Judgements

28 September 2007
Supreme Court
7 pages

GURIYA @ TABASSUM TAUQUIR Vs STATE OF BIHAR

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-001305-001305 / 2007
Diary number: 25298 / 2005
Advocates: Vs GOPAL SINGH

28 September 2007
Supreme Court
3 pages

K. SUBBA REDDY Vs STATE OF A.P.

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-001309-001309 / 2007
Diary number: 23904 / 2005
Advocates: Vs D. BHARATHI REDDY

28 September 2007
Supreme Court
6 pages

U.B.GADHE & ORS.ETC ETC Vs G.M., GUJARAT AMBUJA CEMENT PVT.LTD.

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-000892-000892 / 2007
Diary number: 8448 / 2006
Advocates: GAURAV AGRAWAL Vs KHAITAN & CO.

28 September 2007
Supreme Court
3 pages

KHURSHEED Vs STATE OF UTTRAKHAND

Bench: C.K. THAKKER,ALTAMAS KABIR
Case number: Crl.A. No.-001302-001302 / 2007
Diary number: 11865 / 2006
Advocates: Vs JATINDER KUMAR BHATIA

28 September 2007
Supreme Court
4 pages

RAM NANDAN SINGH Vs A.G. OFFICE EMPLOYEES COOP HCS LTD

Bench: S.B. SINHA,H.S. BEDI
Case number: C.A. No.-004586-004586 / 2007
Diary number: 9602 / 2006
Advocates: Vs S. CHANDRA SHEKHAR

28 September 2007
Supreme Court
3 pages

K. RADHAI Vs C.B.I. COCHIN UNIT

Bench: C.K. THAKKER,ALTAMAS KABIR
Case number: Writ Petition (crl.) 1303 of 2007

28 September 2007
Supreme Court
5 pages

ICI INDIA LTD. Vs STATE OF ORISSA .

Bench: DR. ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-001193-001194 / 2002
Diary number: 21831 / 2001
Advocates: HINGORANI & ASSOCIATES Vs KIRTI RENU MISHRA

28 September 2007
Supreme Court
2 pages

UTKAL GALVANIZERS LTD. Vs ORISSA HYDRO POWER CORPN.LTD. .

Case number: C.A. No.-004576-004576 / 2007
Diary number: 1061 / 2006
Advocates: Vs SHIBASHISH MISRA

28 September 2007
Supreme Court
1 pages

DAMYANTI DEVI Vs INDRAJEET

Case number: T.P.(C) No.-000250-000250 / 2006
Diary number: 9265 / 2006
Advocates: Vs DEBASIS MISRA

27 September 2007
Supreme Court
5 pages

AMARSINGH MUNNASINGH SURYAWANSHI Vs STATE OF MAHARASHTRA

Bench: S.B. SINHA,H.S. BEDI
Case number: Crl.A. No.-000097-000097 / 2006
Diary number: 20335 / 2005
Advocates: VISHWAJIT SINGH Vs RAVINDRA KESHAVRAO ADSURE

26 September 2007
Supreme Court
6 pages

SAYED ABUL ALA Vs UNION OF INDIA .

Bench: S.B. SINHA,H.S. BEDI
Case number: Crl.A. No.-000765-000765 / 2003
Diary number: 13671 / 2002

26 September 2007
Supreme Court
8 pages

COMMNR.OF CUSTOMS, N.DELHI Vs M/S. C-NET COMMUNICATION (I) PVT.LTD.

Bench: ASHOK BHAN,V.S. SIRPURKAR
Case number: C.A. No.-006102-006102 / 2001
Diary number: 4395 / 2001
Advocates: B. KRISHNA PRASAD Vs M. P. DEVANATH

26 September 2007
Supreme Court
14 pages

NALLAPATI SIVAIAH Vs SUB-DIVISIONAL OFFICER, GUNTUR A.P.

Bench: R.V. RAVEENDRAN,B.SUDERSHAN REDDY
Case number: Crl.A. No.-001315-001315 / 2005
Diary number: 16140 / 2005
Advocates: ANITHA SHENOY Vs D. BHARATHI REDDY

26 September 2007
Supreme Court
2 pages

SITA RAM TIWARI Vs UNION OF INDIA

Case number: C.A. No.-004594-004594 / 2007
Diary number: 8650 / 2005
Advocates: BIMAL ROY JAD Vs S. RAJAPPA

26 September 2007
Supreme Court
3 pages

MORGINA BEGUM Vs MANAGING DIR., HANUMA PLANTATION LTD.

Bench: A.K. MATHUR,MARKANDEY KATJU
Case number: C.A. No.-004548-004548 / 2007
Diary number: 25019 / 2006
Advocates: Vs BIJOY KUMAR JAIN