Judgements

21 September 2007
Supreme Court
2 pages

JAYA SIMHA Vs STATE OF KARNATAKA

Case number: Crl.A. No.-001275-001275 / 2007
Diary number: 9047 / 2007
Advocates: LALITA KAUSHIK Vs P. PARMESWARAN

21 September 2007
Supreme Court
26 pages

M/S. DHAMPUR SUGAR (KASHIPUR) LTD. Vs STATE OF UTTARANCHAL .

Bench: C.K. THAKKER,ALTAMAS KABIR
Case number: C.A. No.-004425-004425 / 2007
Diary number: 5527 / 2006
Advocates: NIKHIL NAYYAR Vs ABHISHEK CHAUDHARY

21 September 2007
Supreme Court
10 pages

MALLESHAPPA Vs STATE OF KARNATAKA

Bench: R.V. RAVEENDRAN,B. SUDERSHAN REDDY
Case number: Crl.A. No.-000101-000101 / 2006
Diary number: 28916 / 2005

21 September 2007
Supreme Court
7 pages

COMMNR. OF CENTRAL EXCISE, DELHI Vs M/S. FRICK INDIA LTD.

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-001825-001827 / 2002
Diary number: 21931 / 2001
Advocates: B. KRISHNA PRASAD Vs TARA CHANDRA SHARMA

21 September 2007
Supreme Court
2 pages

STATE OF PUNJAB Vs DEV RAJ .

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004408-004408 / 2007
Diary number: 20430 / 2005
Advocates: AJAY PAL Vs ANIS AHMED KHAN

21 September 2007
Supreme Court
6 pages

MD. SADIQ Vs STATE OF U.P. .

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004590-004590 / 2004
Diary number: 13048 / 2004
Advocates: E. C. VIDYA SAGAR Vs NIRANJANA SINGH

20 September 2007
Supreme Court
4 pages

ARYAVRAT GRAMIN BANK Vs VIJAY SHANKAR SHUKLA

Bench: S.B. SINHA,H.S. BEDI
Case number: C.A. No.-006672-006672 / 2004
Diary number: 23624 / 2003
Advocates: BINA GUPTA Vs

20 September 2007
Supreme Court
11 pages

COMMNR. OF CUSTOMS, NEW DELHI Vs M/S. PHOENIX INTERNATIONAL LTD.

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-008037-008047 / 2001
Diary number: 15442 / 2001
Advocates: B. KRISHNA PRASAD Vs M. P. DEVANATH

20 September 2007
Supreme Court
3 pages

FRUIT COMMN. AGENTS ASOCN. Vs GOVT. OF A.P.

Bench: A.K. MATHUR,MARKANDEY KATJU
Case number: C.A. No.-002426-002428 / 2000
Diary number: 10628 / 1999
Advocates: D. MAHESH BABU Vs K. RAM KUMAR

20 September 2007
Supreme Court
2 pages

M.S.R.T.C. Vs GAJANAN

Bench: A.K. MATHUR,MARKANDEY KATJU
Case number: C.A. No.-001062-001062 / 2007
Diary number: 17903 / 2003
Advocates: Vs SHIVAJI M. JADHAV

19 September 2007
Supreme Court
3 pages

DIRECTOR, KRISHI UTPN.MANDI SAMITI Vs M/S. RAM KISHAN DAYA RAM & CO.

Bench: S.B. SINHA,H.S. BEDI
Case number: C.A. No.-003732-003732 / 2001
Diary number: 10963 / 2000
Advocates: PRADEEP MISRA Vs ABHIJIT SENGUPTA

19 September 2007
Supreme Court
3 pages

CHATTISGARH VIDYUT MANDAL ABHIYANTA SANG Vs CHATTISGARH STATE ELECT.REGUL.COMMN.&ANR

Case number: C.A. No.-003996-003996 / 2006
Diary number: 22632 / 2006
Advocates: T. MAHIPAL Vs KHAITAN & CO.

19 September 2007
Supreme Court
2 pages

BIBHISHAN Vs STATE OF MAHARASHTRA

Bench: A.K. MATHUR,MARKANDEY KATJU
Case number: Crl.A. No.-001262-001262 / 2007
Diary number: 8831 / 2007
Advocates: NARESH KUMAR Vs

18 September 2007
Supreme Court
5 pages

JAGANNATH Vs STATE OF M.P.

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-001310-001310 / 2005
Diary number: 26123 / 2004
Advocates: BALRAJ DEWAN Vs

18 September 2007
Supreme Court
7 pages

MOHAN MAHTO Vs M/S CENTRAL COAL FIELD LTD. .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-004339-004339 / 2007
Diary number: 15956 / 2006
Advocates: Vs SUNIL ROY