Showing 16816 - 16830 of 41947 judgements
18 September 2007
Supreme Court
2 pages
MODH. MASOOD AHMAD Vs STATE OF U.P. .

Bench: C.K. THAKKER,MARKANDEY KATJU
Case number: C.A. No.-004360-004360 / 2007
Diary number: 21609 / 2005
Advocates: DINESH KUMAR GARG Vs CHANDAN RAMAMURTHI

18 September 2007
Supreme Court
3 pages
HARICHAND (D) TH. LRS. Vs DHARAMPAL SINGH BABA .

Case number: C.A. No.-004361-004361 / 2007
Diary number: 27992 / 2005
Advocates: UGRA SHANKAR PRASAD Vs JAI PRAKASH PANDEY

18 September 2007
Supreme Court
5 pages
Vs

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: /
Diary number: 6375 / 2001

17 September 2007
Supreme Court
6 pages
STATE OF JHARKHAND Vs MANSHU KUMBHKAR

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-004310-004310 / 2007
Diary number: 13791 / 2005

17 September 2007
Supreme Court
5 pages
BOODIREDDY CHANDRAIAH Vs ARIGELA LAXMI

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-004306-004306 / 2007
Diary number: 23832 / 2004
Advocates: D. BHARATHI REDDY Vs ANJANI AIYAGARI

17 September 2007
Supreme Court
3 pages
RAJEEV HITENDRA PATHAK Vs ACHYUT KASHINATH KAREKAR

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004307-004307 / 2007
Diary number: 792 / 2006
Advocates: V. D. KHANNA Vs RAVINDRA KESHAVRAO ADSURE

17 September 2007
Supreme Court
3 pages
M.D.,CITY & INDS. DEVELOPMENT CORPN.&ANR Vs EKTA MAHILA MANDAL

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-004309-004309 / 2007
Diary number: 26920 / 2004
Advocates: A. S. BHASME Vs

17 September 2007
Supreme Court
8 pages
PRATIBHA Vs RAMESHWARI DEVI .

Bench: A.K. MATHUR,TARUN CHATTERJEE
Case number: Crl.A. No.-001242-001242 / 2007
Diary number: 27036 / 2004
Advocates: ANUPAM LAL DAS Vs

17 September 2007
Supreme Court
1 pages
CIDDAGUNTA SUBRAHMANYAM REDDY Vs NAMAKARI MUNI REDDY .

Case number: C.A. No.-004312-004312 / 2007
Diary number: 11725 / 2006
Advocates: MEERA AGARWAL Vs Y. RAJA GOPALA RAO

17 September 2007
Supreme Court
9 pages
PRATIBHA Vs RAMESHWARI DEVI .

Case number: Crl.A. No.-001242-001242 / 2007
Diary number: 27036 / 2004
Advocates: ANUPAM LAL DAS Vs

17 September 2007
Supreme Court
2 pages
SHIKHA AGGARWAL Vs STATE OF PUNJAB .

Case number: C.A. No.-004329-004329 / 2007
Diary number: 22061 / 2007
Advocates: S. JANANI Vs G. K. BANSAL

17 September 2007
Supreme Court
4 pages
Oriental Insurance Co. Ltd Vs Syed Ibrahim & Ors

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Appeal (civil) 4308 of 2007

14 September 2007
Supreme Court
4 pages
RADHU Vs STATE OF MADHYA PRADESH

Case number: Crl.A. No.-000624-000624 / 2005
Diary number: 6314 / 2005
Advocates: VIDYA DHAR GAUR Vs

14 September 2007
Supreme Court
4 pages
M/S MARKFED VANASPATHI & ALLIED INDUSTRY Vs UNION OF INDIA

Bench: TARUN CHATTERJEE,DALVEER BHANDARI
Case number: C.A. No.-002668-002668 / 2007
Diary number: 19857 / 2006
Advocates: DEBASIS MISRA Vs D. S. MAHRA

14 September 2007
Supreme Court
6 pages
VANGA SRINIWAS Vs PUBLIC PROSECUTOR, HIGH COURT OF A.P.

Bench: C.K. THAKKER,P. SATHASIVAM
Case number: Crl.A. No.-000243-000243 / 2007
Diary number: 3617 / 2007
Advocates: Vs D. BHARATHI REDDY