Showing 16711 - 16725 of 41947 judgements
10 October 2007
Supreme Court
7 pages
STATE OF M.P. Vs SANJAY KUMAR PATHAK .

Bench: S.B. SINHA,H.S. BEDI
Case number: C.A. No.-001062-001062 / 2005
Diary number: 3571 / 2004

10 October 2007
Supreme Court
4 pages
M.C. MEHTA Vs UNION OF INDIA

Bench: S.B. SINHA,S.H. KAPADIA,D.K. JAIN
Case number: W.P.(C) No.-013381-013381 / 1984
Diary number: 63426 / 1984
Advocates: PETITIONER-IN-PERSON Vs

10 October 2007
Supreme Court
9 pages
TRIVEDI HIMANSHU GHANSHYAMBHAI Vs AHMEDABAD MUNICIPAL CORPN. .

Bench: TARUN CHATTERJEE,P. SATHASIVAM
Case number: C.A. No.-004760-004760 / 2007
Diary number: 20922 / 2006
Advocates: Vs H. S. PARIHAR

09 October 2007
Supreme Court
5 pages
U.P. STATE ELECTRICITY BOARD Vs POORAN CHANDRA PANDEY .

Bench: A.K. MATHUR,MARKANDEY KATJU
Case number: C.A. No.-003765-003765 / 2001
Diary number: 6581 / 2000
Advocates: SUNIL KUMAR JAIN Vs VIJAY KUMAR

09 October 2007
Supreme Court
4 pages
MANILAL HIRAMAN CHAUDHARI Vs STATE OF MAHARASHTRA

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-001200-001200 / 2006
Diary number: 26948 / 2005
Advocates: SUNIL KUMAR VERMA Vs RAVINDRA KESHAVRAO ADSURE

09 October 2007
Supreme Court
7 pages
MOHTESHAM MOHD. ISMAIL Vs SPL.DIRECTOR,ENFORCEMENT DIRECTORATE&ANR

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-001216-001216 / 2001
Diary number: 12671 / 2001
Advocates: Vs B. KRISHNA PRASAD

09 October 2007
Supreme Court
12 pages
T.VIJENDRADAS Vs M.SUBRAMANIAN

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-004727-004727 / 2007
Diary number: 17939 / 2006
Advocates: R. NEDUMARAN Vs

09 October 2007
Supreme Court
3 pages
BISHAN SINGH Vs STATE

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-001390-001390 / 2007
Diary number: 11469 / 2007
Advocates: GAURAV AGRAWAL Vs ANUVRAT SHARMA

09 October 2007
Supreme Court
13 pages
INDER MOHAN GOSWAMI Vs STATE OF UTTARANCHAL .

Bench: CJI,R. V. RAVEENDRAN,DALVEER BHANDARI
Case number: Crl.A. No.-001392-001392 / 2007
Diary number: 17295 / 2004
Advocates: PRASHANT BHUSHAN Vs ANIL NAG

09 October 2007
Supreme Court
7 pages
GURDEV RAJ Vs STATE OF PUNJAB

Bench: C.K. THAKKER,DALVEER BHANDARI
Case number: Crl.A. No.-001388-001388 / 2007
Diary number: 34125 / 2006
Advocates: RACHANA JOSHI ISSAR Vs

09 October 2007
Supreme Court
3 pages
N.R. CONSTRUCTIONS PVT. LTD. Vs RAM BADAN SINGH .

Bench: TARUN CHATTERJEE,P. SATHASIVAM
Case number: C.A. No.-004737-004737 / 2007
Diary number: 21435 / 2006
Advocates: Vs K. V. MOHAN

09 October 2007
Supreme Court
6 pages
M/S VISHAL PROPERTIES Vs STATE OF U.P. .

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-004732-004732 / 2007
Diary number: 11937 / 2005
Advocates: GHAN SHYAM VASISHT Vs PRADEEP MISRA

09 October 2007
Supreme Court
2 pages
A/C'S OFFICER,JHARKHAND ST.ELEC.BD.&ANR Vs ANWAR ALI

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-004734-004734 / 2007
Diary number: 21889 / 2004
Advocates: T. MAHIPAL Vs ASHOK K. MAHAJAN

09 October 2007
Supreme Court
4 pages
SUNIL GUPTA Vs KIRAN GIRHOTRA .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-004729-004729 / 2007
Diary number: 32952 / 2006
Advocates: Vs CAVEATOR-IN-PERSON

09 October 2007
Supreme Court
2 pages
THE GOVT OF A.P. Vs MOHD. TAHER ALI

Bench: A.K. MATHUR,MARKANDEY KATJU
Case number: C.A. No.-002043-002043 / 2007
Diary number: 14223 / 2005
Advocates: D. BHARATHI REDDY Vs PROMILA