Showing 16741 - 16755 of 41947 judgements
04 October 2007
Supreme Court
3 pages
STATE OF GUJARAT Vs TURABALI GULAMHUSSAIN HIRANI

Bench: A.K. MATHUR,MARKANDEY KATJU
Case number: Crl.A. No.-001338-001338 / 2007
Diary number: 11428 / 2007

04 October 2007
Supreme Court
4 pages
SUMTIBAI Vs PARAS FINANCE CO.RG.PARTNERSHIP FIRM

Bench: A. K. MATHUR,MARKANDEY KATJU
Case number: C.A. No.-000117-000117 / 2001
Diary number: 3744 / 2000
Advocates: B. D. SHARMA Vs SUSHIL KUMAR JAIN

03 October 2007
Supreme Court
6 pages
RAM PRAKASH GUPTA Vs RAJIV KUMAR GUPTA .

Bench: TARUN CHATTERJEE,P. SATHASIVAM
Case number: C.A. No.-004626-004626 / 2007
Diary number: 12296 / 2006
Advocates: VINAY GARG Vs MADHU SIKRI

03 October 2007
Supreme Court
12 pages
BANK OF RAJASTHAN Vs KESHAV BANGUR

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: Crl.A. No.-001327-001328 / 2007
Diary number: 23194 / 2004
Advocates: TARUN JOHRI Vs B. K. SATIJA

03 October 2007
Supreme Court
3 pages
ASHA SHAMKUMAR PATIL Vs SADHANA RAJAN KAMBLE .

Case number: C.A. No.-004627-004627 / 2007
Diary number: 16490 / 2006
Advocates: NARESH KUMAR Vs

03 October 2007
Supreme Court
12 pages
BANK OF RAJASTHAN Vs KESHAV BANGUR

Case number: Crl.A. No.-001327-001328 / 2007
Diary number: 23194 / 2004
Advocates: TARUN JOHRI Vs B. K. SATIJA

03 October 2007
Supreme Court
3 pages
MOTI LAL Vs STATE OF M.P.

Bench: S.B. SINHA,H.S. BEDI
Case number: Crl.A. No.-001268-001268 / 2006
Diary number: 25966 / 2004
Advocates: SIBO SANKAR MISHRA Vs

01 October 2007
Supreme Court
7 pages
SURESH SINGH Vs STATE OF HARYANA

Bench: C.K. THAKKER,D.K. JAIN
Case number: Crl.A. No.-001313-001313 / 2007
Diary number: 14990 / 2006
Advocates: KUSUM CHAUDHARY Vs T. V. GEORGE

28 September 2007
Supreme Court
3 pages
SECY.WEST BENGAL COUNCIL OF HIGHERT SEC. Vs AYAN DAS .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-004560-004560 / 2007
Diary number: 12913 / 2005
Advocates: Vs RAUF RAHIM

28 September 2007
Supreme Court
6 pages
RAM AVTAR PATWARI Vs STATE OF HARYANA .

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-004562-004562 / 2007
Diary number: 17737 / 2005
Advocates: PREM MALHOTRA Vs T. V. GEORGE

28 September 2007
Supreme Court
5 pages
KARAN SINGH Vs M/S EXECUTIVE ENGG.HARYANA MKT.BOARD

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-004561-004561 / 2007
Diary number: 20215 / 2005
Advocates: Vs T. V. GEORGE

28 September 2007
Supreme Court
7 pages
BHAGWAN BAHADURE Vs STATE OF MAHARAQSHTRA

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-001304-001304 / 2007
Diary number: 9110 / 2006

28 September 2007
Supreme Court
4 pages
STATE OF PUNJAB Vs MOHINDER SINGH

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-000330-000330 / 2000
Diary number: 1600 / 1999
Advocates: AJAY PAL Vs HEMANTIKA WAHI

28 September 2007
Supreme Court
4 pages
MORADABAD DEVELOPMENT AUTHORITY Vs SAURABH JAIN .

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004329-004329 / 2003
Diary number: 11892 / 2003
Advocates: Vs K. S. RANA

28 September 2007
Supreme Court
5 pages
LAGAN JUTE MACHINERIES COMPANY LIMITED Vs CANDLEWOOD HOLDINGS LTD. .

Bench: DR. ARIJIT PASAYAT,LOKEHWAR SINGH PANTA
Case number: C.A. No.-005670-005671 / 2000
Diary number: 8718 / 2000
Advocates: E. C. AGRAWALA Vs K. V. VIJAYAKUMAR