages CANTEEN MAZDOOR SABHA Vs METALLURGICAL ENGG.CONSULTANS (I)LTD&ORS
Bench: A.K.MATHUR,MARKANDEY KATJU |
|
21 August 2007
Supreme Court 11 pages STATE OF MAHARASHTRA Vs TULSHIRAM BHANUDAS KAMBLE .
Bench: S. B. SINHA,MARKANDEY KATJU |
|
21 August 2007
Supreme Court 5 pages SUBHASH Vs STATE OF HARYANA
Case number: Crl.A. No.-001107-001107 / 2007 |
|
21 August 2007
Supreme Court 5 pages YOU ONE ENGINEERING & CONST CO. LTD.&ANR Vs NATIONAL HIGHWAYS AUTHORITY OF INDIA
Bench: C.K. THAKKER |
|
21 August 2007
Supreme Court 16 pages ALL INDIA FED. OF TAX PRACTIONERS Vs UNION OF INDIA .
Bench: S. H. KAPADIA,B. SUDERSHAN REDDY |
|
21 August 2007
Supreme Court 10 pages STATE OF MAHARASHTRA Vs TULSHIRAM BHANUDAS KAMBLE .
Case number: Crl.A. No.-000085-000087 / 2000 |
|
20 August 2007
Supreme Court 2 pages CHARU KISHOR MEHTA Vs LILAVATI KIRTILAL MEHTA M. TRUST .
Case number: C.A. No.-001575-001575 / 2007 |