Judgements

14 September 2007
Supreme Court
7 pages

MUNICIPAL CORPN. OF CITY OF THANE Vs M/S. VIDYUT METALLICS LTD.

Bench: C.K. THAKKER,TARUN CHATTERJEE
Case number: Crl.A. No.-000647-000650 / 2002
Diary number: 20481 / 2001
Advocates: MANIK KARANJAWALA Vs PRASHANT KUMAR

14 September 2007
Supreme Court
3 pages

BRIJBHUSHAN YADAV Vs UNION OF INDIA

Bench: TARUN CHATTERJEE,P. SATHASIVAM
Case number: C.A. No.-004264-004264 / 2007
Diary number: 24991 / 2005
Advocates: Vs PAVAN KUMAR

14 September 2007
Supreme Court
2 pages

KENDRIYA VIDYALAYA SANGATHAN Vs DHARMENDRA SHARMA

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004265-004265 / 2007
Diary number: 13448 / 2005
Advocates: S. RAJAPPA Vs MANOJ SWARUP AND CO.

14 September 2007
Supreme Court
3 pages

KULDEEP SINGH Vs UNION OF INDIA .

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-004266-004266 / 2007
Diary number: 18276 / 2005
Advocates: DINESH KUMAR GARG Vs ASHWANI KUMAR

14 September 2007
Supreme Court
2 pages

BIHAR STATE BOARD OF RELIGIOUS TRUST&ANR Vs VISHWANATH PD. LOHIA .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005880-005880 / 2000
Diary number: 78625 / 1992
Advocates: Vs IRSHAD AHMAD

14 September 2007
Supreme Court
3 pages

COMMNR. OF INCOME TAX, SALEM Vs P.V. KALYANASUNDARAM

Bench: S.B.SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-004262-004262 / 2007
Diary number: 19739 / 2006
Advocates: B. V. BALARAM DAS Vs PRABHA SWAMI

14 September 2007
Supreme Court
2 pages

GANAPATHI SANYA NAYAK Vs STATE OF KARNATAKA

Bench: S.B.SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-001218-001218 / 2007
Diary number: 692 / 2007
Advocates: LAKSHMI RAMAN SINGH Vs

14 September 2007
Supreme Court
3 pages

SANWARIYA LAL Vs STATE OF RAJASTHAN

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-001219-001219 / 2007
Diary number: 26287 / 2006
Advocates: Vs JATINDER KUMAR BHATIA

14 September 2007
Supreme Court
2 pages

KENDRIYA VIDYALAYA SANGATHAN Vs DHARMENDRA SHARMA

Case number: C.A. No.-004265-004265 / 2007
Diary number: 13448 / 2005
Advocates: S. RAJAPPA Vs MANOJ SWARUP AND CO.

14 September 2007
Supreme Court
6 pages

C.A. PIOUS Vs STATE OF KERALA

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-001222-001222 / 2007
Diary number: 16537 / 2006
Advocates: T. N. SINGH Vs G. PRAKASH

14 September 2007
Supreme Court
6 pages

PHULIA TUDU Vs STATE OF BIHAR (NOW JHARKHAND)

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-001221-001221 / 2007
Diary number: 60319 / 2006
Advocates: APARNA JHA Vs MANISH KUMAR SARAN

14 September 2007
Supreme Court
4 pages

UNION OF INDIA Vs SHANKAR TEXTILES .

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-005495-005495 / 2000
Diary number: 16279 / 1999
Advocates: B. KRISHNA PRASAD Vs NAVEEN R. NATH

14 September 2007
Supreme Court
3 pages

UNION OF INDIA Vs SHIV SHANKER KESARI

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-001223-001223 / 2007
Diary number: 18554 / 2005
Advocates: SUSHMA SURI Vs

14 September 2007
Supreme Court
5 pages

STATE OF KARNATAKA Vs RAJU

Bench: DR. ARIJIT PASAYAT,P.P. NAOLEKAR
Case number: Crl.A. No.-000782-000782 / 2001
Diary number: 9190 / 2000

13 September 2007
Supreme Court
4 pages

STATE OF RAJASTHAN Vs PARTHU

Bench: S.B. SINHA,H.S. BEDI
Case number: Crl.A. No.-000325-000325 / 2002
Diary number: 13201 / 2001
Advocates: Vs RANBIR SINGH YADAV