Showing 16801 - 16815 of 41947 judgements
18 September 2007
Supreme Court
7 pages
MODRAN SCHOOL Vs SHASHI PAL SHARMA .

Bench: S.B. SINHA,H.S. BEDI
Case number: C.A. No.-004343-004343 / 2007
Diary number: 1633 / 2006

18 September 2007
Supreme Court
9 pages
STATE OF T.NADU Vs SESHACHALAM

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-001938-001938 / 2007
Diary number: 24362 / 2006
Advocates: V. G. PRAGASAM Vs DINESH KUMAR GARG

18 September 2007
Supreme Court
4 pages
ANIL RITOLIA @ A.K.RITOLIA Vs STATE OF BIHAR

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-001250-001250 / 2007
Diary number: 6749 / 2007
Advocates: Vs GOPAL SINGH

18 September 2007
Supreme Court
5 pages
UNION OF INDIA Vs S. VINODH KUMAR .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-004347-004347 / 2007
Diary number: 21226 / 2005
Advocates: Vs MUKESH K. GIRI

18 September 2007
Supreme Court
7 pages
MALLANNA Vs STATE OF KARNATAKA

Case number: Crl.A. No.-000298-000298 / 2000
Diary number: 15754 / 1999
Advocates: R. C. KOHLI Vs

18 September 2007
Supreme Court
7 pages
STATE OF ORISSA Vs M/S TATA SPONGE IRON LTD.

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-004342-004342 / 2007
Diary number: 33865 / 2006
Advocates: Vs SUNIL KUMAR JAIN

18 September 2007
Supreme Court
10 pages
DINESH DALMIA Vs C.B.I

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-001249-001249 / 2007
Diary number: 2729 / 2007
Advocates: Vs P. PARMESWARAN

18 September 2007
Supreme Court
3 pages
M. NAGA VENKATA LAKSHMI Vs VISKHAPATNAM MUNICIPAL CORP.

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-004344-004344 / 2007
Diary number: 27620 / 2004
Advocates: K. SHIVRAJ CHOUDHURI Vs

18 September 2007
Supreme Court
5 pages
STATE OF PUNJAB Vs DEEPAK MATTU

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-001251-001251 / 2007
Diary number: 15338 / 2006
Advocates: Vs UGRA SHANKAR PRASAD

18 September 2007
Supreme Court
5 pages
BHAVYA APPARELS PVT. LTD. Vs U.O.I.

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-004340-004340 / 2007
Diary number: 274 / 2005
Advocates: Vs B. KRISHNA PRASAD

18 September 2007
Supreme Court
5 pages
STATE OF KARNATAKA Vs AMEER JAN

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-000766-000766 / 2001
Diary number: 18118 / 2000
Advocates: Vs SANJAY PARIKH

18 September 2007
Supreme Court
6 pages
SHIV KUMAR SHARMA Vs SANTOSH KUMARI

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-004341-004341 / 2007
Diary number: 30894 / 2006

18 September 2007
Supreme Court
7 pages
MUNDRI LAL Vs SUSHILA RANI

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-004348-004348 / 2007
Diary number: 69 / 2007
Advocates: KAILASH CHAND Vs PRAMOD DAYAL

18 September 2007
Supreme Court
7 pages
MAKSUD SAIYED Vs STATE OF GUJARAT .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-001248-001248 / 2007
Diary number: 4294 / 2006
Advocates: Vs HEMANTIKA WAHI

18 September 2007
Supreme Court
4 pages
JAGDISH Vs STATE OF M.P.

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-000988-000988 / 2006
Diary number: 15430 / 2006
Advocates: KAILASH CHAND Vs