Judgements

12 September 2007
Supreme Court
2 pages

M.D. UNIVERSITY, ROHTAK Vs AJIT SINGH NANDAL

Bench: TARUN CHATTERJEE,P. SATHASIVAM
Case number: C.A. No.-004200-004200 / 2007
Diary number: 3323 / 2006
Advocates: Vs KAILASH CHAND

12 September 2007
Supreme Court
3 pages

MANJULA SIRCAR Vs HARENDRA BAHADUR SINGH .

Bench: B.N. AGRAWAL,P.P. NAOLEKAR,D.K. JAIN, ,
Case number: C.A. No.-006429-006429 / 2002
Diary number: 13955 / 2001
Advocates: MANOJ SWARUP AND CO. Vs SHAKIL AHMED SYED

12 September 2007
Supreme Court
7 pages

DHV BV Vs TAHAL CONSULTING ENGINNERS LTD

Bench: D.K. JAIN
Case number: ARBIT.CASE(C) No.-000017-000017 / 2006
Diary number: 22307 / 2006
Advocates: Vs PRAMOD DAYAL

11 September 2007
Supreme Court
3 pages

KRISHNAN Vs BACKIAM

Bench: A.K. MATHUR,MARKANDEY KATJU
Case number: C.A. No.-003713-003713 / 2001
Diary number: 10548 / 2000
Advocates: M. A. CHINNASAMY Vs S. SRINIVASAN

11 September 2007
Supreme Court
7 pages

SUNIL KUMAR PARIMAL Vs STATE OF BIHAR .

Bench: H.K. SEMA,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004190-004190 / 2007
Diary number: 4561 / 2007
Advocates: T. V. GEORGE Vs

11 September 2007
Supreme Court
27 pages

RELIANCE ENERGY LIMITED Vs MAHARASHTRA STATE ROAD DEVT.CORP.LD.&ORS

Bench: DR. ARIJIT PASAYAT,S. H. KAPADIA
Case number: C.A. No.-003526-003526 / 2007
Diary number: 17418 / 2007
Advocates: Vs A. S. BHASME

11 September 2007
Supreme Court
7 pages

RESEARCH FOUNDN. FOR SCIENCE Vs U O I .

Bench: DR. ARIJIT PASAYAT,S. H. KAPADIA
Case number: W.P.(C) No.-000657-000657 / 1995
Diary number: 14025 / 1995
Advocates: SANJAY PARIKH Vs ANIL KUMAR JHA

11 September 2007
Supreme Court
2 pages

TAMA @ TAMAL MAL Vs STATE OF WEST BENGAL

Bench: S.B. SINHA,H.S. BEDI
Case number: Crl.A. No.-001228-001228 / 2007
Diary number: 29938 / 2006
Advocates: Vs TARA CHANDRA SHARMA

10 September 2007
Supreme Court
10 pages

COMMNR.OF CENTRAL EXCISE, MUMBAI-IV Vs M/S.DAMNET CHEMICALS PVT.LTD., ETC.

Bench: TARUN CHATTERJEE,B. SUDERSHAN REDDY
Case number: C.A. No.-003821-003823 / 2005
Diary number: 8700 / 2005
Advocates: Vs RAJAN NARAIN

10 September 2007
Supreme Court
7 pages

M. SRINIVASULU Vs STATE OF A.P.

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-000011-000011 / 2002
Diary number: 16092 / 2001
Advocates: Vs D. BHARATHI REDDY

10 September 2007
Supreme Court
7 pages

A.M. MOOSA Vs COMMNR OF INCOME TAX, TRIVANDRUM

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-004144-004144 / 2007
Diary number: 27373 / 2005
Advocates: Vs B. V. BALARAM DAS

07 September 2007
Supreme Court
6 pages

DES RAJ Vs STATE OF PUNJAB

Bench: R. V. RAVEENDRAN,B. SUDERSHAN REDDY
Case number: Crl.A. No.-000648-000648 / 2007
Diary number: 10806 / 2007
Advocates: RISHI MALHOTRA Vs KULDIP SINGH

07 September 2007
Supreme Court
4 pages

Y. A. AJIT Vs SOFANA AJIT

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-004110-004110 / 2007
Diary number: 14756 / 2004
Advocates: T. G. NARAYANAN NAIR Vs V. N. RAGHUPATHY

07 September 2007
Supreme Court
5 pages

KULESH MONDAL Vs STATE OF WEST BENGAL

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-001172-001172 / 2007
Diary number: 21574 / 2006
Advocates: RAMESHWAR PRASAD GOYAL Vs AVIJIT BHATTACHARJEE

07 September 2007
Supreme Court
9 pages

COMMNR. KARNATAKA HOUSING BOARD Vs C. MUDDAIAH

Bench: C.K. THAKKER,D.K. JAIN
Case number: C.A. No.-004108-004108 / 2007
Diary number: 12043 / 2005
Advocates: VIJAY KUMAR Vs