Showing 16771 - 16785 of 41947 judgements
26 September 2007
Supreme Court
3 pages
K.R.MOHAN REDDY Vs M/S NET WORK INC.REP.TR.M.D.,

Bench: S.B. SINHA,H.S. BEDI
Case number: C.A. No.-004588-004588 / 2007
Diary number: 5322 / 2007
Advocates: ANNAM D. N. RAO Vs

25 September 2007
Supreme Court
6 pages
VALSALA KUMARI DEVI M. Vs DIRECTOR HIGHER SECONDARY EDUCATION &ORS

Bench: TARUN CHATTERJEE,P. SATHASIVAM
Case number: C.A. No.-004480-004480 / 2007
Diary number: 17827 / 2004
Advocates: ROMY CHACKO Vs A. RAGHUNATH

25 September 2007
Supreme Court
5 pages
M.MOHAMMED ABDULLA Vs STATE OF KERALA

Bench: S.B. SINHA,H.S. BEDI
Case number: C.A. No.-004490-004490 / 2007
Diary number: 12579 / 2006
Advocates: MALINI PODUVAL Vs G. PRAKASH

25 September 2007
Supreme Court
11 pages
M.P.STATE COOP. BANK LTD.,BHOPAL Vs NANURAM YADAV .

Bench: TARUN CHATTERJEE,P. SATHASIVAM
Case number: C.A. No.-004481-004481 / 2007
Diary number: 14329 / 2006
Advocates: SANJAY KAPUR Vs ANIL K. JHA

24 September 2007
Supreme Court
12 pages
M/S. DHAMPUR SUGAR MILLS LTD. Vs STATE OF U.P. .

Case number: C.A. No.-004466-004466 / 2007
Diary number: 833 / 2005
Advocates: RAJESH KUMAR Vs KAMLENDRA MISHRA

24 September 2007
Supreme Court
3 pages
U.P. POWER CORPORATION LTD. Vs M/S. BONDS & BEYONDS (INDIA) (P) LTD.

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-004465-004465 / 2007
Diary number: 14384 / 2001
Advocates: PRADEEP MISRA Vs

24 September 2007
Supreme Court
4 pages
GANGA KISAN SAHKARI CHINI MILLS LTD. Vs JAIVIR SINGH

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-001827-001827 / 2005
Diary number: 2042 / 2004
Advocates: PRAKASH KUMAR SINGH Vs SANJEEV MALHOTRA

24 September 2007
Supreme Court
3 pages
HYDERABAD INDS. LTD. Vs ESI CORPORATION

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-000702-000709 / 2001
Diary number: 6337 / 1999
Advocates: SANJEEV KUMAR Vs VIJAY K. MEHTA

24 September 2007
Supreme Court
4 pages
BAKHTIYAR HUSSAIN(DEAD)THROUGH LRS. Vs HAFIZ KHAN

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-000497-000498 / 2001
Diary number: 14570 / 1999
Advocates: B. S. BANTHIA Vs S. S. KHANDUSA

24 September 2007
Supreme Court
3 pages
ENTERTAINMENT TAX OFFICER,HYDERABAD Vs M/S HI TECH THEATRE HYDERABAD

Bench: S.B. SINHA,H.S. BEDI
Case number: C.A. No.-004491-004491 / 2007
Diary number: 20386 / 2006
Advocates: T. V. GEORGE Vs N. ANNAPOORANI

24 September 2007
Supreme Court
3 pages
KANAILAL BERA Vs UNION OF INDIA .

Case number: C.A. No.-004493-004493 / 2007
Diary number: 3669 / 2007
Advocates: Vs SUSHMA SURI

24 September 2007
Supreme Court
1 pages
NARPAT SINGH Vs RAJASTHAN FINANCIAL CORPORATION

Bench: A.K. MATHUR,MARKANDEY KATJU
Case number: C.A. No.-002181-002182 / 2001
Diary number: 11737 / 2000
Advocates: Vs SUSHIL KUMAR JAIN

24 September 2007
Supreme Court
3 pages
KANAILAL BERA Vs UNION OF INDIA .

Bench: S.B. SINHA,H.S. BEDI
Case number: C.A. No.-004493-004493 / 2007
Diary number: 3669 / 2007
Advocates: Vs SUSHMA SURI

24 September 2007
Supreme Court
1 pages
BHOLA NATH Vs MONIKA (D) THR. LRS.

Bench: S.B. SINHA,H.S. BEDI
Case number: C.A. No.-004538-004538 / 2007
Diary number: 19061 / 2007
Advocates: AP & J CHAMBERS Vs BRIJ BHUSHAN

24 September 2007
Supreme Court
1 pages
STATE OF RAJASTHAN Vs CHANDA @ CHANDKORI .

Bench: A.K. MATHUR,MARKANDEY KATJU
Case number: Crl.A. No.-001293-001293 / 2007
Diary number: 18545 / 2006
Advocates: ANSAR AHMAD CHAUDHARY Vs (MRS. ) VIPIN GUPTA