Showing 16861 - 16875 of 41947 judgements
06 September 2007
Supreme Court
6 pages
VISITOR Vs K.S. MISRA

Bench: G. P. MATHUR,D.K. JAIN
Case number: C.A. No.-004102-004102 / 2007
Diary number: 16402 / 2006
Advocates: ANITHA SHENOY Vs GAURAV AGRAWAL

06 September 2007
Supreme Court
14 pages
NUMALIGARH REFINERY LTD. Vs DAELIM INDUSTRIAL COMPANY LTD.

Bench: A.K.MATHUR,MARKANDEY KATJU
Case number: C.A. No.-004079-004079 / 2007
Diary number: 32328 / 2006
Advocates: PARIJAT SINHA Vs

06 September 2007
Supreme Court
10 pages
RESEARCH FOUNDN. FOR SCIENCE Vs U O I .

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: W.P.(C) No.-000657-000657 / 1995
Diary number: 14025 / 1995
Advocates: SANJAY PARIKH Vs ANIL KUMAR JHA

05 September 2007
Supreme Court
2 pages
MUKESH KUMAR Vs UNION OF INDIA .

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-004058-004058 / 2007
Diary number: 13402 / 2005
Advocates: K. K. MOHAN Vs V. K. VERMA

05 September 2007
Supreme Court
6 pages
M.P.STATE AGRO INDUSTRIES DEV.CORPN.&ANR Vs JAHAN KHAN

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-004041-004042 / 2007
Diary number: 10588 / 2005
Advocates: SUDHIR KULSHRESHTHA Vs ARUN KUMAR BERIWAL

05 September 2007
Supreme Court
4 pages
STATE OF UTTAR PRADESH Vs RAM VEER SINGH .

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-000448-000448 / 2001
Diary number: 6481 / 2000
Advocates: PRAVEEN SWARUP Vs

05 September 2007
Supreme Court
11 pages
DILAWAR SINGH Vs STATE OF DELHI

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-000491-000491 / 2002
Diary number: 20256 / 2001
Advocates: NARESH KUMAR Vs D. S. MAHRA

31 August 2007
Supreme Court
2 pages
RAM NAYAK Vs U.P. STATE SUGAR CORPORATION

Bench: TARUN CHATTERJEE,D.K.JAIN
Case number: C.A. No.-004008-004008 / 2007
Diary number: 25516 / 2006
Advocates: Vs RAKESH UTTAMCHANDRA UPADHYAY

31 August 2007
Supreme Court
7 pages
AGGARWAL & MODI ENTERPRISES PVT.LTD.&ANR Vs NEW DELHI MUNICIPAL COUNCIL

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-004002-004002 / 2007
Diary number: 20337 / 2005
Advocates: E. C. AGRAWALA Vs SURYA KANT

31 August 2007
Supreme Court
4 pages
COMMNR. OF CENTRAL EXCISE, JAIPUR Vs M/S. SRI GANGANAGAR BOTTLING CO.

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-008563-008563 / 2001
Diary number: 17836 / 2001
Advocates: B. KRISHNA PRASAD Vs SUNIL KUMAR JAIN

31 August 2007
Supreme Court
1 pages
MADAN LAL KAPOOR Vs RAJIV THAPAR .

Bench: C.K. THAKKER,MARKANDEY KATJU
Case number: Crl.A. No.-001150-001150 / 2007
Diary number: 8324 / 2006
Advocates: Vs (MRS. ) VIPIN GUPTA

30 August 2007
Supreme Court
6 pages
COMNR. OF CUSTOMS CHENNAI Vs M/S. HEWLETT PACKARD INDIA SALES (P) LTD

Case number: C.A. No.-005854-005854 / 2006
Diary number: 26093 / 2006
Advocates: B. KRISHNA PRASAD Vs M. P. DEVANATH

30 August 2007
Supreme Court
5 pages
INDIAN BANK Vs N. VENKATRAMANI

Bench: S.B. SINHA,H.S. BEDI
Case number: C.A. No.-003989-003989 / 2007
Diary number: 19581 / 2005
Advocates: D. MAHESH BABU Vs

30 August 2007
Supreme Court
5 pages
HARISHCHANDRA LADAKU THANGE Vs STATE OF MAHARASHTRA

Bench: DR. ARIJIT PASAYAT,P.P. NAOLEKAR
Case number: Crl.A. No.-000624-000624 / 2001
Diary number: 1911 / 2001
Advocates: D. N. GOBURDHAN Vs RAVINDRA KESHAVRAO ADSURE

30 August 2007
Supreme Court
5 pages
STATE OF RAJASTHAN Vs JAGDISH CHOPRA

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-003987-003987 / 2007
Diary number: 15600 / 2005
Advocates: Vs AISHWARYA BHATI